Supreme Court05 May 2015Disposed Of

Karan Singh and Others Vs State of Haryana and Others

Supreme Court Of India · (2016) 1 RCR(Civil) 637 : (2015) 7 SCALE 191

Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
Supreme Court05 May 2015Allowed

Union of India and Others Vs Uttam Steel Ltd.

Supreme Court Of India · (2015) 4 ABR 505 : (2015) 319 ELT 598 : (2015) 32 GSTR 422 : (2015) 6 SCALE 39

Central Excise Rules, 1944 - Rule 12, Rule 12(1), Rule 13Central Excises and Salt Act, 1944 - Section 11A, 11B, 11B, 11B(2)Constitution of India, 1950 - Article 226, 265, 32
Supreme Court05 May 2015Dismissed

Kulwinder Singh and Others Vs State of Punjab

Supreme Court Of India · (2015) 2 ACR 2087 : (2015) 12 AD (SC) 120 : AIR 2015 SC 2488 : (2015) 2 ALD(Cri) 578 : (2015) 2 CCR 366 : (2015) CriLJ 3160 : (2015) 4 Crimes 153 : (2015) 2 RCR(Criminal) 918 : (2015) 4 RLW 3400 : (2015) 6 SCALE 1 : (2015) 6 SCC 674

Criminal Procedure Code, 1973 (CrPC) - Section 162Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 50
Supreme Court01 May 2015Dismissed

Jagdish Chand Sharma Vs Narain Singh Saini and Others

Supreme Court Of India · (2015) 6 AD (SC) 617 : AIR 2015 SC 2149 : (2015) 3 AJR 269 : (2015) 4 ALD 69 : (2015) 110 ALR 883 : (2015) 3 AWC 2753 : (2015) 3 BomCR 481 : (2015) 2 CDR 466 : (2015) 152 DRJ 1 : (2015) 5 LW 628 : (2016) 2 MhLj 366 : (2015) 3 MLJ 879 : (2015) 3 RCR(Civil

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 68, 71Succession Act, 1925 - Section 276, 63
Supreme Court01 May 2015Disposed Of

Rajasthan Housing Board Vs New Pink City Nirman Sahkari Samiti Ltd. and Others

Supreme Court Of India · (2015) 7 AD (SC) 549 : AIR 2015 SC 2126 : (2015) 2 CDR 484 : (2015) 4 CTC 205 : (2015) 3 JLJR 330 : (2015) 3 MLJ 806 : (2015) 5 SCALE 716 : (2015) 7 SCC 601 : (2015) 8 SCJ 498 : (2015) 2 UC 1034

Constitution of India, 1950 - Article 14, 166, 166(1), 166(2), 19Contract Act, 1872 - Section 2, 23Income Tax Act, 1961 - Section 33(1), 33A(2)
Supreme Court01 May 2015Allowed

Savitri Pandey and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 2 ACR 2094 : AIR 2015 SC 2501 : (2015) 5 ALJ 106 : (2015) 90 ALLCC 721 : (2015) ALLMR(Cri) 3290 : (2015) CriLJ 3166 : (2015) 2 RCR(Criminal) 1004 : (2015) 4 RLW 3394

Criminal Procedure Code, 1973 (CrPC) - Section 438, 439, 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471
Supreme Court30 Apr 2015Partly Allowed

Nicholas Piramal India Ltd. Vs Harisingh

Supreme Court Of India · (2015) 8 AD (SC) 601 : (2015) LabIC 2590 : (2015) 2 LLJ 609 : (2015) 2 LLN 561 : (2015) LLR 561 : (2015) 5 SCALE 701 : (2015) 8 SCC 272 : (2015) 2 SCC(L&S) 686 : (2015) 5 SCJ 470

Constitution of India, 1950 - Article 14, 227Industrial Disputes Act, 1947 - Section 11AMadhya Pradesh Industrial Relations Act, 1960 - Section 107, 31(3), 61, 62