COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 650 of 2,993

Supreme Court15 Jul 2015Allowed

Ravinder Singh and Others Vs State of Haryana and Others

Supreme Court Of India · (2015) 3 ACR 3166 : (2015) 7 AD (SC) 685 : (2015) 4 AJR 48 : (2015) 90 ALLCC 972 : (2015) 3 ALT(Cri) 206 : (2015) 3 CCR 322 : (2015) CriLJ 3984 : (2015) 3 Crimes 65 : (2015) 3 RCR(Criminal) 698 : (2015) 8 SCALE 34 : (2015) 8 SCJ 35 : (2015) 2 UC 1343

Constitution of India, 1950 - Article 136Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304

Supreme Court15 Jul 2015Partly Allowed

Jogendra Yadav and Others Vs State of Bihar and Others

Supreme Court Of India · (2015) 3 ACR 2521 : (2015) 8 AD (SC) 373 : AIR 2015 SC 2951 : (2015) 4 AJR 114 : (2015) 2 ALD(Cri) 906 : (2015) 91 ALLCC 1000 : (2015) ALLMR(Cri) 3707 : (2015) 4 CCR 132 : (2015) CriLJ 4186 : (2015) 3 Crimes 216 : (2015) 4 JCC 2663 : (2015) 3 JLJR 456

Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 240, 241Penal Code, 1860 (IPC) - Section 149, 302, 323

Supreme Court15 Jul 2015Dismissed

Ankur Steels Vs Commissioner of Central Excise

Supreme Court Of India · (2015) 322 ELT 178 : (2015) 52 GST 359

Central Excise Rules, 1944 - Rule 57A, Rule 57G, Rule 57G(1), Rule 57G(2)

Supreme Court15 Jul 2015Allowed

Ponnaiyah Ramajayam Institute of Science and Technology Trust Vs Medical Council of India and Others

Supreme Court Of India · (2015) 10 AD (SC) 154 : AIR 2015 SC 3001 : (2015) 5 ALLMR 926 : (2015) 3 ESC 411 : (2015) 3 JLJR 426 : (2015) 4 PLJR 124 : (2015) 8 SCALE 29 : (2015) 10 SCC 80 : (2015) 7 SCJ 168 : (2015) 3 SCT 631

Indian Medical Council Act, 1956 - Section 10A, 10A(2)

Supreme Court15 Jul 2015Allowed

Commissioner of Central Excise, Mumbai Vs Britannia Industries Ltd.

Supreme Court Of India · (2015) 322 ELT 182 : (2015) 14 SCC 603

Supreme Court14 Jul 2015Dismissed

Kapoor Chand Vs Asstt. Commissioner of Income Tax

Supreme Court Of India · (2015) 279 CTR 434 : (2015) 376 ITR 450 : (2015) 8 SCALE 461 : (2015) 234 TAXMAN 657

Income Tax Act, 1961 - Section 166, 260A, 64(1)

Supreme Court14 Jul 2015Allowed

Kirpal Kaur Vs Jitender Pal Singh and Others

Supreme Court Of India · (2015) 8 AD (SC) 660 : AIR 2015 SC 2967 : (2015) 5 ALD 110 : (2015) 112 ALR 478 : (2015) 6 ALT 14 : (2015) 5 AWC 4737 : (2016) 1 CDR 34 : (2015) 153 DRJ 101 : (2015) 5 LW 704 : (2015) 5 MLJ 871 : (2015) 3 RCR(Civil) 826 : (2015) 129 RD 381 : (2016) 1 RL

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 7, Order 22 Rule 8Delhi High Court Act, 1966 - Section 10Hindu Succession Act, 1956 - Section 8

Supreme Court13 Jul 2015Disposed Of

Sonal Vs Union of India and Others

Supreme Court Of India · (2015) 3 SCT 582

Criminal Procedure Code, 1973 (CrPC) - Section 239Maharashtra Control of Organised Crime Act, 1999 - Section 3Penal Code, 1860 (IPC) - Section 120B, 420, 467, 471

Supreme Court13 Jul 2015Dismissed

Vijay Mallya Vs Enforcement Directorate, Min. of Finance

Supreme Court Of India · (2015) 3 ACR 2689 : AIR 2015 SC 2726 : (2015) 90 ALLCC 1009 : (2015) ALLMR(Cri) 3271 : (2015) 3 ALT(Cri) 155 : (2015) 3 CCR 227 : (2015) CriLJ 3802 : (2015) 3 Crimes 220 : (2016) 332 ELT 28 : (2015) 3 MLJ(Cri) 335 : (2015) 3 RCR(Criminal) 701 : (2015)

Civil Procedure Code, 1908 (CPC) - Section 132Criminal Procedure Code, 1973 (CrPC) - Section 219Foreign Exchange Regulation Act, 1973 - Section 13, 18, 18(1), 18A, 18A(1)

Supreme Court13 Jul 2015Allowed

S.E.B.I. Vs Sahara India Real Estate Corpn. Ltd. and Others

Supreme Court Of India · (2015) 3 CompLJ 396 : (2015) 8 SCALE 11

Supreme Court09 Jul 2015Allowed

Foundation for Media Professionals Vs Union of India

Supreme Court Of India · (2015) 9 SCC 252

Constitution of India, 1950 - Article 14, 142, 18, 19, 21Criminal Procedure Code, 1898 (CrPC) - Section 19, 198Criminal Procedure Code, 1973 (CrPC) - Section 179, 19, 199, 199(1), 199(2)

