Tribunals and CommissionsDivision Bench(2021) 06 CAT CK 0558

K. Anjaneyulu vs Union Of India & Ors.

Central Administrative Tribunal, Hyderabad · Decided on 10 June 2021

HON’BLE JUDGES
Ashish Kalia, Judl. Member · B.V. Sudhakar, Admn. Member
CASE NUMBER
OA/020/587/2019

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Judgment

1 paragraphs · 53 words

Learned counsel for the applicant has submitted a letter dated 08.06.2021 wherein he has submitted that the applicant is praying for withdrawal of OA.587/2019 as he would not like to pursue the OA in view of covid situation. Permission is granted. Accordingly, the O.A. is dismissed as withdrawn. No order as to costs.