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Supreme Court Of India judgments

59,848 judgments · page 558 of 2,993

Supreme Court08 Nov 2016Disposed Of

Delhi Development Authority Vs Ramesh Singh

Supreme Court Of India · (2016) 11 SC CK 0024

Constitution of India, 1950 — Article 133Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
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Supreme Court07 Nov 2016Disposed Of

B.A. Vani Vs Union of India

Supreme Court Of India · (2016) AllSCR 2351 : (2016) 11 JT 107 : (2017) 1 LAR 353 : (2016) 12 Scale 347

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13B
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Supreme Court07 Nov 2016Disposed Of

Delhi Development Authority Vs Amit

Supreme Court Of India · (2016) 11 SC CK 0061

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
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Supreme Court07 Nov 2016Dismissed

Pramod Jain Vs Securities and Exchange Board of India

Supreme Court Of India · (2016) AllSCR 2284 : (2016) 4 BC 551 : (2016) 6 BCR 707 : (2016) 199 CompCas 440 : (2017) 1 CompLJ 161 : (2016) 10 JT 505 : (2016) 8 MLJ 102 : (2017) 1 RecentApexJudgments(RAJ) 210 : (2016) 10 Scale 513 : (2016) 10 SCC 243 : (2016) 2 SCCriR 1502 : (2017)

Companies Act, 1872 — Section 397, 398Contract Act, 1872 — Section 56Securities and Exchange Board of India Act, 1992 — Section 15 Z
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Supreme Court07 Nov 2016Dismissed

Zorawar Singh Vs Gurbax Singh Bains

Supreme Court Of India · (2017) 98 ACrC 953 : (2017) 171 AIC 180 : (2016) 11 JT 359 : (2016) 12 Scale 172 : (2017) 1 SCC 270 : (2017) 1 SCCCri 244

Criminal Procedure Code, 1973 (CrPC) — Section 173
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Supreme Court28 Oct 2016Disposed Of

Shyam Pal Vs Dayawati Besoya

Supreme Court Of India · (2017) ACD 74 : (2016) 97 ACrC 953 : (2016) 168 AIC 102 : (2016) 4 AICLR 753 : (2016) AIR(SCW) 5021 : (2016) AIRSC 5021 : (2016) AllSCRCrl 1854 : (2017) 1 ALTCrl 153 : (2017) 1 AndhLDCriminal 177 : (2017) 1 ApexCourtJudgments(SC) 141 : (2016) 4 BC 592 : (

Criminal Procedure Code, 1973 (CrPC) — Section 427Negotiable Instruments Act, 1881 (NI) — Section 138
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Supreme Court28 Oct 2016Allowed

Commissioner of Commercial Taxes Vs Bajaj Auto Ltd.

Supreme Court Of India · (2016) AIR(SCW) 5014 : (2016) AIRSC 5014 : (2017) 123 CutLT 491 : (2016) 10 JT 417 : (2017) 1 OJR 6 : (2016) 4 RecentApexJudgments(RAJ) 457 : (2016) 10 Scale 424

Orissa Entry Tax Act, 1999 — Section 3(3)
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Supreme Court28 Oct 2016Disposed Of

Pratap Singh Yadav Vs Haryana Urban Development Authority

Supreme Court Of India · (2016) 168 AIC 16 : (2016) AIR(SCW) 5083 : (2016) AIRSC 5083 : (2017) AllSCR 31 : (2017) 1 ApexCourtJudgments(SC) 51 : (2017) 1 CalLJ 20 : (2017) 1 CivilLJ 254 : (2016) 4 CPJ 1 : (2017) 123 CutLT 241 : (2016) DNJ 999 : (2017) 1 JCR 7 : (2016) 10 JT 355 :

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Supreme Court28 Oct 2016Disposed Of

Sri Mairembam Prithviraj @ Prithviraj Singh Vs Shri Pukhrem Sharatchandra Singh

Supreme Court Of India · (2016) AIR(SCW) 5087 : (2016) AIRSC 5087 : (2017) AllSCR 141 : (2017) 3 AndhLD 79 : (2017) 123 CutLT 201 : (2017) 2 GCD 1077 : (2016) 4 ILRKerala 509 : (2016) 4 JLJR 336 : (2016) 10 JT 361 : (2016) 4 KLT 91 : (2016) 4 LawHeraldSC 3242 : (2017) 1 MLJ 20 :

Representation of the People Act, 1951 — Section 100, 100(1)(a), 100(1)(b), 100(1)(c), 125A, 36
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Supreme Court27 Oct 2016Disposed Of

Delhi Development Authority Vs Aman

Supreme Court Of India · (2016) 10 SC CK 0113

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
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Supreme Court27 Oct 2016Disposed Of

T.S. Das Vs Union of India

Supreme Court Of India · (2016) 12 JT 38 : (2017) 1 MLJ 135 : (2017) 2 RSJ 350 : (2016) 12 Scale 46 : (2017) 4 SCC 218 : (2017) 1 SCCLS 797 : (2017) 1 SCT 264 : (2016) 4 UPLBEC 3177

Navy Act, 1957 — Section 16, 184 A
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Supreme Court26 Oct 2016Dismissed

Satya Pal Anand Vs State of M.P.

Supreme Court Of India · (2017) 169 AIC 129 : (2016) AIR(SCW) 4995 : (2016) AIRSC 4995 : (2017) 120 ALR 458 : (2017) 2 AndhLD 144 : (2017) 1 ApexCourtJudgments(SC) 188 : (2016) 3 ARC 692 : (2017) 1 BCR 397 : (2017) 1 CivCC 160 : (2017) 1 CTC 414 : (2017) 1 ICC 952 : (2016) 10 JT

Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 64Registration Act, 1908 — Section 17(1), 17(1), 17(1)(b), 18 17, 32 A, 69
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