COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 649 of 2,993

Supreme Court22 Jul 2015Disposed Of

Commissioner of Central Excise, Bhavnagar Vs Gujarat Maritime Board

Supreme Court Of India · (2015) 8 AD (SC) 205 : (2015) 51 GST 677 : (2015) 33 GSTR 608 : (2015) 6 MLJ 630 : (2015) 8 SCALE 127 : (2015) 8 SCJ 51 : (2015) 39 STR 529 : (2015) 83 VST 1

Contract Act, 1872 - Section 151, 152, 161Finance Act, 1994 - Section 65(105), 65(82), 67, 67(1)Gujarat Maritime Board Act, 1981 - Section 32, 32(1), 32(3), 32(4), 35

Supreme Court21 Jul 2015Disposed Of

Palwinder Kaur and others Vs Oriental Insurance Co. Limited and others

Supreme Court Of India · (2016) 148 FLR 591 : (2016) LLR 1 : (2015) 4 SCT 241

Supreme Court21 Jul 2015Dismissed

Commissioner of Central Excise, Indore Vs Dhar Cement Ltd.

Supreme Court Of India · (2015) 322 ELT 411 : (2015) 52 GST 366

Central Excise Rules, 1944 - Rule 209A

Supreme Court21 Jul 2015Disposed Of

Murad Abdul Mulani Vs Salma Babu Shaikh and Others

Supreme Court Of India · (2015) 91 ALLCC 988 : (2015) 3 ALT(Cri) 141 : (2015) 3 CCR 325 : (2015) 4 Crimes 65 : (2015) 4 JCC 2542 : (2015) 3 RCR(Criminal) 943 : (2015) 8 SCALE 243 : (2015) 8 SCJ 246

Supreme Court21 Jul 2015Partly Allowed

Madhya Pradesh Housing and Infrastructure Development Board and Others Vs B.S.S. Parihar and Others

Supreme Court Of India · AIR 2015 SC 3436 : (2015) 8 SCALE 100

Constitution of India, 1950 - Article 14, 141, 19(1)Madhya Pradesh Griha Nirman Mandal Adhiniyam, 1972 - Section 50Madhya Pradesh Housing Board Accounts Rules, 1991 - Rule 5.3.2, Rule 5.3.3, Rule 5.7.1, Rule 5.7.4

Supreme Court21 Jul 2015Allowed

HCL Limited Vs Commissioner of Customs, New Delhi

Supreme Court Of India · (2015) 9 AD (SC) 421 : (2015) 322 ELT 129 : (2015) 51 GST 829 : (2015) 33 GSTR 519 : (2015) 8 SCALE 78 : (2015) 10 SCC 532 : (2015) 8 SCJ 39

Supreme Court21 Jul 2015Dismissed

Robert John D''Souza and Others Vs Stephen V. Gomes and Others

Supreme Court Of India · (2015) 3 ACR 2381 : (2015) 8 AD (SC) 461 : (2015) 4 AKR 49 : (2015) 2 ALD(Cri) 563 : (2015) 90 ALLCC 969 : (2015) ALLMR(Cri) 3314 : (2015) 3 ALT(Cri) 106 : (2015) 3 CCR 313 : (2015) CriLJ 4040 : (2015) 3 Crimes 160 : (2015) 4 JCC 2219 : (2015) 3 JLJR 428

Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Penal Code, 1860 (IPC) - Section 34, 406, 409, 415, 420

Supreme Court21 Jul 2015Dismissed

Ludhiana Mediways and Others Vs IAA Hospital Pvt. Ltd. and Others

Supreme Court Of India · (2015) 8 SCALE 466

Constitution of India, 1950 - Article 142

Supreme Court21 Jul 2015Allowed

Delhi Development Authority Vs P.R. Samanta

Supreme Court Of India · (2015) 8 AD (SC) 245 : AIR 2015 SC 3035 : (2015) 5 ALLMR 907 : (2015) 4 CompLJ 336 : (2015) ComPLR 789 : (2015) 153 DRJ 115 : (2015) 6 MLJ 626 : (2015) 4 RCR(Civil) 634 : (2015) 8 SCALE 91 : (2015) 9 SCJ 286

