Tribunals and Commissions08 Jul 2021
Sajai Jose Varghese Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0438
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 241 of 563
Tribunals and Commissions08 Jul 2021
Rajender Meena & Ors. Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0439
Right to Information Act, 2005
Tribunals and Commissions08 Jul 2021
Sunil Kumar Nigam & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0440
Tribunals and Commissions08 Jul 2021Dismissed
Manoranjan Kumar Karn Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0014
Tribunals and Commissions08 Jul 2021Disposed Of
Sajai Jose Varghese Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0006
Tribunals and Commissions07 Jul 2021
D Saiju Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0441
Tribunals and Commissions07 Jul 2021
Mukunda Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0442
Administrative Tribunals' Act, 1985-Section 19RTI Act
Tribunals and Commissions07 Jul 2021
Birender Lamba Vs Sh. Dr. Ajay Kumar & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0443
Tribunals and Commissions06 Jul 2021
Bhupender Singh Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0444
Tribunals and Commissions06 Jul 2021
Omkant Yadav Vs Staff Selection Commission
Central Administrative Tribunal · (2021) 07 CAT CK 0445
Tribunals and Commissions06 Jul 2021
Parveen Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0446
Tribunals and Commissions06 Jul 2021
M. Govind Rao Vs R K Chanchlani & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0447
Tribunals and Commissions06 Jul 2021
Pawan Singh Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0448
Juvenile Justice Act, 1986-Section 25Juvenile Justice (Care and Protection of Children) Act 2000-Section 19Juvenile Justice (Care and Protection of Children) Act 2015-Section 24
Tribunals and Commissions06 Jul 2021
Sunil Kumar Agarwal Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0449
Tribunals and Commissions06 Jul 2021
K K Bhola Thr Legal Heir Anil Kumari Vs Pramod Chandra Mody & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0450
Tribunals and Commissions06 Jul 2021
Kiran Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0461
Tribunals and Commissions05 Jul 2021
Shushma Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0451
Tribunals and Commissions05 Jul 2021
Ashok Kumar Prajapati Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0452
Tribunals and Commissions05 Jul 2021
Ramesh Chandra Arora Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0453
Tribunals and Commissions05 Jul 2021
Dr. Ramesh Srivastava Vs Government Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0454