Supreme Court29 Apr 2015Dismissed

Himalayan Cooperative Group Housing Society Vs Balwan Singh

Supreme Court Of India · (2015) 9 AD (SC) 501 : AIR 2015 SC 2867 : (2015) 4 AJR 58 : (2015) 223 DLT 103 : (2015) 152 DRJ 25 : (2015) 5 LW 609 : (2015) 180 PLR 471 : (2015) 3 RCR(Civil) 394 : (2015) 6 SCALE 731 : (2015) 7 SCC 373 : (2015) 2 SCC(L&S) 478 : (2015) 4 WLN 88

Bar Council of India Rules, 1975 - Rule 15, Rule 19, Rule 26Constitution of India, 1950 - Article 226, 227Delhi Co-operative Societies Act, 1972 - Section 80
Supreme Court29 Apr 2015Dismissed

Pradip Nanjee Gala Vs Sales Tax Officer and Others

Supreme Court Of India · (2015) 4 ABR 415 : (2015) 4 MLJ 605 : (2015) 5 SCALE 695 : (2015) 5 SCJ 372 : (2015) 80 VST 375

Bombay Sales Tax Act, 1959 - Section 14, 18, 2(21), 45Bombay Sales Tax Rules, 1959 - Rule 43A, Rule 44, Rule 44A
Supreme Court29 Apr 2015Dismissed

Khub Ram and Others Vs Dalbir Singh and Others

Supreme Court Of India · (2015) 7 AD (SC) 577 : (2015) 4 ALLMR 444 : (2015) 146 FLR 80 : (2015) 3 JLJR 126 : (2015) LabIC 3760 : (2015) 4 MLJ 377 : (2015) 3 PLJR 248 : (2015) 5 SCALE 671 : (2015) 8 SCC 368 : (2015) 2 SCC(L&S) 700 : (2015) 5 SCJ 546 : (2015) 3 SCT 74 : (2016) 1 WB

Constitution of India, 1950 - Article 136
Supreme Court29 Apr 2015Allowed

Escorts Ltd. Vs Commissioner of Central Excise

Supreme Court Of India · (2015) 7 AD (SC) 10 : (2015) 319 ELT 406 : (2015) 52 GST 78 : (2015) 32 GSTR 438 : (2015) 4 MLJ 325 : (2015) 5 SCALE 653 : (2015) 9 SCC 109 : (2015) 5 SCJ 522

Central Excise Rules, 1944 - Rule 173B, Rule 49, Rule 57CC, Rule 9Central Excise Tariff Act, 1985 - Section 2Central Excises and Salt Act, 1944 - Section 11A, 11A(1), 2, 3, 3
Supreme Court29 Apr 2015Allowed

Ariane Orgachem Pvt. Ltd. Vs Wyeth Employees Union and Others

Supreme Court Of India · (2015) 6 AD (SC) 474 : (2015) 145 FLR 985 : (2015) 3 JLJR 211 : (2015) 2 LLJ 513 : (2015) 4 LLN 277 : (2016) 1 MhLj 656 : (2015) 3 PLJR 381 : (2015) 5 SCALE 679 : (2015) 7 SCC 561 : (2015) 2 SCC(L&S) 550 : (2015) 5 SCJ 499 : (2015) 3 SCT 65 : (2015) 4 WB

Industrial Disputes Act, 1947 - Section 10, 10(1), 10(2), 10(3), 12(5)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 59
Supreme Court28 Apr 2015Dismissed

Bangalore Electricity Supply Co. Ltd. Vs Konark Power Projects Ltd. and Others

Supreme Court Of India · (2015) 5 SCALE 711

Electricity Act, 2003 - Section 181, 61, 62, 86(1)Karnataka Electricity Reform Act, 1999 - Section 27(2)Karnataka Electricity Regulatory Commission (Power Procurement from Renewable Sources by Distribution Licensee and Renewable Energy Certificate Framework) Regulations, 2011 - Regulation 5.1, 5.2, 5.3, 5.4, 9
Supreme Court28 Apr 2015Allowed

Vipul Kumar Vs State of Chhattisgarh

Supreme Court Of India · (2015) 2 ACR 1345 : (2015) 7 AD (SC) 385 : (2015) 4 AJR 392 : (2015) 2 ALD(Cri) 403 : (2015) 90 ALLCC 358 : (2015) 3 ALT(Cri) 80 : (2015) 2 CCR 557 : (2015) 4 Crimes 236 : (2015) 2 NCC 135 : (2015) 2 RCR(Criminal) 890 : (2015) 5 SCALE 604 : (2015) 6 SC

Penal Code, 1860 (IPC) - Section 294, 307, 324, 326, 506
Supreme Court28 Apr 2015Allowed