Monopolies and Restrictive Trade Practices Act, 1969 - Section 10, 36A, 55

Supreme Court21 Jul 2015Disposed Of

Coastal Paper Ltd. Vs Commissioner of Central Excise, Visakhapatnam

Supreme Court Of India · (2015) 8 AD (SC) 379 : (2015) 322 ELT 153 : (2015) 52 GST 65 : (2015) 33 GSTR 534 : (2015) 8 SCALE 64 : (2015) 10 SCC 664 : (2015) 8 SCJ 535

Central Excises and Salt Act, 1944 - Section 11A, 11AB, 11AC

Supreme Court20 Jul 2015Disposed Of

Jyoti Kapoor Vs The Bombay Film Company and Others

Supreme Court Of India · (2015) 07 SC CK 0124

Supreme Court20 Jul 2015Allowed

Saral Wire Craft Pvt. Ltd. Vs Commissioner Customs, Central Excise and Service Tax and Others

Supreme Court Of India · (2015) 322 ELT 192 : (2015) 51 GST 697 : (2015) 34 GSTR 433 : (2015) 8 SCALE 155 : (2015) 7 SCJ 259 : (2015) 3 WLN 89

Central Excises and Salt Act, 1944 - Section 11A, 37C

Supreme Court20 Jul 2015Allowed

Bablu Kumar and Others Vs State of Bihar and Others

Supreme Court Of India · (2015) 3 ACR 2694 : (2015) 11 AD (SC) 344 : (2015) 4 AJR 254 : (2015) 3 CCR 428 : (2015) 3 Crimes 182 : (2015) GLH 2818 : (2015) 4 JCC 2454 : (2015) 3 RCR(Criminal) 728 : (2015) 8 SCALE 53 : (2015) 8 SCC 787

Constitution of India, 1950 - Article 20, 21Criminal Procedure Code, 1973 (CrPC) - Section 232, 313, 401, 439(4)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 341

Supreme Court20 Jul 2015Allowed

Commissioner of Central Excise, Delhi-III Vs KAP Cones

Supreme Court Of India · (2015) 10 AD (SC) 532 : (2015) 322 ELT 142 : (2015) 51 GST 663 : (2015) 34 GSTR 225 : (2015) 4 RCR(Civil) 99 : (2015) 8 SCALE 188 : (2015) 9 SCC 373

Central Excise Rules, 2006 - Rule 26Central Excises and Salt Act, 1944 - Section 11A(1), 35, 35(1), 35(2), 35(3)CENVAT (Credit) Rules, 2004 - Rule 15

Supreme Court16 Jul 2015Dismissed

Pitchaivel Vs State

Supreme Court Of India · (2015) 4 RCR(Criminal) 791

Penal Code, 1860 (IPC) - Section 302

Supreme Court16 Jul 2015Allowed

Chackolas Spinning and Weaving Mills Ltd. Vs Commissioner of Central Excise, Cochin

Supreme Court Of India · (2015) 51 GST 710

Central Excise (Valuation) Rules, 1975 - Rule 6

Supreme Court16 Jul 2015Dismissed

Commissioner of C.E. Meerut-II Vs Prince Gutka Ltd. and Others

Supreme Court Of India · (2015) 07 SC CK 0045

Central Excise Rules, 1944 - Rule 173Q(1), Rule 173Q(2), Rule 209A

Supreme Court16 Jul 2015Disposed Of

Commissioner Of Customs, Amritsar Vs Ess Kay International

Supreme Court Of India · (2016) 342 ELT 3

Constitution of India, 1950 - Article 133

Supreme Court15 Jul 2015Dismissed

Commissioner of Central Excise Vs Britannia Industries Ltd.

Supreme Court Of India · (2015) 322 ELT 182

Supreme Court15 Jul 2015Allowed

State of Madhya Pradesh Vs Maharani Ushadevi

Supreme Court Of India · (2015) 7 AD (SC) 585 : AIR 2015 SC 2699 : (2015) 112 ALR 655 : (2015) 3 JLJ 1 : (2015) 5 MLJ 884 : (2015) 129 RD 597 : (2015) 8 SCALE 15 : (2015) 8 SCC 672 : (2015) 8 SCJ 103

Civil Procedure Code, 1908 (CPC) - Section 114, 80Constitution of India, 1950 - Article 143, 363, 363(1)Indore Land Revenue and Tenancy Act, 1931 - Section 31