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Supreme Court Of India judgments

59,848 judgments · page 890 of 2,993

Supreme Court05 Aug 2011Allowed

Shah Nawaz Vs State of U.P. and Another

Supreme Court Of India · (2011) 3 ACR 3013 : AIR 2011 SC 3107 : (2011) AIRSCW 4632 : (2011) AIRSCW 4777 : (2011) 3 Crimes 171 : (2012) 2 GLR 1808 : (2011) 8 JT 475 : (2011) 3 KLT 926 : (2011) 2 NCC 435 : (2011) 3 RCR(Criminal) 884 : (2013) 2 RLW 1103 : (2011) 8 SCALE 423 : (2011)

Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20, 52, 64, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 19
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Supreme Court05 Aug 2011Allowed

Sec., U.P.S.C. and Another Vs S. Krishna Chaitanya

Supreme Court Of India · AIR 2011 SC 3101 : (2011) AIRSCW 4682 : (2011) 7 ALLMR 768 : (2011) 5 AWC 4360 : (2011) 8 JT 596 : (2011) 4 KCCR 464 SN : (2011) 5 LW 315 : (2011) 7 MLJ 836 : (2011) 8 SCALE 415 : (2011) 9 SCR 842 : (2011) 8 Supreme 148

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Supreme Court04 Aug 2011Allowed

Rafiq Ahmed @ Rafi Vs State of U.P.

Supreme Court Of India · (2011) 3 ACR 3059 : AIR 2011 SC 3114 : (2011) CriLJ 4399 : (2012) 1 JCC 108 : (2011) 9 JT 279 : (2011) 4 KCCR 474 SN : (2011) 4 KLT 61 SN : (2011) 4 RCR(Criminal) 389 : (2011) 4 RLW 2868 : (2011) 8 SCALE 272 : (2011) 8 SCC 300 : (2011) 11 SCR 907 : (2011)

Criminal Law Act, 1967 — Section 6(2)Criminal Procedure (Amendment) Act, 1955 — Section 537Criminal Procedure Code, 1973 (CrPC) — Section 173, 211, 212, 213, 214
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Supreme Court04 Aug 2011Dismissed

Idea Mobile Communication Ltd. Vs C.C.E. and C., Cochin

Supreme Court Of India · (2011) AIRSCW 4638 : (2011) 243 CTR 1 : (2011) 187 ECR 131 : (2011) 8 JT 640 : (2011) 8 SCALE 227 : (2011) 12 SCC 608 : (2011) 9 SCR 789 : (2011) 23 STR 433 : (2011) 5 Supreme 363 : (2011) 43 VST 1

Central Excises and Salt Act, 1944 — Section 35BConstitution of India, 1950 — Article 248Finance Act, 1994 — Section 65(105), 65(72), 67
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Supreme Court04 Aug 2011Dismissed

Bakshi Dev Raj and Another Vs Sudhir Kumar

Supreme Court Of India · AIR 2011 SC 3137 : (2011) AIRSCW 4650 : (2011) 6 ALD 1 : (2011) 5 AWC 4392 : (2011) 8 JT 520 : (2011) 5 LW 210 : (2011) 8 SCALE 259

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 3 Rule 1, Order 3 Rule 4, Order 41 Rule 9, Order 47 Rule 1(1)Constitution of India, 1950 — Article 136, 141, 21, 226, 227Contract Act, 1872 — Section 23
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Supreme Court04 Aug 2011Disposed Of

Milkfood Pvt. Ltd. Vs GMC Ice Cream (P) Ltd.

Supreme Court Of India · (2011) 3 ARBLR 397 : (2011) 5 AWC 4387 : (2011) 59 BLJR 2403 : (2012) 2 CALLT 69 : (2011) 3 KLT 111 SN : (2011) 7 MLJ 812 : (2011) 8 SCALE 233 : (2011) 12 SCC 573 : (2011) 9 SCR 801 : (2011) 5 UJ 3034

Arbitration Act, 1940 — Section 14(2), 20, 30, 31, 31(4)Arbitration and Conciliation Act, 1996 — Section 27Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115
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Supreme Court03 Aug 2011Allowed

Vijay Kumar Vs State of U.P. and Another

Supreme Court Of India · (2011) 3 ACR 3007 : (2012) CriLJ 305 : (2011) 3 Crimes 147 : (2011) 6 CTC 445 : (2011) 4 JCR 71 : (2011) 14 JT 89 : (2011) 3 KLT 112 SN : (2011) 2 NCC 381 : (2011) 2 OLR 658 : (2011) 4 RCR(Criminal) 208 : (2011) 8 SCALE 221 : (2011) 8 SCC 136 : (2011) 11

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 115Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313, 540Evidence Act, 1872 — Section 165
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Supreme Court02 Aug 2011Allowed

Sharma Transports Vs The State of Maharashtra and Others Anand, Managing Director VRL Logistics Ltd. Vs State of Karnataka and Others

Supreme Court Of India · AIR 2011 SC 3279 : (2011) AIRSCW 4688 : (2011) 7 ALLMR 779 : (2011) 5 AWC 5123 Supp : (2011) 5 BomCR 5 : (2011) 8 JT 559 : (2011) 4 KCCR 467 SN : (2011) 4 KLT 26 SN : (2011) 6 MhLj 834 : (2011) 7 MLJ 805 : (2011) 4 RCR(Civil) 308 : (2011) 8 SCC 647 : (201

Central Motor Vehicles Rules, 1989 — Rule 125C, 128, 128(1), 128(9), 93Constitution of India, 1950 — Article 19(1)Motor Vehicles Act, 1988 — Section 110, 2, 2(13), 2(43), 200
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Supreme Court02 Aug 2011Dismissed

Shehammal Vs Hasan Khani Rawther and Others

Supreme Court Of India · AIR 2011 SC 3609 : (2011) 5 AWC 4353 : (2012) 3 BomCR 816 : (2012) 1 CALLT 8 : (2011) 4 CCR 790 : (2011) 2 CG.L.R.W. 419 : (2011) 5 CHN 350 Supp : (2012) 2 GLR 1063 : (2011) 8 JT 533 : (2011) 3 KLT 504 : (2011) 4 LW 341 : (2011) 7 MLJ 789 : (2011) 3 RCR(C

Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 2, 6
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Supreme Court02 Aug 2011Allowed

Budhadev Karmaskar Vs State of West Bengal

Supreme Court Of India · (2011) 3 ACR 3003 : AIR 2011 SC 2636 : (2011) AIRSCW 5233 : (2011) AIRSCW 1303 : (2011) 8 JT 289 : (2011) 3 RCR(Criminal) 754 : (2011) 8 SCALE 155 : (2011) 9 SCR 680 : (2011) 6 Supreme 6 : (2011) 4 UJ 2675

Constitution of India, 1950 — Article 21
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