Tribunals and Commissions02 Jul 2021
Priti Poddar Vs East Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0473
Information Technology Act-Section 66
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 243 of 563
Tribunals and Commissions02 Jul 2021
Smt. Anjuman Vs Sh. Vijay Kumar Dev & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0474
Tribunals and Commissions02 Jul 2021
Sunil Dutt Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2021) 07 CAT CK 0475
Tribunals and Commissions02 Jul 2021
Abhishek Raj Vs Ajay Bhushan Pandey & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0476
Tribunals and Commissions02 Jul 2021
Ms. Annu Gahlot Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0477
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Jul 2021
Jugendra Pal Singh Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0478
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Jul 2021
Nitin Roy Vs Navodya Vidyalaya Sanghathan
Central Administrative Tribunal · (2021) 07 CAT CK 0004
Tribunals and Commissions02 Jul 2021Dismissed
Alok Kumar Jain Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 20(2)(a), 20(2)(b), 21
Tribunals and Commissions01 Jul 2021
Ms. Suman Bala & Anr. Vs Sh. Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0479
Tribunals and Commissions01 Jul 2021
Dr.K.R.Chitra & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0480
Tribunals and Commissions01 Jul 2021
Sajnu Sonaker @ Sanju Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0481
Tribunals and Commissions01 Jul 2021
Mukesh Kumar Jain Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0482
Tribunals and Commissions01 Jul 2021
Surendra Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0483
JTO(T) Recruitment Rules, 2001SDE(T) Recruitment Rules, 2002JTO(T) Recruitment Rules, 2014
Tribunals and Commissions01 Jul 2021
Anita R Mishra Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0484
Tribunals and Commissions01 Jul 2021
Mohd. Wasif Khan Vs National Institute Of Malaria Research & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0485
Tribunals and Commissions01 Jul 2021
Sanjeev Bharti Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0486
Tribunals and Commissions01 Jul 2021
Ram Chandra & Ors. Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0487
AT Act, 1985-Section 19
Tribunals and Commissions01 Jul 2021
Manish Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0488
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions01 Jul 2021
Rinku Prinja Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0489
Constitution of India
Tribunals and Commissions01 Jul 2021
Nazim Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0490