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59,848 judgments · page 557 of 2,993

Supreme Court10 Nov 2016Disposed Of

In Re: Punjab Termination of Agreement Act, 2004 (Under Article 143 (1) of The Constitution of India)

Supreme Court Of India · (2016) AIR(SCW) 5145 : (2016) AIRSC 5145 : (2016) AllSCR 2333 : (2017) 1 BBCJ 5 : (2016) 10 JT 638 : (2016) 4 LawHeraldSC 3203 : (2016) 8 MLJ 271 : (2016) 4 RCRCivil 1000 : (2016) 6 RecentApexJudgments(RAJ) 274 : (2016) 10 Scale 623 : (2017) 1 SCC 121

Constitution of India, 1950 — Article 143(1)Inter State Water Disputes Act, 1956 — Section 14
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Supreme Court10 Nov 2016Allowed

Robin Ramjibhai Patel Vs Anandibai Rama @ Rajaram Pawar

Supreme Court Of India · (2017) AllSCR 497 : (2017) 1 ApexCourtJudgments(SC) 63 : (2017) 1 CivCC 1 : (2016) 6 CTC 765 : (2017) 1 ICC 1 : (2017) 1 RCRCivil 170 : (2016) 6 RecentApexJudgments(RAJ) 376

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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Supreme Court10 Nov 2016Allowed

Manganese Ore India Ltd. Vs State of M.P.

Supreme Court Of India · (2017) AIR(SCW) 87 : (2017) AIRSC 87 : (2017) AllSCR 263 : (2017) 1 JabLJ 39 : (2017) 1 JCR 124 : (2016) 6 RecentApexJudgments(RAJ) 628 : (2016) 10 Scale 642 : (2017) 1 SCC 81

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Supreme Court09 Nov 2016Disposed Of

V. Lavanya Vs State of Tamil Nadu Represented By Its Principal Secretary

Supreme Court Of India · (2017) AllSCR 401 : (2017) 1 ApexCourtJudgments(SC) 11 : (2017) 1 BCR 23 : (2016) 6 CTC 273 : (2016) 10 JT 590 : (2016) 8 MLJ 198 : (2016) 10 Scale 602 : (2017) 1 SCC 322 : (2017) 1 SCCLS 180 : (2017) 1 SCT 143

Right of Children to Free and Compulsory Education Act, 2009 — Section 23 (1)
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Supreme Court09 Nov 2016Allowed

Mahavir Singh Vs State of Madhya Pradesh

Supreme Court Of India · (2016) 97 ACrC 900 : (2016) 168 AIC 40 : (2017) 1 AICLR 323 : (2016) AIR(SCW) 5231 : (2016) AIRSC 5231 : (2016) AllSCRCrl 1787 : (2017) 1 AndhLDCriminal 48 : (2017) 1 ApexCourtJudgments(SC) 437 : (2016) 4 BLJud 154 : (2016) 4 BomCR(Cri) 593 : (2017) 1 Cal

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 302
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Supreme Court09 Nov 2016Disposed Of

Madhuri Ghosh Vs Debobroto Dutta

Supreme Court Of India · (2017) 169 AIC 100 : (2016) AIR(SCW) 5242 : (2016) AIRSC 5242 : (2017) 1 AllLJ 610 : (2016) AllSCR 2225 : (2017) 120 ALR 272 : (2017) 1 AndhLD 206 : (2017) 1 ApexCourtJudgments(SC) 82 : (2016) 3 ARC 866 : (2017) 1 CivCC 498 : (2017) 123 CutLT 583 : (2016)

Hindu Succession Act, 1956 — Section 14
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Supreme Court09 Nov 2016Disposed Of

D.T.C. Vs Balwan Singh

Supreme Court Of India · (2017) AIR(SCW) 396 : (2017) AIRSC 396 : (2017) 1 ApexCourtJudgments(SC) 775 : (2017) LIC 903

Central Civil Service (Pension) Rules, 1972 - Rule 27, Rule 28Constitution of India, 1950 - Article 16, Article 309
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Supreme Court09 Nov 2016Allowed

Uday Singh Vs State of Madhya Pradesh

Supreme Court Of India · (2017) AIR(SCW) 393 : (2017) AIRSC 393 : (2017) AllSCRCrl 526 : (2017) 2 CriCC 301 : (2017) 1 GujLH 570

Penal Code, 1860 (IPC) - Section 148, Section 149
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Supreme Court08 Nov 2016Allowed

M/s Welspun Projects Ltd. Vs Director, State Transport, Punjab

Supreme Court Of India · (2016) 168 AIC 60 : (2016) AIR(SCW) 5117 : (2016) AIRSC 5117 : (2017) 1 ALLMR 921 : (2016) 119 ALR 886 : (2017) 1 ICC 1016 : (2016) 11 JT 428 : (2017) 1 LawHerald 430 : (2017) 1 LawHeraldSC 306 : (2016) 8 MLJ 189 : (2017) 1 PLJ 491 : (2016) 4 RCRCivil 103

Punjab Municipal Corporation Act, 1976 — Section 157(1), 2(35), 97(2)
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Supreme Court08 Nov 2016Allowed

State Bank of Patiala Vs Mukesh Jain

Supreme Court Of India · (2016) 168 AIC 55 : (2016) AIR(SCW) 5140 : (2016) AIRSC 5140 : (2017) AllSCR 324 : (2016) 6 AllWC 6219 : (2016) 119 ALR 881 : (2017) 1 ARC 218 : (2017) 1 BBCJ 1 : (2016) 4 BC 600 : (2017) 1 BCR 68 : (2017) 1 CalLJ 1 : (2016) 4 CGLJ 462 : (2017) 1 CivCC 29

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 1(4)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17, 34
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Supreme Court08 Nov 2016Dismissed

Bhupinder Singh Bawa Vs Asha Devi

Supreme Court Of India · (2017) 169 AIC 97 : (2016) AIR(SCW) 5258 : (2016) AIRSC 5258 : (2017) 120 ALR 222 : (2017) 1 ApexCourtJudgments(SC) 67 : (2016) 3 ARC 863 : (2017) 1 BLJud 29 : (2017) 1 CTC 329 : (2016) 235 DLT 597 : (2017) 1 JBCJ 294 : (2017) 1 JLJR 107 : (2016) 11 JT 76

Delhi Rent Control Act, 1958 — Section 14(1)(e)
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Supreme Court08 Nov 2016Disposed Of

M/s Oasis Dealcom Pvt. Ltd. Vs Khazana Dealcomm Pvt. Ltd.

Supreme Court Of India · (2017) ACD 242 : (2017) 169 AIC 166 : (2016) AIR(SCW) 5405 : (2016) AIRSC 5405 : (2017) 2 ALLMR 486 : (2017) 120 ALR 277 : (2017) 1 AndhLD 183 : (2016) 4 BC 528 : (2017) 1 BCR 56 : (2017) 1 CompLJ 1 : (2017) 1 DCR 84 : (2016) DNJ 1007 : (2017) 1 DRTC 309

Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13 (2)
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Supreme Court08 Nov 2016Disposed Of

Voluntary Health Association of Punjab Vs Union of India

Supreme Court Of India · (2017) 169 AIC 146 : (2016) AIR(SCW) 5122 : (2016) AIRSC 5122 : (2017) AllSCR 86 : (2017) 1 BBCJ 20 : (2016) 6 BCR 481 : (2017) 1 HLT(Crl) 53 : (2017) 2 ILRKerala 483 : (2016) 4 JLJR 317 : (2016) 10 JT 570 : (2016) 4 LawHeraldSC 3185 : (2016) 8 MLJ 171 :

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