Dilip K. Basu Vs State of West Bengal and Others
Supreme Court Of India · (2015) 3 ACR 2554 : AIR 2015 SC 2887 : (2015) 4 AJR 281 : (2015) 90 ALLCC 944 : (2015) 3 CALLT 89 : (2015) 4 CCR 283 : (2015) CriLJ 4170 : (2015) 3 JLJR 593 : (2015) 4 MLJ(Cri) 199 : (2015) 4 PLJR 83 : (2015) 3 RCR(Criminal) 848 : (2015) 8 SCALE 220 : (
