Tribunals and CommissionsDivision Bench(2021) 06 CAT CK 0543

Venkata Ganesh Babu vs Sri Gajanan Malya & Ors.

Central Administrative Tribunal, Hyderabad · Decided on 3 June 2021

HON’BLE JUDGES
B.V. Sudhakar, Administrative Member · Ashish Kalia, Judicial Member
CASE NUMBER
CP/21/50/2021 in OA/21/238/2021

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Judgment

2 paragraphs · 27 words

Heard the learned counsel for the parties.

2.

After hearing both side learned counsel, we find that the Contempt Petition is premature. Hence, the C.P. is dismissed.