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Supreme Court Of India judgments

59,848 judgments · page 646 of 2,993

Supreme Court04 Aug 2015Allowed

Jaswal Neco Ltd. Vs Commissioner of Customs, Visakhapatnam

Supreme Court Of India · (2015) 9 AD (SC) 39 : (2015) 322 ELT 561 : (2015) 52 GST 755 : (2015) 34 GSTR 365 : (2015) 8 SCALE 484 : (2015) 8 SCJ 422

Additional Duties of Excise (Goods of Special Importance) Act, 1957 - Section 3(1)Customs Act, 1962 - Section 12, 12(1), 14, 14(1), 14(2)Customs Tariff Act, 1975 - Section 1, 24, 24(1), 2A, 3
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Supreme Court04 Aug 2015Disposed Of

Vijay Shankar Vs State of Haryana

Supreme Court Of India · (2015) 3 ACR 2544 : (2015) 11 AD (SC) 256 : AIR 2015 SC 3686 : (2016) 1 ALD(Cri) 7 : (2015) ALLMR(Cri) 4950 : (2016) 1 CCR 97 : (2015) CriLJ 4774 : (2015) 4 JCC 2444 : (2015) 4 RCR(Criminal) 429 : (2015) 8 SCALE 517

Constitution of India, 1950 - Article 136Penal Code, 1860 (IPC) - Section 302, 307, 449
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Supreme Court03 Aug 2015Dismissed

Parhlad and Others Vs State of Haryana

Supreme Court Of India · (2015) 3 ACR 2369 : (2015) 8 AD (SC) 505 : (2015) 4 AJR 110 : (2015) 2 ALD(Cri) 558 : (2015) 91 ALLCC 335 : (2016) 1 ALT(Cri) 1 : (2015) 4 BomCR(Cri) 53 : (2015) 3 CCR 317 : (2015) 3 Crimes 189 : (2015) 4 JCC 2681 : (2015) 3 JLJR 538 : (2015) 3 MLJ(Cri

Constitution of India, 1950 - Article 136, 14, 21Penal Code, 1860 (IPC) - Section 34, 363, 366A, 375, 376
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Supreme Court03 Aug 2015Dismissed

Mohan Singh and Others Vs The Chairman Railway Board and Others

Supreme Court Of India · (2015) 9 AD (SC) 238 : AIR 2015 SC 3027 : (2015) 4 AJR 100 : (2015) 6 ALLMR 901 : (2015) 3 CDR 766 : (2015) 3 ESC 443 : (2015) 147 FLR 14 : (2015) 3 JLJR 503 : (2015) LabIC 3404 : (2015) 3 LLJ 513 : (2015) 3 LLN 298 : (2015) LLR 1009 : (2015) 4 PLJR 117

Factories Act, 1948 - Section 2, 4, 46
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Supreme Court31 Jul 2015Allowed

Commissioner Central Excise, Mumbai-III Vs EMCO Ltd.

Supreme Court Of India · (2015) 322 ELT 394 : (2015) 52 GST 322 : (2015) 34 GSTR 321 : (2015) 8 SCALE 374 : (2015) 10 SCC 321

Central Excises and Salt Act, 1944 - Section 14, 4, 4(3)Finance Act, 2000 - Section 94Sales of Goods Act, 1930 - Section 39
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Supreme Court31 Jul 2015Allowed

Ramesh Kumar Vs Union of India and Others

Supreme Court Of India · (2015) 9 AD (SC) 495 : AIR 2015 SC 2904 : (2015) 5 AWC 4559 : (2015) 3 ESC 537 : (2015) 147 FLR 211 : (2015) 3 JLJR 511 : (2015) LabIC 3517 : (2015) 6 MLJ 243 : (2015) 4 PLJR 1 : (2015) 8 SCALE 426 : (2015) 8 SCJ 11 : (2015) 3 SCT 704 : (2016) 1 SLJ 42

Army Act, 1950 - Section 164, 39, 41, 54, 63
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Supreme Court30 Jul 2015Disposed Of

Peerappa Hanmantha Harijan and Others Vs State of Karnataka and Others

Supreme Court Of India · (2015) 9 AD (SC) 261 : AIR 2015 SC 2908 : (2015) 4 AKR 53 : (2015) 6 MLJ 216 : (2015) 8 SCALE 569 : (2015) 10 SCC 469 : (2015) 8 SCJ 328

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 21, 226, 227Karnataka Industrial Area Development Board Regulations, 1969 - Regulation 10, 14, 4, 5, 7
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