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Supreme Court Of India judgments

59,848 judgments · page 894 of 2,993

Supreme Court15 Jul 2011Allowed

Union of India (UOI) and Others Vs Jujhar Singh

Supreme Court Of India · AIR 2011 SC 2598 : (2011) AIRSCW 4310 : (2011) 4 ALLMR 918 : (2011) 6 AWC 6027 : (2011) 130 FLR 803 : (2011) 7 JT 418 : (2011) 3 KLT 520 : (2011) 4 LW 350 : (2012) 1 MLJ 168 : (2011) 7 SCALE 618 : (2011) 7 SCC 735 : (2011) 2 SCC(L&S) 274 : (2011) 8 SCR 25

Employees State Insurance Act, 1948 — Section 2(8)Pension Regulations for Army, 1961 — Regulation 173, 179
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Supreme Court15 Jul 2011Dismissed

Jalandhar Improvement Trust Vs Vinod Kumar and Others

Supreme Court Of India · AIR 2011 SC 2765 : (2011) AIRSCW 4396 : (2011) 3 RCR(Civil) 832 : (2011) 7 SCALE 613 : (2012) 12 SCC 781 : (2011) 9 SCR 122 : (2011) 5 Supreme 152

Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5, 7Punjab Town Improvement Act, 1922 — Section 42
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Supreme Court14 Jul 2011Allowed

Sirivalla Srinivasa Rao and Others Vs State of A.P.

Supreme Court Of India · (2011) 3 ACR 3200 : (2012) 1 Crimes 29 : (2011) 9 JT 368 : (2011) 4 RCR(Criminal) 207 : (2011) 8 SCALE 253 : (2011) 8 SCC 113 : (2011) 9 SCR 118 : (2011) 2 UC 1480

Penal Code, 1860 (IPC) — Section 114, 323, 34, 354, 376(2)
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Supreme Court14 Jul 2011Disposed Of

Girdhari Vs State (NCT of Delhi)

Supreme Court Of India · (2012) CriLJ 984 : (2012) 1 RCR(Criminal) 951

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 364
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Supreme Court13 Jul 2011Allowed

Arulmighu Dhandayudhapaniswamy Thirukoil, Palani, Tamil Nadu, thr. its Joint Commissioner Vs The Director General of Post Offices, Department of Posts and Others

Supreme Court Of India · (2011) AIRSCW 4198 : (2011) 5 AWC 4905 : (2011) 112 CLT 617 : (2011) 3 CPJ 25 : (2011) 8 JT 657 : (2011) 3 KLT 78 SN : (2011) 4 LW 374 : (2011) 3 RCR(Civil) 776 : (2011) 7 SCALE 466 : (2011) 5 Supreme 214

Consumer Protection Act, 1986 — Section 2(1)Government Savings Banks Act, 1873 — Section 15Post Office Savings Bank General Rules, 1981 — Rule 16, 17
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Supreme Court13 Jul 2011Dismissed

Mustkeem @ Sirajudeen Vs State of Rajasthan

Supreme Court Of India · (2011) 3 ACR 2925 : AIR 2011 SC 2769 : (2011) AIRSCW 4410 : (2011) 3 Crimes 118 : (2011) 3 JCC 2117 : (2011) 7 JT 304 : (2011) 4 KCCR 434 SN : (2012) 1 MLJ 151 : (2011) 2 OLR 526 : (2011) 3 RCR(Criminal) 766 : (2011) 7 SCALE 481 : (2011) 9 SCR 101 : (2011

Arms Act, 1959 — Section 25, 4Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313
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Supreme Court13 Jul 2011Dismissed

Shipping Corporation of India Ltd. Vs Mare Shipping Inc.

Supreme Court Of India · AIR 2011 SC 2608 : (2011) AIRSCW 4185 : (2011) 3 ARBLR 281 : (2011) 5 AWC 5196 Supp : (2011) 8 JT 188 : (2011) 7 SCALE 597 : (2011) 8 SCC 39 : (2011) 9 SCR 70 : (2011) 8 Supreme 506

Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 73, 74
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Supreme Court13 Jul 2011Dismissed

Sayaji Hanmat Bankar Vs State of Maharashtra

Supreme Court Of India · (2011) 3 ACR 2922 : AIR 2011 SC 3172 : (2011) AIRSCW 4502 : (2011) 3 Crimes 129 : (2011) 7 JT 311 : (2011) 3 RCR(Criminal) 771 : (2012) 2 RLW 1011 : (2011) 7 SCALE 710 : (2011) 8 SCR 234 : (2011) 5 Supreme 90 : (2011) 2 UC 1472

Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
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Supreme Court12 Jul 2011Disposed Of

Purna Chandra Kusal Vs State of Orissa

Supreme Court Of India · (2012) CriLJ 615 : (2012) 1 RCR(Criminal) 596

Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 376
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