COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 654 of 2,993

Supreme Court15 May 2015Allowed

Bilaspur Raipur Kshetriya Gramin Bank and Others Vs Madanlal Tandon

Supreme Court Of India · (2015) 7 AD (SC) 253 : AIR 2015 SC 2876 : (2015) 3 CGLJ 189 : (2015) 2 ESC 318 : (2015) 146 FLR 606 : (2015) 3 JLJR 19 : (2015) LabIC 3757 : (2015) 3 LLN 29 : (2015) LLR 673 : (2015) 4 MLJ 487 : (2015) 3 PLJR 195 : (2015) 6 SCALE 526 : (2015) 8 SCC 461 :

Supreme Court15 May 2015Disposed Of

Ranjeet Kumar Ram and Others Vs State of Bihar

Supreme Court Of India · (2015) 3 ACR 2789 : (2015) 5 AD (SC) 555 : (2015) 3 AJR 467 : (2015) 2 ALD(Cri) 419 : (2015) 91 ALLCC 339 : (2015) ALLMR(Cri) 2455 : (2015) 3 CCR 38 : (2015) CriLJ 2944 : (2015) 3 Crimes 47 : (2015) 3 JLJR 28 : (2015) 3 MLJ(Cri) 42 : (2015) 2 NCC 533 :

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34, 364A

Supreme Court15 May 2015Allowed

K.L. Bakolia Vs State

Supreme Court Of India · (2015) 3 ACR 2463 : (2015) 4 AJR 551 : (2015) ALLMR(Cri) 2471 : (2015) 3 ALT(Cri) 19 : (2015) 3 CCR 115 : (2015) 3 CGLJ 228 : (2015) 4 Crimes 140 : (2015) 152 DRJ 511 : (2015) 3 JLJR 397 : (2015) 3 MLJ(Cri) 126 : (2015) 2 NCC 228 : (2015) 3 PLJR 530 : (

Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 7

Supreme Court15 May 2015Disposed Of

Manyata Devi Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 6 AD (SC) 34 : (2015) 6 ALJ 320 : (2015) 4 ALLMR 405 : (2015) 112 ALR 17 : (2015) 2 ESC 314 : (2015) 147 FLR 396 : (2015) 3 JLJR 304 : (2015) 5 MLJ 105 : (2015) 3 PLJR 474 : (2015) 3 RCR(Criminal) 170 : (2015) 6 SCALE 555 : (2015) 10 SCC 198 : (20

Supreme Court15 May 2015Allowed

Prem Ram Vs Managing Director, Uttarakhand Pey Jal and Nirman Nigam and Others

Supreme Court Of India · (2015) 9 AD (SC) 257 : (2015) 4 ESC 571 : (2015) 146 FLR 398 : (2015) 3 JLJR 475 : (2015) 2 LLJ 717 : (2015) 4 PLJR 126 : (2015) 6 SCALE 569 : (2015) 3 SCT 183 : (2015) 2 SLJ 9 : (2015) 3 UPLBEC 1766

Supreme Court15 May 2015Partly Allowed

Ramanlal and Others Vs State of Haryana

Supreme Court Of India · (2015) 3 ACR 2455 : (2015) 6 AD (SC) 140 : (2015) 90 ALLCC 312 : (2015) ALLMR(Cri) 2463 : (2015) 3 CCR 31 : (2015) 4 Crimes 275 : (2015) 3 JCC 1905 : (2015) 3 JLJR 419 : (2015) 3 MLJ(Cri) 111 : (2015) 2 NCC 504 : (2015) 3 RCR(Criminal) 986 : (2015) 6 SC

Criminal Procedure Code, 1973 (CrPC) - Section 313, 319Penal Code, 1860 (IPC) - Section 141, 148, 149, 299, 300

Supreme Court15 May 2015Disposed Of

Pearl Drinks Ltd. Vs Commissioner of Central Excise, New Delhi

Supreme Court Of India · (2015) 321 ELT 4 : (2015) 14 SCC 719

Supreme Court15 May 2015Dismissed

GMG Engineering Industries and Others Vs ISSA Green Power Solution and Others

Supreme Court Of India · (2015) 7 AD (SC) 44 : AIR 2015 SC 2675 : (2015) 4 AJR 407 : (2015) 3 AKR 486 : (2015) 5 ALD 32 : (2015) 4 ALLMR 401 : (2015) 112 ALR 1 : (2015) 4 AWC 4229 : (2015) 3 CDR 718 : (2016) 121 CLT 70 : (2015) 3 CTC 859 : (2015) 3 JLJR 467 : (2015) 3 KLJ 210 :

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 136Limitation Act, 1963 - Section 5

Supreme Court15 May 2015Allowed

Canara Bank and Others Vs M. Mahesh Kumar and Others

Supreme Court Of India · (2015) 5 AD (SC) 675 : AIR 2015 SC 2411 : (2015) 4 AJR 577 : (2015) 4 ALLMR 419 : (2015) 2 ESC 298 : (2015) 146 FLR 401 : (2015) 3 JLJR 21 : (2015) LabIC 2878 : (2015) 2 LLN 545 : (2015) 5 LW 665 : (2016) 1 MhLj 594 : (2015) 4 MLJ 479 : (2016) 1 MPLJ 262

Constitution of India, 1950 - Article 14, 16

Supreme Court15 May 2015Allowed

Commissioner of Income Tax Vs Sarkar Builders

Supreme Court Of India · (2015) 10 AD (SC) 558 : (2015) 277 CTR 301 : (2015) 375 ITR 392 : (2015) 4 MLJ 715 : (2015) 6 SCALE 463 : (2015) 7 SCC 579 : (2015) 232 TAXMAN 731

