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Tribunals and CommissionsDivision Bench(2021) 06 CAT CK 0499

Pan Singh Bisht vs Union Of India & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 24 June 2021

HON’BLE JUDGES
A.K. Bishnoi, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
O.A. No.1161/2021

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Judgment

3 paragraphs · 33 words

withdraw the present OA with liberty to the applicant to file

Exhibit reproduced from the original judgment

a fresh and better OA in accordance with law.

3.

Permission is granted. OA is dismissed as withdrawn with liberty as aforesaid.