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Supreme Court Of India judgments

59,848 judgments · page 653 of 2,993

Supreme Court01 Jul 2015Allowed

State of Karnataka Vs Sateesh and Others

Supreme Court Of India · (2015) 2 ACR 2314 : (2015) 8 AD (SC) 12 : (2015) 3 AKR 489 : (2015) 90 ALLCC 678 : (2015) 3 ALT(Cri) 188 : (2015) 3 CCR 335 : (2015) CriLJ 3427 : (2015) 3 Crimes 76 : (2015) 4 KCCR 3649 : (2015) 3 NCC 98 : (2015) 7 SCALE 335 : (2015) 7 SCJ 114 : (2015)

Penal Code, 1860 (IPC) - Section 114, 148, 149, 302, 324
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Supreme Court01 Jul 2015Dismissed

State of Kerala and Others Vs A.P. Mammikutty

Supreme Court Of India · (2015) 9 AD (SC) 19 : AIR 2015 SC 3009 : (2015) 4 ILR (Ker) 77 : (2015) 3 KHC 794 : (2015) 3 KLT 138 : (2016) 1 LW 655 : (2015) 7 SCALE 231 : (2015) 10 SCC 632 : (2015) 6 SCJ 305 : (2015) 82 VST 418

Constitution of India, 1950 - Article 226Kerala Building Tax Act, 1975 - Section 2, 2(1), 5A
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Supreme Court19 Jun 2015Dismissed

Jagtar Singh Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 2323 : (2015) 7 AD (SC) 606 : (2015) 91 ALLCC 278 : (2015) ALLMR(Cri) 3261 : (2015) 3 CCR 167 : (2015) CriLJ 3418 : (2015) 4 Crimes 196 : (2015) 4 JCC 2236 : (2015) 3 MLJ(Cri) 27 : (2015) 2 NCC 673 : (2015) 3 RCR(Criminal) 871 : (2015) 7 SC

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 323, 325, 34
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Supreme Court15 Jun 2015Allowed

Tanvi Sarwal Vs Central Board of Secondary Education and Others

Supreme Court Of India · (2015) 6 ABR 40 : (2015) 9 AD (SC) 477 : AIR 2015 SC 3454 : (2015) 4 AJR 498 : (2015) 4 AWC 4232 : (2015) 3 ESC 414 : (2015) 7 SCALE 153 : (2015) 6 SCC 573 : (2015) 3 SCT 292 : (2016) 1 WBLR 25

Constitution of India, 1950 - Article 32Criminal Procedure Code, 1973 (CrPC) - Section 161Income Tax Act, 1961 - Section 66
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Supreme Court03 Jun 2015Disposed Of

Golam Biswas Vs Union of India and Others

Supreme Court Of India · (2016) 332 ELT 22 : (2015) 7 SCALE 64

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1), 8Constitution of India, 1950 - Article 22
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Supreme Court02 Jun 2015Dismissed

Bhawar Singh Vs Central Bureau of Narcotics

Supreme Court Of India · (2015) ALLMR(Cri) 3687 : (2015) 4 CCR 240 : (2015) 3 RCR(Criminal) 596

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 8Narcotic Drugs and Psychotropic Substances Rules, 1985 - Rule 13(5)
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Supreme Court29 May 2015Dismissed

Prem Singh Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1992 : (2015) 7 AD (SC) 37 : AIR 2015 SC 2309 : (2015) 90 ALLCC 295 : (2015) 3 CCR 390 : (2015) CriLJ 3121 : (2015) 3 Crimes 59 : (2015) 2 NCC 519 : (2015) 7 SCALE 28 : (2015) 6 SCJ 566 : (2015) 2 UC 1233

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 25, 26Penal Code, 1860 (IPC) - Section 109, 302, 354, 404
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Supreme Court29 May 2015Dismissed

Indra Dalal Vs State of Haryana

Supreme Court Of India · (2015) 7 AD (SC) 156 : (2015) 90 ALLCC 285 : (2015) 3 CCR 396 : (2015) CriLJ 3174 : (2015) 3 Crimes 175 : (2015) 3 JCC 1893 : (2015) 3 JLJR 356 : (2016) 1 LW(Cri) 228 : (2015) 2 MLJ(Cri) 699 : (2015) 2 NCC 558 : (2015) 3 PLJR 522 : (2015) 3 RCR(Criminal

Arms Act, 1959 - Section 25, 54, 59Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 10, 25, 26, 27
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Supreme Court29 May 2015Dismissed

Bijendra Bhagat Vs State of Uttarakhand

Supreme Court Of India · (2015) 2 ACR 1998 : (2015) 5 ALJ 105 : (2015) 3 ALT(Cri) 273 : (2015) 3 CCR 151 : (2015) CriLJ 3150 : (2015) 4 Crimes 245 : (2015) 2 NCC 226 : (2015) 7 SCALE 37 : (2015) 7 SCJ 312

Penal Code, 1860 (IPC) - Section 302, 324, 34, 452
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Supreme Court27 May 2015Allowed

Shabnam Vs Union of India and Others

Supreme Court Of India · (2015) 3 ACR 2399 : (2015) 10 AD (SC) 578 : AIR 2015 SC 3648 : (2015) 3 AJR 692 : (2015) 5 ALJ 97 : (2015) 90 ALLCC 328 : (2015) 3 ALT(Cri) 7 : (2015) 3 CCR 143 : (2015) CriLJ 3274 : (2015) 3 MLJ(Cri) 350 : (2015) 2 NCC 487 : (2015) 3 RCR(Criminal) 1 : (

Constitution of India, 1950 - Article 136, 137, 14, 161, 19Criminal Procedure Code, 1973 (CrPC) - Section 413, 414
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Supreme Court26 May 2015Partly Allowed

Sandeep and Others Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1999 : (2015) 3 AJR 732 : (2015) 2 ALD(Cri) 397 : (2015) 90 ALLCC 727 : (2015) 3 ALT(Cri) 49 : (2015) 3 BomCR(Cri) 424 : (2015) 3 CCR 86 : (2015) 4 Crimes 178 : (2015) 2 DMC 572 : (2015) 2 NCC 548 : (2015) 3 RCR(Criminal) 519 : (2015) 7 SCA

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B, 307, 34, 498A
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Supreme Court20 May 2015Allowed

Rajesh Vs State of Haryana

Supreme Court Of India · (2015) 7 SCALE 55

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 306, 363, 366, 376
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Supreme Court15 May 2015Partly Allowed

Shabnam and Others Vs State of Uttar Pradesh

Supreme Court Of India · (2015) 3 ACR 2526 : (2015) 6 AD (SC) 1 : (2015) 4 CCR 306 : (2015) 3 Crimes 298 : (2015) 3 RCR(Criminal) 142 : (2015) 6 SCALE 433 : (2015) 6 SCC 632

Criminal Procedure Code, 1973 (CrPC) - Section 313, 354(3), 43Penal Code, 1860 (IPC) - Section 302, 34
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Supreme Court15 May 2015Disposed Of

Abdul Razak and Others Vs The State of Karnataka and Others

Supreme Court Of India · (2015) 3 ACR 2879 : (2015) 9 AD (SC) 253 : (2015) 4 AJR 548 : (2015) 3 AKR 149 : (2015) 90 ALLCC 655 : (2015) 3 ALT(Cri) 41 : (2015) 2 CCR 589 : (2015) 3 CGLJ 137 : (2015) CriLJ 2897 : (2015) 4 Crimes 399 : (2015) 3 JCC 1774 : (2015) 3 JLJR 384 : (2015

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 34
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