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Tribunals and CommissionsDivision Bench(2022) 02 CAT CK 0370

K. M. Naszar vs Union Of India & Ors.

Central Administrative Tribunal, Ernakulam · Decided on 9 February 2022

HON’BLE JUDGES
P. Madhavan, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
O.A No.180/00055/2020

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Judgment

26 paragraphs · 428 words

P.Madhavan, Judicial Member

When the matter was taken up for consideration today, counsel for the applicant submits that he has filed a memo seeking permission to withdraw the OA.

Permission granted. The O.A is dismissed as withdrawn. No order as to costs.

List of Annexures

Annexure A1- A true copy of the memo no. ST/5-2/Cadre Rest/2019 I dated 21.01.2020 issued by the 2nd respondent.

Annexure A2- A true copy of the relevant portion of the Kerala Circle gradation list of Postal Assistants as on 01.07.2008 published by order no. ST/101/9/2007 dated 27.11.2008 issued by the 3rd respondent.

Annexure A3- A true copy of the order no. 25-04/2012-PE-I(Vol.II) dated 10.11.2017 issued by the 2nd respondent.

Annexure A4- A true copy of the order no. 25-04/2012-PE(Vol.III) dated 05.12.2018 issued by the 2nd respondent.

Annexure A5- A true copy of the memorandum of charges dated 16.04.2019 issued by the 5th respondent.

Annexure A6- A true copy of the order no. F/Misc/02/2018-19 dated 30.05.2019 issued by the 5th respondent.

Annexure A7- A true copy of the appeal dated 17.07.2019 submitted by the applicant.

Annexure A8- A true copy of Government of India DOPT O.M. No. 22034/5/2004-Estt (D) dated 15.12.2004 as published in Swamy's Complete Manual on Establishment and Administration for Central Government Offices 14th Edition.

Annexure A9- A true copy of memo no. B1/CAD-RST/18-19 dated 07.07.2020 issued by the 5th respondent.

Annexure A9- A true copy of the interim order dated 30.01.2020 in O.A 76/2020 on the files of this Honourable Tribunal.

Annexure A10- A true copy of memo no. B1/CAD-RST/18-19 dated 05.10.2020 issued by the 5th respondent.

Annexure A11- A true copy of the representation dated 07.10.2020 submitted by the applicant before the 5th respondent.

Annexure R1- A true copy of Memo No. 25-04/2012-PE-1(Vol.II) dated 27.05.2016 issued by the Postal Directorate.

Annexure R2- A true copy of Letter No. ST/5-2/Dlg/2019 dated 03.07.2019 issued by the 2nd respondent.

Annexure R3- A true copy of DoP&T O.M No. 22011/4/91-Estt(A) dated 14.09.1992.

Annexure R4- True copy of the order of this Hon'ble Tribunal in O.A. No. 76 of 2020 dated 30.01.2020.

Annexure R5- True copy of the Order of this Hon'ble Tribunal dated 06.02.2020 in O.A. No. 99 of 2020.

Annexure R6- True copy of the Order dated 30.06.2020 in M.A. No. 278 of 2020.

Annexure R7- True copy of the Order dated 15.04.1998 in S.P.Sivaprasad Tippal Vs. Union of India.

Annexure R8- True copy of letter no. ST/5-2/CADRE REST/GL/2020 dated 25.09.2020.

Annexure R9- True copy of letter no. ST/42-01/2020 Pt V dated 29.09.2020.

Annexure R10- True copy of Memo No. B1/CAD-RST/18-19 dated 05.10.2020.