Tribunals and CommissionsDivision Bench(2021) 07 CAT CK 0486

Sanjeev Bharti vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 1 July 2021

HON’BLE JUDGES
L. Narasimha Reddy, Chairman · Aradhana Johri, Member (A)
CASE NUMBER
O.A. No. 1480/2020

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Judgment

2 paragraphs · 31 words

Justice L. Narasimha Reddy:

Learned counsel for the applicant submits that he has been instructed by his client to withdraw the OA. Permission is accorded. The OA is dismissed as withdrawn.