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Supreme Court Of India judgments

59,848 judgments · page 652 of 2,993

Supreme Court01 Jul 2015Dismissed

State of Rajasthan and Others Vs Mahendra Nath Sharma

Supreme Court Of India · (2015) 8 AD (SC) 55 : (2015) 4 AWC 4116 : (2016) 1 JLJR 55 : (2016) 1 PLJR 264 : (2015) 7 SCALE 221 : (2015) 9 SCC 540 : (2015) 2 SCC(L&S) 787 : (2015) 6 SCJ 705 : (2015) 3 SCT 457 : (2015) 3 SLJ 289

Rajasthan Civil Services (Pension) Rules, 1996 - Rule 165, Rule 3Rajasthan Civil Services (Revised Pay Scale for Government College Teachers including Librarians, PTIs) Rules, 1999 - Rule 5
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Supreme Court01 Jul 2015Dismissed

Rahul Yadav and Others Vs Indian Oil Corporation Ltd. and Others

Supreme Court Of India · (2015) 5 ABR 98 : (2015) 8 AD (SC) 1 : AIR 2015 SC 2742 : (2015) 3 AJR 822 : (2015) 5 ALD 54 : (2015) 112 ALR 510 : (2015) 111 ALR 761 : (2015) 4 AWC 4184 : (2015) 3 JLJR 373 : (2015) 5 LW 619 : (2015) 3 PLJR 532 : (2015) 3 RCR(Civil) 818 : (2015) 2 RCR(R

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2, 5(1), 9
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Supreme Court01 Jul 2015Allowed

V. Krishnakumar Vs State of Tamil Nadu and Others

Supreme Court Of India · (2015) 5 ABR 179 : (2015) ACJ 2028 : (2015) 7 AD (SC) 512 : AIR 2015 SC 2836 : (2015) 5 ALD 123 : (2015) 5 ALJ 250 : (2015) 5 ALLMR 474 : (2015) 113 ALR 227 : (2015) 4 AWC 4257 : (2015) 5 BomCR 345 : (2016) 1 CDR 97 : (2016) 121 CLT 345 : (2015) 3 CPJ 1

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Supreme Court01 Jul 2015Disposed Of

State of Karnataka and Others Vs M. Munikrishna

Supreme Court Of India · AIR 2015 SC 3184 : (2015) 3 AKR 815 : (2015) LabIC 3433 : (2015) 8 SCALE 31 : (2015) 4 SCT 202

Karnataka Health and Family Welfare Department Services (Recruitment to Certain Posts) (Special) Rules, 2009 - Rule 1
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Supreme Court01 Jul 2015Allowed

Petroleum and Natural Gas Regulatory Board Vs Indraprastha Gas Ltd. and Others

Supreme Court Of India · (2015) 12 AD (SC) 198 : AIR 2015 SC 2978 : (2015) 7 SCALE 288 : (2015) 9 SCC 209 : (2015) 6 SCJ 538

Constitution of India, 1950 - Article 19(1), 226, 309Criminal Procedure Code, 1973 (CrPC) - Section 467, 468Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG Regulation, 2008 - Regulation 2, 3, 3(1), 4
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Supreme Court01 Jul 2015Dismissed

Ahmedabad Municipal Corporation and Others Vs Rajubhai Somabhai Bharwad and Others

Supreme Court Of India · (2015) 8 AD (SC) 86 : AIR 2015 SC 2774 : (2015) 5 ALLMR 406 : (2015) 147 FLR 1 : (2015) GLH 2665 : (2015) 3 GLR 2560 : (2015) 3 JLJR 364 : (2015) LabIC 3291 : (2015) 4 LLN 552 : (2015) 7 SCALE 241 : (2015) 7 SCC 663 : (2015) 2 SCC(L&S) 568 : (2015) 6 SC

Constitution of India, 1950 - Article 227, 243, 243BGujarat Panchayats Act, 1993 - Section 100, 101, 2(14), 227, 227(2)Industrial Disputes Act, 1947 - Section 2
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Supreme Court01 Jul 2015Disposed Of

Indian Performing Rights Society Ltd. Vs Sanjay Dalia and Others

Supreme Court Of India · (2015) 8 AD (SC) 337 : AIR 2015 SC 3479 : (2015) 6 ALD 65 : (2015) 4 AWC 4035 : (2015) 5 BomCR 18 : (2015) 3 CDR 737 : (2016) 130 CLA 12 : (2016) 1 LW 1 : (2015) 2 MIPR 199 : (2015) 5 MLJ 446 : (2015) 2 OLR 720 : (2015) 63 PTC 1 : (2015) 4 RLW 2789 :

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, Order 6 Rule 17, Order 7 Rule 10, Order 7 Rule 11Consumer Protection Act, 1986 — Section 17(2)Copyright Act, 1957 — Section 62, 62(1), 62(2)
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Supreme Court01 Jul 2015Disposed Of

Quantum Securities Pvt. Ltd. and Others Vs New Delhi Television Ltd.