State Vs Manikandan and Others

Supreme Court Of India · (2015) 8 AD (SC) 81 : (2015) 3 AJR 555 : (2015) 90 ALLCC 320 : (2015) ALLMR(Cri) 2473 : (2016) 1 ALT(Cri) 55 : (2015) 3 CCR 56 : (2015) 4 Crimes 230 : (2015) 2 NCC 170 : (2015) 2 RCR(Criminal) 912 : (2015) 5 SCALE 606 : (2015) 7 SCJ 278

Criminal Procedure Code, 1973 (CrPC) - Section 207, 209
Supreme Court28 Apr 2015Allowed

Golbar Hussain and Others Vs State of Assam and Others

Supreme Court Of India · (2015) 7 AD (SC) 445 : (2015) 4 AJR 604 : (2015) 91 ALLCC 267 : (2015) ALLMR(Cri) 2477 : (2015) 2 CCR 554 : (2015) 4 Crimes 222 : (2015) 3 JCC 1785 : (2015) 2 JLJR 562 : (2016) 1 LW(Cri) 92 : (2015) 3 MLJ(Cri) 236 : (2015) 2 NCC 238 : (2015) 2 OLR 387

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 341
Supreme Court28 Apr 2015Partly Allowed

T. Vasanthakumar Vs Vijayakumari

Supreme Court Of India · (2015) 3 ACR 2892 : (2015) 6 AD (SC) 668 : AIR 2015 SC 2240 : (2015) 3 AKR 147 : (2015) 2 ALD(Cri) 214 : (2015) 90 ALLCC 342 : (2015) ALLMR(Cri) 3667 : (2015) 3 ALT(Cri) 120 : (2015) 3 BC 405 : (2015) 4 BomCR 38 : (2015) 3 BomCR(Cri) 177 : (2015) 2 CALLT

Negotiable Instruments Act, 1881 (NI) - Section 138, 139
Supreme Court28 Apr 2015Partly Allowed

Central Bank of India and Others Vs C.L. Vimla and Others

Supreme Court Of India · (2015) 7 AD (SC) 147 : AIR 2015 SC 2280 : (2015) 4 AJR 598 : (2015) 3 AKR 152 : (2015) 4 ALD 92 : (2015) 4 ALLMR 414 : (2015) 111 ALR 228 : (2015) 4 CDR 1021 : (2016) 121 CLT 179 : (2016) 1 CTC 466 : (2015) 4 JLJR 23 : (2015) 2 KLJ 602 : (2016) 1 LW 80

Contract Act, 1872 - Section 128Income Tax (Certificate Proceedings) Rules, 1962 - Rule 60, Rule 61Legal Services Authorities Act, 1987 - Section 21, 21(2), 25
Supreme Court28 Apr 2015Allowed

Hari Shankers Vs State of Uttar Pradesh

Supreme Court Of India · (2015) 5 AD (SC) 663 : (2015) 4 ALJ 234 : (2015) 91 ALLCC 270 : (2015) ALLMR(Cri) 2450 : (2015) 3 ALT(Cri) 210 : (2015) 2 CCR 548 : (2015) 4 Crimes 217 : (2015) 3 JCC 1769 : (2016) 1 LW(Cri) 237 : (2015) 2 MLJ(Cri) 625 : (2015) 2 NCC 195 : (2015) 5 SCA

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 109, 302, 303, 304, 305
Supreme Court28 Apr 2015Allowed

Upendra Pradhan Vs State of Orissa

Supreme Court Of India · (2015) 6 AD (SC) 151 : (2015) 3 AJR 533 : (2015) 2 ALD(Cri) 204 : (2015) 90 ALLCC 345 : (2015) ALLMR(Cri) 2444 : (2015) 3 ALT(Cri) 340 : (2015) 2 CCR 437 : (2015) CriLJ 2878 : (2015) 4 Crimes 541 : (2015) 4 Crimes 225 : (2015) GLH 2387 : (2015) 3 JCC 1

Criminal Procedure Code, 1973 (CrPC) - Section 366, 378(1), 379Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 2, 7, 7AJuvenile Justice Model Rules, 2007 - Rule 12, Rule 98
Supreme Court28 Apr 2015Dismissed

Indradeo Sao and Others Vs State of Bihar

Supreme Court Of India · (2015) 2 ACR 1347 : (2015) 7 AD (SC) 224 : (2015) 3 AJR 457 : (2015) 2 ALD(Cri) 210 : (2015) 91 ALLCC 275 : (2015) ALLMR(Cri) 2441 : (2015) 3 CCR 4 : (2015) CriLJ 2892 : (2015) 4 Crimes 233 : (2015) 2 DMC 553 : (2015) 3 JLJR 117 : (2015) 2 NCC 233 : (20

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 304B, 34, 498A