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Supreme Court Of India judgments

59,848 judgments · page 647 of 2,993

Supreme Court30 Jul 2015Allowed

Yakub Abdul Razak Memon Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 3 ACR 2549 : (2015) 8 AD (SC) 249 : (2015) 4 AJR 277 : (2015) 3 ALT(Cri) 231 : (2015) 3 BomCR(Cri) 605 : (2015) 3 CCR 250 : (2015) 4 JCC 2556 : (2015) 3 NCC 49 : (2015) 3 RCR(Criminal) 927 : (2015) 8 SCALE 354 : (2015) 9 SCC 552 : (2015) 7 SCJ 325

Constitution of India, 1950 - Article 72, 72(1)
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Supreme Court29 Jul 2015Allowed

Shabina Abraham and Others Vs Collector of Central Excise and Customs

Supreme Court Of India · (2015) 5 ABR 399 : (2015) 8 AD (SC) 510 : (2015) 322 ELT 372 : (2015) 52 GST 30 : (2015) 34 GSTR 146 : (2016) 1 LW 385 : (2015) 8 SCALE 314 : (2015) 10 SCC 770 : (2015) 9 SCJ 330 : (2015) 83 VST 450

Bombay Sales Tax Act, 1953 - Section 14, 14(3), 15, 15(1), 35Central Excise Rules, 1944 - Rule 2(3), Rule 7, Rule 7AACentral Excises and Salt Act, 1944 - Section 11, 11A, 2, 3, 4(3)
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Supreme Court29 Jul 2015Allowed

Union of India and Others Vs N.S. Rathnam and Sons

Supreme Court Of India · (2015) 9 AD (SC) 225 : (2015) 322 ELT 353 : (2015) 51 GST 852 : (2015) 34 GSTR 38 : (2015) 6 MLJ 204 : (2015) 8 SCALE 301 : (2015) 10 SCC 681 : (2015) 7 SCJ 370

Central Excise Rules, 1944 - Rule 8(1)Central Excises and Salt Act, 1944 - Section 11AConstitution of India, 1950 - Article 13(2), 14, 15, 31(2)
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Supreme Court29 Jul 2015Allowed

Dharam Chand Vs Chairman, New Delhi Municipal Council and Others

Supreme Court Of India · (2015) 8 AD (SC) 288 : AIR 2015 SC 2819 : (2015) 4 AJR 96 : (2015) 5 AWC 5412 : (2015) 152 DRJ 504 : (2015) 3 JLJR 451 : (2015) 6 MLJ 702 : (2015) 4 PLJR 104 : (2015) 4 RCR(Civil) 368 : (2015) 8 SCALE 295 : (2015) 10 SCC 612 : (2015) 8 SCJ 117

Constitution of India, 1950 - Article 12, 13, 19, 19(1), 19(2)New Delhi Municipal Council Act, 1994 - Section 388(D)(5)Police Act, 1861 - Section 12
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Supreme Court29 Jul 2015Partly Allowed

Yakub Abdul Razak Memon Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 3 ACR 3111 : (2015) 8 AD (SC) 255 : (2015) 4 AJR 267 : (2015) 3 CCR 239 : (2015) 3 Crimes 205 : (2015) 3 KLJ 770 : (2015) 3 KLT 473 : (2015) 3 MLJ(Cri) 372 : (2015) 3 RCR(Criminal) 916 : (2015) 8 SCALE 339

Civil Procedure Code, 1908 (CPC) - Section 2Constitution of India, 1950 - Article 129, 141, 142, 161, 21Criminal Procedure Code, 1973 (CrPC) - Section 413, 414
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Supreme Court28 Jul 2015Allowed

Rajan Vs Soly Sebastian and Others

Supreme Court Of India · (2016) 1 ACC 438 : (2015) ACJ 2418 : (2015) 6 ALLMR 467 : (2015) 5 AWC 4894 : (2015) 3 RCR(Civil) 962 : (2015) 8 SCALE 290 : (2015) 10 SCC 506 : (2016) 1 SCC(L&S) 114

Motor Vehicles Act, 1988 - Section 166
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Supreme Court28 Jul 2015Dismissed

Yakub Abdul Razak Memon Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 3 ALT(Cri) 177 : (2015) 3 BomCR(Cri) 593 : (2015) 4 RCR(Criminal) 451 : (2015) 8 SCALE 335 : (2015) 7 SCJ 368

Constitution of India, 1950 - Article 14, 142, 21, 32Supreme Court Rules, 2013 - Rule 2 Order 1, Rule 4 Order 48, Rule 4(1) Order 48, Rule 4(2) Order 48
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Supreme Court28 Jul 2015Disposed Of

V.K. Mishra and Others Vs State of Uttarakhand and Others

Supreme Court Of India · (2015) 3 ACR 3328 : (2015) 8 AD (SC) 585 : AIR 2015 SC 3043 : (2015) 2 ALD(Cri) 533 : (2015) 90 ALLCC 997 : (2015) ALLMR(Cri) 3298 : (2016) 1 ALT(Cri) 107 : (2015) 4 BomCR(Cri) 22 : (2015) 3 CCR 254 : (2015) 120 CLT 743 : (2015) CriLJ 4021 : (2015) 3 C

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 161, 161(1), 162, 162(1), 313Dowry Prohibition Act, 1961 - Section 3, 4
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