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Judgment
3 paragraphs · 50 words
Justice L. Narasimha Reddy, Chairman :
This contempt case is filed alleging that the respondents did not implement the order dated 10.05.2018 passed by this Tribunal in OA No.333/2013.
2.
Through a separate Order, we have reviewed the above order and dismissed the OA. Hence, this contempt case is closed.
