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Tribunals and CommissionsDivision Bench(2021) 04 CAT CK 0323

Smt. Kanta & Ors. vs Shri Rajesh Bhushan & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 30 April 2021

HON’BLE JUDGES
A.K. Bishnoi, Member (A) · Ashish Kalia, Member (J)
CASE NUMBER
CP No.264/2020 in O.A. No.1347/2020

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Judgment

2 paragraphs · 53 words

Hon’ble Mr. Ashish Kalia, Member (J):

Learned counsel appearing for respondents submits that they have complied with the directions issued by this Tribunal and have passed a speaking order dated 09.01.2021. Accordingly, the Contempt Petition is closed. Notices are discharged. The petitioners may take legal remedies in accordance with law, if so advised.