Tribunals and Commissions30 Jun 2021Disposed Of
Jitendra Kumar Singh & Others Vs General Manager, Southern Railway, Park Town PO, Chennai - 600 003 & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0090
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 245 of 563
Tribunals and Commissions30 Jun 2021Disposed Of
Rajan.C Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0089
Tribunals and Commissions30 Jun 2021Dismissed
Anis Ahamed Vs Commissioner Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0082
Tribunals and Commissions30 Jun 2021Disposed Of
Shashikala Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0077
Tribunals and Commissions29 Jun 2021
Ajay Patil Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0474
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions29 Jun 2021
Sudarsana Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0475
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 226
Tribunals and Commissions29 Jun 2021
Narsingh Narain Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0476
GPF (CS) Rules-Rule 11, 11(4), 31, 32, 33CCS (Pension) Rule, 1972CCS (Leave) Rules
Tribunals and Commissions29 Jun 2021
Maguni Sahu Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0477
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions29 Jun 2021
K.S.Rao Vs The Secretary, Dept. Of Personnel & Training & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0478
Administrative Tribunals Act, 1985-Section 19; Section 14(1); Section 14(2); Section 14(3)Inland Waterways Authority of India Act, 1985-Section 3; Section 11Companies Act 1956
Tribunals and Commissions29 Jun 2021
Akash Bhardwaj Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0479
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions29 Jun 2021
A.K.Sahoo Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0480
RTI Act, 2005
Tribunals and Commissions29 Jun 2021
Sunil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0481
A.T. Act, 1985-Section 19
Tribunals and Commissions29 Jun 2021
Hukam Chand Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0482
Tribunals and Commissions29 Jun 2021
K.S. Rao Vs Secretary, Dept. Of Personnel & Training, Ministry Of Personnel, Pensioners & Pensioners Welfare North Block, New Delhi-110001 & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0088
Administrative Tribunals Act, 1985 — Section 11, 14(1), 14(2), 14(3), 19Inland Waterways Act, 1985 — Section 3, 11Constitution Of India, 1949 — Article 46, 323A
Tribunals and Commissions29 Jun 2021Partly Allowed
N N Lal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0084
General Provident Fund (Central Services) Rules, 1960 — Rule 11, 11(4), 31, 32, 33
Tribunals and Commissions29 Jun 2021Dismissed
Ajay Patil Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0083
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 Jun 2021Disposed Of
Sunil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0076
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 Jun 2021Disposed Of
Akash Bhardwaj Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0075
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 Jun 2021Dismissed
A.K. Sahoo Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2021) 06 CAT CK 0074
Tribunals and Commissions29 Jun 2021Disposed Of
Sudarsana Behera Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0073
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1949 — Article 14, 16, 226