AI Structured Summary
Not yet generated for this judgment
Judgment
5 paragraphs · 80 words
Mr. Justice L. Narasimha Reddy:
The subject matter of this O.A. is identical to the one in O.A. No.1039/2021 & batch. Through a common order dated 21.06.2021, we have allowed the connected matters.
2.
Following the same, we allow this O.A. and direct the respondents to extend the benefit of relaxation of age limit to the applicants up to 40 years in terms of recruitment process.
3.
M.As. shall stand disposed of.
There shall be no order as to costs.
