COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 891 of 2,993

Supreme Court02 Aug 2011Disposed Of

State of Madhya Pradesh and Another Vs Medha Patkar and Others

Supreme Court Of India · AIR 2011 SC 3827 : (2012) AIRSCW 3872 : (2011) 6 AWC 5549 Supp : (2013) 1 CHN 165 : (2012) 2 JLJ 105 : (2011) 8 JT 568 : (2011) 8 SCALE 170 : (2011) 8 SCC 55 : (2011) 9 SCR 664 : (2011) 8 Supreme 156

Environment (Protection) Act, 1986 — Section 3(2)Environment (Protection) Rules, 1986 — Rule 5(3)Land Acquisition Act, 1894 — Section 18

Supreme Court02 Aug 2011Disposed Of

Suchetan Exports P. Ltd. Vs Gupta Coal India Limited and Others

Supreme Court Of India · (2011) 4 JCR 65 : (2011) 8 JT 542 : (2011) 8 SCALE 165 : (2011) 13 SCC 83 : (2011) 9 SCR 689

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Sales of Goods Act, 1930 — Section 45(1), 46(1), 47(1), 49(1)

Supreme Court02 Aug 2011Allowed

Orissa Public Service Commission and Another Vs Rupashree Chowdhary and Another

Supreme Court Of India · AIR 2011 SC 3276 : (2011) AIRSCW 4588 : (2011) 8 JT 303 : (2011) 2 OLR 585 : (2011) 4 PLJR 55 : (2011) 8 SCALE 151 : (2011) 8 SCC 108 : (2011) 9 SCR 748 : (2011) 5 Supreme 359

Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007 — Rule 24

Supreme Court02 Aug 2011Allowed

P. Parasurami Reddy Vs State of A.P.

Supreme Court Of India · (2011) 3 ACR 3096 : (2011) 3 RCR(Criminal) 863 : (2011) 8 SCALE 625 : (2011) 12 SCC 294 : (2011) 9 SCR 656

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

Supreme Court02 Aug 2011Dismissed

Bhanu Pratap Vs State of Haryana and Others

Supreme Court Of India · AIR 2011 SC 3272 : (2011) AIRSCW 4573 : (2011) 8 SCALE 160 : (2011) 5 Supreme 353

Haryana Civil Services (Judicial Branch) Rules, 1951 — Rule 7(1), 7(2), 8, 8(1), 9

Supreme Court01 Aug 2011

Valliyammal and Another Vs Special Tahsildar (Land Acquisition) and Another etc. etc.

Supreme Court Of India · AIR 2011 SC 2937 : (2011) AIRSCW 4591 : (2011) 6 ALD 13 : (2011) 5 ALLMR 933 : (2011) 6 AWC 5556 Supp : (2011) 5 BomCR 284 : (2011) 8 JT 442 : (2011) 3 KLT 99 SN : (2012) 1 LW 361 : (2011) 7 MLJ 761 : (2011) 3 RCR(Civil) 904 : (2011) 8 SCALE 139 : (2011)

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 18(1), 23, 23(1), 24, 4

Supreme Court29 Jul 2011Allowed

Union of India (UOI) Vs Mohan Rocky Springwater Breweries Ltd.

Supreme Court Of India · (2011) 273 ELT 164 : (2012) 27 STR 200

Supreme Court29 Jul 2011Allowed

Govt. of A.P. and Others Vs Obulapuram Minig. Company P. Ltd. and Others etc.

Supreme Court Of India · (2011) 8 SCALE 127 : (2011) 12 SCC 491

Constitution of India, 1950 — Article 21

Supreme Court29 Jul 2011Allowed

Ranjana Prakash and Others Vs Divisional Manager and Another

Supreme Court Of India · (2011) ACJ 2418 : (2011) 5 AWC 5136 Supp : (2011) 2 OLR 629 : (2011) 4 RCR(Civil) 218 : (2011) 8 SCALE 240 : (2011) 9 SCR 616 : (2011) 4 TAC 11 : (2013) 2 WBLR 517

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

Supreme Court29 Jul 2011Allowed

Padal Venkata Rama Reddy @ Ramu Vs Kovvuri Satyanarayana Reddy and Others

Supreme Court Of India · (2011) 3 ACR 3156 : (2011) 3 Crimes 161 : (2011) 8 JT 646 : (2011) 8 SCALE 128 : (2011) 12 SCC 437 : (2011) 9 SCR 623 : (2011) 2 UC 1546

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201, 307, 427

Supreme Court29 Jul 2011Allowed

T.C. Thangaraj Vs V. Engammal and Others

Supreme Court Of India · (2011) 3 ACR 3373 : AIR 2011 SC 3010 : (2011) AIRSCW 4513 : (2011) 3 Crimes 157 : (2011) 4 JCR 76 : (2011) 3 KLT 115 SN : (2012) 1 LW(Cri) 120 : (2011) 3 RCR(Criminal) 751 : (2011) 8 SCALE 120 : (2011) 12 SCC 328 : (2011) 9 SCR 647 : (2011) 5 Supreme 407

Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 482Penal Code, 1860 (IPC) — Section 34, 409, 420, 471

Supreme Court29 Jul 2011

C.C.E., Mangalore Vs Pals Microsystems Ltd., Mangalore

Supreme Court Of India · (2011) 187 ECR 7 : (2011) 270 ELT 305 : (2011) 8 JT 282 : (2011) 4 RCR(Civil) 111 : (2011) 8 SCALE 116 : (2011) 13 SCC 244

Central Excise Rules, 1944 — Rule 173Q, 210, 57ICentral Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AB, 11AC

Supreme Court29 Jul 2011Disposed Of

T.N. Godavarman Thirumulpad Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 9 SCALE 344

Supreme Court28 Jul 2011Allowed

Surender @ Babli Vs State (NCT) of Delhi

Supreme Court Of India · AIR 2012 SC 1725 : (2013) 2 AJR 148 : (2012) CriLJ 2177

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 34, 393, 398

Supreme Court28 Jul 2011Dismissed

Glaxo Smith Kline Pharmaceuticals Ltd. and Another Vs State of Madhya Pradesh

Supreme Court Of India · (2011) 3 ACR 369 : AIR 2011 SC 2998 : (2011) AIRSCW 4525 : (2011) 14 JT 95 : (2012) 1 MLJ 542 : (2011) 3 RCR(Criminal) 736 : (2012) 1 RLW 112 : (2011) 8 SCALE 80 : (2011) 9 SCR 606

Drugs and Cosmetics Act, 1940 — Section 18, 25(3), 35

Supreme Court28 Jul 2011Allowed

The Greater Hyderabad Municipal Corporation Vs M. Prabhakar Rao

Supreme Court Of India · AIR 2011 SC 3173 : (2011) AIRSCW 4498 : (2011) 5 ALD 144 : (2011) 131 FLR 314 : (2011) 8 JT 174 : (2011) 7 MLJ 1232 : (2011) 8 SCALE 90 : (2011) 8 SCC 155 : (2011) 9 SCR 594 : (2011) 5 Supreme 375

Supreme Court28 Jul 2011Dismissed

Sheelkumar Jain Vs The New India Assurance Company Ltd. and Others

Supreme Court Of India · AIR 2011 SC 2990 : (2011) AIRSCW 4517 : (2011) 5 ALLMR 380 : (2013) 1 AWC 100 : (2011) 131 FLR 307 : (2011) 8 JT 179 : (2011) 3 KLT 107 SN : (2011) 8 SCALE 96 : (2011) 12 SCC 197 : (2011) 9 SCR 574 : (2012) 1 SLJ 211 : (2011) 5 Supreme 728

General Insurance Business (Nationalisation) Act, 1972 — Section 10, 17AReserve Bank of India (Pension) Regulations, 1990 — Regulation 16, 3

Supreme Court28 Jul 2011Allowed

Umerkhan Vs Bismillabi @ Babulal Shaikh and Others

Supreme Court Of India · AIR 2012 SC 1646 : (2012) AIRSCW 2269 : (2011) 5 ALLMR 481 : (2011) 6 AWC 6357 Supp : (2012) 2 BomCR 710 : (2011) 5 CHN 170 Supp : (2011) 4 JCR 61 : (2011) 12 JT 1 : (2011) 3 KLT 106 SN : (2011) 4 LW 623 : (2012) 2 MhLj 434 : (2011) 2 OLR 702 : (2011) 3 R

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 103, 96

Supreme Court28 Jul 2011Allowed

Bihar State Housing Board and Others Vs Asha Lata Verma

Supreme Court Of India · AIR 2011 SC 3514 : (2011) AIRSCW 4943 : (2013) 1 AWC 96 : (2011) 59 BLJR 3081 : (2011) 3 CPJ 29 : (2011) 4 JCR 6 : (2011) 8 JT 293 : (2011) 7 MLJ 406 : (2011) 8 SCALE 76 : (2011) 13 SCC 491 : (2011) 9 SCR 561 : (2011) 5 Supreme 370

Supreme Court28 Jul 2011Dismissed

Sudarshan Kumar Vs State of Haryana

Supreme Court Of India · (2011) 3 ACR 3284 : AIR 2011 SC 3024 : (2011) AIRSCW 4578 : (2011) 3 Crimes 178 : (2011) 8 JT 284 : (2011) 2 LW(Cri) 511 : (2012) 1 MLJ 303 : (2011) 3 RCR(Criminal) 750 : (2011) 8 SCALE 115 : (2011) 9 SCR 571 : (2011) 5 Supreme 488 : (2011) 2 UC 1529

Penal Code, 1860 (IPC) — Section 306