AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 47 words
ORDER
By Ramesh Singh Thakur, JM.
Learned counsel for the applicant submits that the relief prayed for by the applicant has been granted by the respondents and, therefore, this Original Application has become infructuous.
2.
Accordingly, Original Application is disposed of as having become infructuous. (Naini Jayaseelan)