Supreme Court Of India · (2015) 6 ABR 268 : (2015) 7 AD (SC) 402 : AIR 2015 SC 3699 : (2015) 6 ALD 124 : (2015) 112 ALR 506 : (2015) 5 ALT 56 : (2015) 4 AWC 4112 : (2015) 5 BomCR 48 : (2016) 1 CDR 86 : (2015) 5 LW 821 : (2015) 5 MLJ 479 : (2015) 3 RCR(Civil) 793 : (2015) 129 RD

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3AContempt of Courts Act, 1971 - Section 12, 19
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Supreme Court01 Jul 2015Dismissed

State of Jammu and Kashmir Vs Wasim Ahmed Malik and Others

Supreme Court Of India · (2015) 2 ACR 2229 : (2015) 9 AD (SC) 27 : (2015) 90 ALLCC 980 : (2015) 3 ALT(Cri) 111 : (2015) 3 CCR 409 : (2015) 3 Crimes 106 : (2015) 4 JCC 2248 : (2015) 3 MLJ(Cri) 607 : (2015) 2 NCC 725 : (2015) 3 RCR(Criminal) 563 : (2015) 7 SCALE 347 : (2015) 8 SCC

Explosive Substances Act, 1908 - Section 4, 5Ranbir Penal Code, 1989 - Section 120B, 302, 307, 34Terrorist and Disruptive Activities (Prevention) Act, 1987 - Section 15, 15(1), 15(2), 19, 3
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Supreme Court01 Jul 2015Dismissed

Kamla Kant Dubey and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 7 AD (SC) 676 : (2015) 3 AJR 835 : (2015) 90 ALLCC 690 : (2016) 1 ALT(Cri) 59 : (2015) 3 CCR 205 : (2015) CriLJ 3823 : (2015) 3 Crimes 83 : (2015) 3 JCC 2146 : (2015) 2 NCC 740 : (2015) 3 RCR(Criminal) 972 : (2015) 7 SCALE 358 : (2015) 7 SCJ 50 :

Criminal Procedure Code, 1973 (CrPC) - Section 313, 83Penal Code, 1860 (IPC) - Section 302, 34
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Supreme Court01 Jul 2015Allowed

State of Uttar Pradesh Vs Satveer and Others

Supreme Court Of India · (2015) 2 ACR 2157 : (2015) 7 AD (SC) 505 : AIR 2015 SC 2406 : (2015) 90 ALLCC 992 : (2015) ALLMR(Cri) 3281 : (2015) 3 ALT(Cri) 274 : (2015) 3 CCR 152 : (2015) 120 CLT 736 : (2015) 3 Crimes 67 : (2015) 4 JCC 2517 : (2015) 3 MLJ(Cri) 341 : (2015) 3 NCC 63

Criminal Law (Amendment) Act, 2013 - Section 7Penal Code, 1860 (IPC) - Section 302, 34
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Supreme Court01 Jul 2015Dismissed

State of M.P. Vs Madanlal

Supreme Court Of India · (2015) 2 ACR 2162 : (2015) 8 AD (SC) 394 : (2015) 8 AD (SC) 652 : AIR 2015 SC 3003 : (2015) 4 AJR 52 : (2015) 2 ALD(Cri) 571 : (2015) 91 ALLCC 377 : (2015) 3 ALT(Cri) 180 : (2015) 4 ARBLR 16 : (2015) 3 BomCR(Cri) 613 : (2015) 3 CCR 109 : (2015) CriLJ 397

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 384, 385, 385(2), 386Penal Code, 1860 (IPC) - Section 354, 376, 376(2), 511
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Supreme Court01 Jul 2015Dismissed

Deposit Insurance and Credit Guarantee Corporation Vs Ragupathi Ragavan and Others

Supreme Court Of India · (2015) 9 AD (SC) 201 : AIR 2015 SC 3070 : (2015) 5 ALLMR 428 : (2015) 112 ALR 460 : (2015) 3 BC 365 : (2016) 1 CDR 28 : (2015) 191 CompCas 333 : (2015) 4 CompLJ 83 : (2016) 1 LW 41 : (2015) 5 MLJ 506 : (2015) 4 RCR(Civil) 94 : (2015) 7 SCALE 378 : (2015

Banking Regulation Act, 1949 - Section 16, 16(1), 17, 18, 20Deposit Insurance and Credit Guarantee Corporation Act, 1961 - Section 3(1)Deposit Insurance and Credit Guarantee Corporation General Regulations, 1961 - Regulation 22
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Supreme Court01 Jul 2015Allowed

State of M.P. Vs Ashok and Others

Supreme Court Of India · (2015) 2 ACR 2225 : (2015) 7 AD (SC) 408 : (2015) 90 ALLCC 682 : (2016) 1 ALT(Cri) 79 : (2015) 3 CCR 404 : (2015) 3 CGLJ 456 : (2015) CriLJ 3973 : (2015) 3 Crimes 80 : (2015) 4 JCC 2228 : (2015) 2 JLJ 433 : (2015) 3 MLJ(Cri) 740 : (2015) 2 NCC 782 : (20

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
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Supreme Court01 Jul 2015Allowed

Chaitanya Prakash Audichya Vs C.B.I.

Supreme Court Of India · (2015) 2 ACR 2152 : (2015) 8 AD (SC) 66 : (2015) 2 ALD(Cri) 806 : (2015) 90 ALLCC 663 : (2015) 3 ALT(Cri) 1 : (2015) 3 BomCR(Cri) 670 : (2015) 3 CCR 193 : (2015) 3 Crimes 72 : (2015) 2 NCC 718 : (2015) 3 RCR(Criminal) 694 : (2015) 7 SCALE 268 : (2015) 7

Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 20, 7
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Supreme Court01 Jul 2015Dismissed

State Vs Mariya Anton Vijay and Others

Supreme Court Of India · (2016) 1 ACR 82 : (2015) 7 AD (SC) 632 : (2015) 91 ALLCC 346 : (2015) 3 ALT(Cri) 83 : (2015) 3 CCR 124 : (2015) 3 Crimes 89 : (2015) 3 MLJ(Cri) 461 : (2015) 2 NCC 751 : (2015) 3 RCR(Criminal) 576 : (2015) 7 SCALE 481 : (2015) 9 SCC 294 : (2015) 7 SCJ 1

Arms Act, 1878 - Section 19, 19(1), 35Arms Act, 1959 - Section 10, 14, 15, 25, 25(1)Arms Rules, 1962 - Rule 30
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