Supreme Court09 Jul 2015Dismissed

State of Madhya Pradesh and Others Vs Anand Mohan and Others

Supreme Court Of India · (2015) 8 AD (SC) 612 : (2016) 1 CDR 91 : (2015) CriLJ 3968 : (2015) 4 Crimes 173 : (2015) 5 MLJ 721 : (2015) 3 RCR(Criminal) 656 : (2015) 7 SCALE 648 : (2015) 9 SCC 35 : (2015) 2 SCC(L&S) 767 : (2015) 7 SCJ 383

Constitution of India, 1950 - Article 166(2), 166(3)Criminal Procedure Code, 1973 (CrPC) - Section 173Madhya Pradesh Works (Allotment) Rules - Rule 1

Supreme Court09 Jul 2015Disposed Of

Om Prakash Vs Union of India and Others

Supreme Court Of India · (2015) 3 ACR 2620 : (2015) 9 AD (SC) 99 : (2015) 3 AJR 850 : (2015) 2 ALD(Cri) 811 : (2015) 91 ALLCC 316 : (2015) 3 CCR 272 : (2015) CriLJ 3796 : (2015) 4 Crimes 402 : (2015) 4 JCC 2489 : (2015) 3 MLJ(Cri) 632 : (2016) 1 NCC 123 : (2015) 3 RCR(Criminal

Armed Forces Tribunals Act, 2007 — Section 15Army Act, 1950 — Section 164, 164(2)Army Rules, 1954 — Rule 23, 23(1), 23(2), 23(3), 23(4), 23(6)

Supreme Court08 Jul 2015Dismissed

Nandkishore Lalbhai Mehta Vs New Era Fabrics Pvt. Ltd. and Others

Supreme Court Of India · (2015) 6 ABR 400 : (2015) 8 AD (SC) 216 : AIR 2015 SC 3796 : (2015) 113 ALR 243 : (2015) 5 BomCR 269 : (2015) 5 CTC 577 : (2015) 6 MLJ 102 : (2016) 1 RCR(Civil) 98 : (2016) 130 RD 217 : (2015) 7 SCALE 665 : (2015) 9 SCC 755 : (2015) 8 SCJ 216

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4, Order 41 Rule 27, Order 41 Rule 28Contract Act, 1872 - Section 56Development Control Regulations, 1991 - Regulation 56(3)

Supreme Court08 Jul 2015Allowed

Food Corporation of India Vs Sankar Ghosh and Others

Supreme Court Of India · (2015) 8 AD (SC) 301 : AIR 2015 SC 3555 : (2015) 147 FLR 203 : (2015) 146 FLR 991 : (2015) LabIC 4015 : (2015) 3 LLJ 429 : (2015) 7 SCALE 644 : (2015) 9 SCC 104 : (2015) 7 SCJ 135 : (2015) 3 SCT 443 : (2016) 1 WBLR 19

Food Corporation of India Staff Regulations, 1971 - Regulation 7

Supreme Court08 Jul 2015Allowed

Sita Ram Vs Balbir @ Bali

Supreme Court Of India · (2017) 2 SCC 456 : (2017) 2 SCCCri 88

Contempt of Courts Act, 1971 - Section 2(a)

Supreme Court07 Jul 2015Allowed

BHS Industries Vs Export Credit Guarantee Corporation and Others

Supreme Court Of India · AIR 2015 SC 2824 : (2015) 5 ALD 12 : (2015) 6 ALLMR 908 : (2016) 1 CDR 73 : (2015) 3 CPJ 1 : (2016) 1 LW 673 : (2015) 5 MLJ 754 : (2015) 3 RCR(Civil) 714 : (2015) 7 SCALE 538 : (2015) 9 SCC 414 : (2015) 8 SCJ 392 : (2015) 4 WLN 67

Constitution of India, 1950 - Article 12, 14, 226

Supreme Court07 Jul 2015Allowed

Riju Prasad Sarma and Others Vs State of Assam and Others

Supreme Court Of India · (2015) 12 AD (SC) 431 : (2015) 3 GLT 6 : (2015) 5 MLJ 727 : (2015) 7 SCALE 602 : (2015) 9 SCC 461 : (2015) 8 SCJ 69

Assam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature (Amendment) Act, 1987 - Section 25AAssam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature (Election of Managing Committee of Sri Sri Maa Kamakhya Temple) Rules, 2012 - Rule 2, Rule 3, Rule 6Assam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature Act, 1959 - Section 18, 2, 25, 25A, 3(2)

Supreme Court07 Jul 2015Disposed Of

Chandra Babu Vs State and Others

Supreme Court Of India · (2015) 8 AD (SC) 363 : AIR 2015 SC 3566 : (2015) 2 ALD(Cri) 825 : (2015) 91 ALLCC 259 : (2016) 1 ALT(Cri) 194 : (2015) 3 CCR 197 : (2015) CriLJ 4538 : (2015) 3 Crimes 145 : (2015) 5 CTC 214 : (2015) 4 JCC 2400 : (2015) 3 JLJR 275 : (2016) 1 LW(Cri) 12

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154(2), 156(3), 157(2), 167(2), 173Penal Code, 1860 (IPC) - Section 147, 148, 307, 323, 324

Supreme Court06 Jul 2015Allowed

Bihar Legislative Council Vs Union of India (UOI) and others

Supreme Court Of India · (2015) 9 SCC 292