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Supreme Court Of India judgments

59,848 judgments · page 656 of 2,993

Supreme Court12 May 2015Allowed

Union of India and Others Vs Manjeet Singh

Supreme Court Of India · (2015) 4 ABR 170 : (2015) 6 AD (SC) 575 : AIR 2015 SC 2114 : (2015) 3 AJR 558 : (2015) 4 AWC 3650 : (2015) 2 ESC 287 : (2015) LabIC 2863 : (2015) 3 LLN 46 : (2015) 4 MLJ 617 : (2015) 6 SCALE 276 : (2015) 7 SCJ 17 : (2015) 3 SCT 34 : (2015) 3 UPLBEC 1753

Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 14, Rule 5, Rule 9Pension Regulations for Army, 1961 - Regulation 173
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Supreme Court11 May 2015Allowed

Mohar Singh Vs State of Rajasthan

Supreme Court Of India · (2015) 2 ACR 1831 : (2015) 3 ALT(Cri) 350 : (2015) 3 CCR 279 : (2015) 4 Crimes 260 : (2015) 4 Crimes 119 : (2015) 2 NCC 265 : (2015) 2 RCR(Criminal) 1016 : (2015) 6 SCALE 246 : (2015) 6 SCJ 453 : (2015) 2 UC 1160

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 34
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Supreme Court11 May 2015Dismissed

The Chairman and Managing Director, TNHB and Others Vs S. Saraswathy and Others

Supreme Court Of India · (2015) 7 AD (SC) 414 : AIR 2015 SC 2315 : (2015) 6 ALD 33 : (2015) 111 ALR 507 : (2015) 4 AWC 3601 : (2015) 3 CDR 722 : (2016) 1 LW 193 : (2016) 1 MhLj 648 : (2015) 5 MLJ 248 : (2016) 1 MPLJ 253 : (2015) 3 RCR(Civil) 540 : (2015) 129 RD 155 : (2015) 6

Land Acquisition Act, 1894 - Section 11(1), 16, 17(2), 2, 23(1)Tamil Nadu Land Acquisition Rules - Rule 3
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Supreme Court11 May 2015Disposed Of

State of Rajasthan Vs Sri Chand

Supreme Court Of India · (2015) 2 ACR 2248 : (2015) 7 AD (SC) 73 : (2015) 4 AJR 618 : (2015) 2 ALD(Cri) 412 : (2015) ALLMR(Cri) 2437 : (2015) 3 ALT(Cri) 15 : (2015) 3 BomCR(Cri) 168 : (2015) 3 CCR 1 : (2015) 3 Crimes 322 : (2015) 3 MLJ(Cri) 244 : (2015) 2 NCC 576 : (2015) 2 RCR(

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 354, 376, 511Probation of Offenders Act, 1958 - Section 4
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Supreme Court08 May 2015Allowed

Purushottam Dashrath Borate and Others Vs State of Maharashtra

Supreme Court Of India · (2015) 3 ACR 2702 : (2015) 6 AD (SC) 16 : AIR 2015 SC 2170 : (2015) 3 AJR 521 : (2015) 2 ALD(Cri) 218 : (2015) 91 ALLCC 323 : (2015) ALLMR(Cri) 2421 : (2015) 3 BomCR(Cri) 129 : (2015) 2 RCR(Criminal) 965 : (2015) 3 RLW 2586 : (2015) 6 SCALE 204 : (2015)

Criminal Procedure Code, 1973 (CrPC) - Section 313, 366, 43Penal Code, 1860 (IPC) - Section 120B, 302, 34, 364, 376
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Supreme Court08 May 2015Disposed Of

Sanjeev Kumar Gupta and Others Vs State of Uttar Pradesh

Supreme Court Of India · (2015) 5 AD (SC) 509 : (2015) 3 AJR 773 : (2015) 90 ALLCC 25 : (2015) 3 Crimes 152 : (2015) 2 MLJ(Cri) 760 : (2015) 2 NCC 600 : (2015) 3 RCR(Criminal) 721 : (2015) 6 SCALE 176 : (2015) 5 SCJ 726 : (2015) 2 UC 1102 : (2015) 11 SCC 69

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
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