General Clauses Act, 1897 - Section 6, 6(2)Income Tax Act, 1961 - Section 24(2), 297, 72, 80IB, 80IB(1)

Supreme Court15 May 2015Disposed Of

Seshasayee Paper and Boards Limited Vs Deputy Commissioner of Income Tax

Supreme Court Of India · (2015) 7 AD (SC) 327 : (2015) 277 CTR 448 : (2015) 374 ITR 619 : (2015) 6 SCALE 505 : (2015) 232 TAXMAN 168

Income Tax Act, 1922 - Section 10(2), 24(2)Income Tax Act, 1961 - Section 139, 28, 29, 30, 31

Supreme Court15 May 2015Dismissed

Munna Lal Jain and Others Vs Vipin Kumar Sharma and Others

Supreme Court Of India · (2015) 2 ACC 806 : (2015) ACJ 1985 : (2015) 7 AD (SC) 185 : (2015) 4 ALD 114 : (2015) 4 ALLMR 436 : (2015) 4 AWC 3845 : (2015) 4 BomCR 72 : (2015) 3 CGLJ 93 : (2015) 179 PLR 304 : (2015) 3 RCR(Civil) 447 : (2015) 3 RLW 2021 : (2015) 6 SCALE 522 : (2015)

Motor Vehicles Act, 1988 - Section 166

Supreme Court15 May 2015Disposed Of

Maharaji Educational Trust and Others Vs SGS Constructions and Dev. P. Ltd. and Others

Supreme Court Of India · (2015) 8 ADJ 426 : AIR 2015 SC 2684 : (2015) 5 ALJ 58 : (2015) 111 ALR 477 : (2015) 4 AWC 3849 : (2015) 6 SCALE 574 : (2015) 7 SCC 130 : (2015) 4 WBLR 537

Constitution of India, 1950 - Article 226, 226(2)Rajasthan Urban Improvement Trust Act, 1959 - Section 152, 52, 52(1), 52(2)Registration Act, 1908 - Section 17, 49

Supreme Court14 May 2015Partly Allowed

K.M. Vinaya Vs B.R. Srinivas

Supreme Court Of India · (2015) 7 SCALE 73

Guardians and Wards Act, 1890 - Section 17, 25

Supreme Court14 May 2015Dismissed

Phundan Singh Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 111 ALR 758 : (2015) 129 RD 92 : (2015) 6 SCALE 696

Land Acquisition Act, 1894 - Section 17, 17(1), 4, 6

Supreme Court14 May 2015Dismissed

Savitri Devi Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 11 AD (SC) 459 : (2015) 111 ALR 736 : (2015) 4 AWC 4207 : (2015) 4 MLJ 691 : (2015) 3 RCR(Civil) 424 : (2015) 129 RD 71 : (2015) 6 SCALE 667 : (2015) 7 SCC 21 : (2015) 3 UPLBEC 2347 : (2015) 4 WBLR 475

Constitution of India, 1950 - Article 136, 14, 19, 226, 300ALand Acquisition Act, 1894 - Section 11A, 17, 17(1), 17(3A), 17(4)

Supreme Court14 May 2015Dismissed

Rajdeep Sardesai Vs State of Andhra Pradesh and Others

Supreme Court Of India · (2015) 6 AD (SC) 540 : AIR 2015 SC 2182 : (2015) 4 AJR 607 : (2015) 2 ALD(Cri) 337 : (2015) 90 ALLCC 301 : (2015) ALLMR(Cri) 3250 : (2015) 2 ALT(Cri) 234 : (2015) 3 CCR 45 : (2015) 4 Crimes 16 : (2015) 3 JLJR 262 : (2015) 2 MLJ(Cri) 735 : (2015) 2 NCC 5

Constitution of India, 1950 - Article 19, 21Criminal Procedure Code, 1898 (CrPC) - Section 198B(3)Criminal Procedure Code, 1973 (CrPC) - Section 132, 188, 194, 196, 196(2)

Supreme Court14 May 2015Dismissed

Tata Chemicals Ltd. Vs Commissioner of Customs (Preventive)

Supreme Court Of India · (2015) 7 AD (SC) 438 : (2015) 320 ELT 45 : (2015) 52 GST 94 : (2015) 32 GSTR 468 : (2015) 5 MLJ 378 : (2015) 4 RCR(Civil) 88 : (2015) 6 SCALE 419

Customs Act, 1962 - Section 18, 46

Supreme Court14 May 2015Dismissed

Dharampal Satyapal Ltd. Vs Deputy Commissioner of Central Excise and Others

Supreme Court Of India · (2015) 6 AD (SC) 160 : (2015) 320 ELT 3 : (2015) 51 GST 197 : (2015) 33 GSTR 1 : (2015) 6 SCALE 612 : (2015) 8 SCC 519

Central Excise Rules, 1982 - Rule 49, Rule 9, Rule 9(1)Central Excises and Salt Act, 1944 - Section 11AConstitution of India, 1950 - Article 136, 14, 21, 311(2)

Supreme Court14 May 2015Dismissed

Bharti Airtel Ltd. and Others Vs Union of India and Others

Supreme Court Of India · (2015) 4 ABR 600 : AIR 2015 SC 2583 : (2015) 3 CompLJ 342 : (2015) 4 MLJ 340 : (2015) 6 SCALE 479

Constitution of India, 1950 - Article 14, 32Contract Act, 1872 - Section 23Electricity (Supply) Act, 1948 - Section 51, 59