Supreme Court26 Jul 2011Disposed Of

State of Punjab Vs Jagtar Singh and Others

Supreme Court Of India · (2011) 3 ACR 3286 : AIR 2011 SC 3028 : (2011) AIRSCW 4696 : (2011) 3 Crimes 153 : (2011) 3 JCC 2175 : (2011) 4 JCR 69 : (2011) 8 JT 300 : (2011) 4 KCCR 471 SN : (2011) 3 RCR(Criminal) 734 : (2011) 8 SCALE 108 : (2011) 9 SCR 494 : (2011) 5 Supreme 347 : (2

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
Supreme Court26 Jul 2011Allowed

Narmada Bachao Andolan Vs State of Madhya Pradesh

Supreme Court Of India · AIR 2011 SC 3199 : (2011) AIRSCW 3337 : (2012) 6 AWC 6212 : (2011) 8 JT 307 : (2011) 4 KCCR 433 SN : (2011) 3 KLT 74 SN : (2011) 8 SCALE 38 : (2011) 12 SCR 84

Business Rules, 1961 — Rule 7Constitution of India, 1950 — Article 154(1), 166, 166(1), 166(2), 166(3)Defence of India Act, 1939 — Section 2(5)
Supreme Court26 Jul 2011Dismissed

Gosu Jairami Reddy and Another Vs State of A.P.

Supreme Court Of India · (2011) 3 ACR 3167 : AIR 2011 SC 3147 : (2011) AIRSCW 4717 : (2011) CriLJ 4387 : (2011) 4 Crimes 244 : (2011) 3 JCC 2160 : (2011) 8 JT 263 : (2011) 4 KCCR 468 SN : (2011) 3 KLT 103 SN : (2012) 1 MLJ 793 : (2011) 4 PLJR 273 : (2011) 4 RCR(Criminal) 540 : (2

Arms Act, 1959 — Section 25(1)Constitution of India, 1950 — Article 136Criminal Law (Amendment) Act — Section 7(1)
Supreme Court25 Jul 2011Allowed

Uttar Pradesh State Road Transport Corporation Vs Kulsum and Others

Supreme Court Of India · (2011) 5 ALLMR 355 : (2011) 5 AWC 4682 : (2011) 3 CG.L.R.W. 255 : (2011) 4 CPJ 119 : (2011) 8 JT 322 : (2011) 4 LW 600 : (2011) 7 MLJ 375 : (2012) 1 PLJR 281 : (2011) 164 PLR 280 : (2011) 3 RCR(Civil) 826 : (2011) 8 SCALE 28 : (2011) 8 SCC 142 : (2011) 4

Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1939 — Section 2(19)Motor Vehicles Act, 1988 — Section 103, 103(1A), 146, 147, 149
Supreme Court22 Jul 2011Dismissed

R.N. Mitra Vs C.B.I., Dehradun

Supreme Court Of India · (2011) 07 SC CK 0079

Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
Supreme Court21 Jul 2011Disposed Of

Munilal Mochi Vs State of Bihar and Another

Supreme Court Of India · AIR 2011 SC 3025 : (2011) AIRSCW 4699 : (2011) 3 Crimes 124 : (2011) 7 JT 545 : (2011) 4 KCCR 469 SN : (2011) 3 RCR(Criminal) 702 : (2011) 7 SCALE 691 : (2012) 12 SCC 546 : (2011) 9 SCR 439 : (2011) 5 Supreme 80 : (2011) 2 UC 1506

Penal Code, 1860 (IPC) — Section 120B, 162, 163, 165A, 409Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5(3)
Supreme Court21 Jul 2011Dismissed

A. Subash Babu Vs State of A.P. and Another

Supreme Court Of India · (2011) 3 ACR 3182 : AIR 2011 SC 3031 : (2011) 2 DMC 827 : (2011) 3 DMC 50 : (2011) 3 JCC 2189 : (2011) 8 JT 483 : (2011) 4 PLJR 1 : (2011) 3 RCR(Criminal) 674 : (2011) 7 SCALE 671 : (2011) 7 SCC 616 : (2011) 2 UC 1509

Constitution of India, 1950 — Article 136, 141, 142, 200, 246Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 155(4), 156, 156(3)Hindu Marriage Act, 1955 — Section 11, 16, 4, 5
Supreme Court21 Jul 2011dismissed

Nikku Khan @ Mohammadeen Vs State of Haryana

Supreme Court Of India · AIR 2011 SC 3113 : (2011) AIRSCW 4604 : (2011) 3 Crimes 127 : (2011) 8 JT 53 : (2011) 3 RCR(Criminal) 733 : (2012) 1 RLW 216 : (2011) 8 SCALE 24 : (2011) 9 SCR 435 : (2011) 3 ShimLC 193 : (2011) 5 Supreme 84 : (2011) 2 UC 1525

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 41, 50
Supreme Court21 Jul 2011Disposed Of

MSK Projects (I) (JV) Ltd. Vs State of Rajasthan and Another

Supreme Court Of India · AIR 2011 SC 2979 : (2011) AIRSCW 4528 : (2011) 3 ARBLR 119 : (2011) 5 AWC 5076 : (2011) 5 CHN 313 Supp : (2011) 3 CompLJ 481 : (2011) 8 JT 37 : (2011) 6 MLJ 985 : (2011) 7 SCALE 694 : (2011) 10 SCC 573 : (2011) 9 SCR 402

Arbitration and Conciliation Act, 1996 — Section 31(7), 34, 34(2), 37(1)(A), 8Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Contract Act, 1872 — Section 73, 74