Tribunals and CommissionsDivision Bench(2021) 06 CAT CK 0497

Retheesh Babu.P vs Union Of India & Ors.

Central Administrative Tribunal, Ernakulam · Decided on 24 June 2021

HON’BLE JUDGES
P. Madhavan, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
OA/180/00846/2014

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Judgment

8 paragraphs · 414 words

HON'BLE MR.P.MADHAVAN, JUDICIAL MEMBER Learned counsel for the applicant seeks permission to withdraw the Original Application as the pendency of the same appears to be affecting the chances of the applicant in receiving opportunities via deputation. Hence this Original Application is dismissed as withdrawn. No costs.

List of Annexures

Annexure A1 - True copy of the relevant pages of the Service Book of the applicant.

Annexure A2 - True copy of statement of fixation pay of the applicant

Annexure A3 - True copy of notification dated 5.7.2010 issued by nd the 2 respondent

Annexure A4 - True copy of order No.234/2011 dated 6.6.2011 issued by the National Investigation Agency Annexure A5 - True copy of order No.281/2011 dated 23.8.2011 issued by the National Investigation Agency Annexure A6 - True copy of Office Memorandum dated 5.1.1994 issued by the Govt. of India Annexure A7 - True copy of Office Memorandum dated 17.6.2010 issued by the Govt. of India Annexure A8 - True copy of show cause notice dated 21.4.2014 th issued by the 4 respondent to the applicant Annexure A9 - True copy of order dated 12.6.2013 in O.A No.374/2012 of the Cat, Hyderabad Annexure A10 - True copy of order dated 12.12.2013 issued by the Senior Accounts Officer, Regional Pay and Accounts Office, Chennai

Annexure A11 - True copy of letter dated 14.6.2012 issued by the NIA to the Director (JCA), DOPT, New Delhi Annexure A12 - True copy of reply submitted by the applicant before the Supdt. Of Police dated 20.5.2014 Annexure A13 - True copy of order No.B-07/Pay th Fixation/NIA/Kochi/2013/263 dated 28.5.2014 issued by the 4 respondent Annexure A14 - True copy of order No.B-07/Pay Fixation/NIA/Kochi/2014-15/264 dated 28.5.2014 issued by the 4 th respondent Annexure R4(1) -Photocopy of the letter No.CA/IAWMHA/Clarification/11-12/1863 dated 30.12.2011 Annexure R4(2) & 4(3) Photocopy Note dated 6/2/13 & DOPT UO No.52549/2013-Estt-(Pay-II) dated 19/7/13

Annexure R4(4) - Photocopy of the office order No.234/2011 dated 6/6/11 Annexure R4(5) -Photocopy of the option submitted by the option submitted by the applicant Annexure R4(6) -Photocopy of the undertaking dated 6/6/11 Annexure R4(7) - Photocopy of the Hon'ble Apex Court vide judgment dated 1/11/13 (Civil Appeal No.9873/13 arising out as [email protected] of 2008 U.T Chandigargh & Ors. Vs.Gurcharan Singh & Ors Annexure R4(8) - Photocopy of the order dated 12/8/14 Annexure R2(9) - True copy of the letter dated 26.12.2016 Annexure R4(10) - True copy of the judgment order dated 8.10.2015 Annexure R4(11) - True copy of LPC of the officer . ...