Supreme Court17 Nov 2016Disposed Of
Piyara Singh Vs State of Haryana
Supreme Court Of India · (2017) 2 Scale 323
Land Acquisition Act, 1894 - Section 23
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 556 of 2,993
Supreme Court17 Nov 2016Dismissed
Rikhiram Vs State of Chhattisgarh
Supreme Court Of India · (2017) AIR(SCW) 690 : (2017) AIRSC 690
Penal Code, 1860 (IPC) - Section 302
Supreme Court17 Nov 2016Dismissed
Baljit Kaur Vs State of Punjab
Supreme Court Of India · (2017) ALLMRCri 1730 : (2017) CriLJ 729 : (2017) 2 RCRCriminal 454 : (2017) 2 RecentApexJudgments(RAJ) 611
Penal Code, 1860 (IPC) - Section 302
Supreme Court16 Nov 2016Disposed Of
Suresh Kumar Vs Central Institute For Research on Buffaloes
Supreme Court Of India · (2016) 11 SC CK 0082
Constitution of India, 1950 — Article 133
Supreme Court16 Nov 2016Allowed
Saheb Reddy Vs Sharanappa
Supreme Court Of India · (2017) 169 AIC 109 : (2016) AIR(SCW) 5253 : (2017) 2 AIRBomR 307 : (2017) 1 AirKarR 477 : (2016) AIRSC 5253 : (2016) AllSCR 2328 : (2017) 120 ALR 300 : (2017) 2 AndhLD 10 : (2017) 1 ApexCourtJudgments(SC) 105 : (2016) 3 ARC 871 : (2017) 1 BLJud 14 : (2017
Hindu Adoptions and Maintenance Act, 1956 — Section 12
Supreme Court16 Nov 2016Disposed Of
Sabu Mathew George Vs Union of India
Supreme Court Of India · (2016) 2 CWC 874 : (2017) 1 RCRCivil 175 : (2016) 4 RCRCriminal 891 : (2016) 4 RecentApexJudgments(RAJ) 389 : (2016) 12 Scale 75 : (2017) 2 SCC 514 : (2017) 1 SCCCri 754
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 22
Supreme Court16 Nov 2016Dismissed
Vineshkumar Mavjibhai Parmar Vs Dethali Gopalak Vividh Karyakari Sahakari Mandali Ltd.
Supreme Court Of India · (2016) AIR(SCW) 5246 : (2016) AIRSC 5246 : (2017) AllSCR 626 : (2017) 123 CutLT 187 : (2017) 2 GCD 1096 : (2016) 3 GujLH 809 : (2016) 11 JT 66 : (2016) 8 MLJ 624 : (2016) 6 RecentApexJudgments(RAJ) 666 : (2016) 12 Scale 66 : (2017) 1 SCC 273
Gujarat Co-operative Societies Act, 1961 — Section 107
Supreme Court16 Nov 2016Dismissed
Chief Secretary to the Govt., Chennai Tamilnadu Vs Animal Welfare Board
Supreme Court Of India · (2016) AIR(SCW) 5522 : (2016) AIRSC 5522 : (2017) 1 AndhLDCriminal 871 : (2017) 1 JT 531 : (2017) 1 RCRCivil 284 : (2017) 1 RCRCriminal 5 : (2016) 6 RecentApexJudgments(RAJ) 543 : (2016) 12 Scale 334 : (2017) 2 SCC 144
Prevention of Cruelty to Animals Act, 1960 — Section 22
Supreme Court16 Nov 2016Dismissed
Sannarangappa Vs State of Karnataka and Others
Supreme Court Of India · (2016) 12 Scale 483
Karnataka Highways Act, 1964 — Section 15, 17, 7, 3, 2, 28, 17(2), 17(1)Land Acquisition Act, 1894 — Section 23, 24
Supreme Court16 Nov 2016Disposed Of
Justice Sunanda Bhandare Foundation Vs Union of India
Supreme Court Of India · (2017) 5 SCC 131
Supreme Court15 Nov 2016Disposed Of
Delhi Development Authority Vs Shireen Subramanya
Supreme Court Of India · (2016) 11 JT 554 : (2016) 12 Scale 350
Constitution of India, 1950 — Article 133Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
Supreme Court15 Nov 2016Disposed Of
IDBI Trusteeship Services Ltd. Vs Hubtown Ltd.
Supreme Court Of India · (2017) 170 AIC 77 : (2016) AIR(SCW) 5321 : (2017) 1 AIRBomR 469 : (2017) 2 AIRJharR 484 : (2016) AIRSC 5321 : (2017) AllSCR 710 : (2017) 120 ALR 715 : (2017) 1 ALT 47 : (2017) 1 AndhLD 76 : (2017) 1 ApexCourtJudgments(SC) 87 : (2017) 1 ARC 428 : (2017) 2
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
Supreme Court15 Nov 2016Disposed Of
State of Uttar Pradesh Vs Dhirendra Pal Singh
Supreme Court Of India · (2016) AIR(SCW) 5239 : (2016) AIRSC 5239 : (2017) 2 AllLJ 682 : (2016) 6 AllWC 6216 : (2017) 1 ApexCourtJudgments(SC) 172 : (2017) 1 CLR 5 : (2017) 152 FLR 597 : (2016) 151 FLR 1042 : (2017) 1 JBCJ 106 : (2017) 1 JLJR 110 : (2016) 11 JT 9 : (2017) LIC 494
Payment of Gratuity Act, 1972 — Section 7(3 A)
Supreme Court15 Nov 2016Dismissed
Ananthesh Bhakta Represented By Mother Usha A. Bhakta Vs Nayana S. Bhakta
Supreme Court Of India · (2017) 169 AIC 171 : (2016) AIR(SCW) 5359 : (2017) 1 AirKarR 152 : (2016) AIRSC 5359 : (2017) AllSCR 51 : (2017) 1 AndhLD 55 : (2017) 1 ApexCourtJudgments(SC) 539 : (2016) 6 ArbiLR 232 : (2017) 2 BC 165 : (2017) 1 BCR 338 : (2017) 3 CTC 548 : (2016) DNJ 1
Arbitration and Conciliation Act, 1996 — Section 8
Supreme Court11 Nov 2016Allowed
NOIDA Toll Bridge Company Ltd. Vs Federation of Noida Residents Welfare Association
Supreme Court Of India · (2017) 170 AIC 239 : (2017) 121 ALR 230 : (2016) 11 JT 1 : (2016) 12 Scale 4 : (2017) 1 WLN 47
Supreme Court11 Nov 2016Disposed Of
E.R. Kumar Vs Union of India
Supreme Court Of India · (2017) AllSCR 315 : (2016) 2 CWC 795 : (2016) 235 DLT 576 : (2016) 3 LAR 676 : (2017) 1 RecentApexJudgments(RAJ) 670 : (2016) 12 Scale 19
Supreme Court11 Nov 2016Allowed
Managing Director, U.P. Rajya Sahakari Krishi Evam Gramya Vikas Bank Ltd. Vs Subhash Chandra Awasthi
Supreme Court Of India · (2016) 11 JT 62 : (2016) 12 Scale 348 : (2016) 15 SCC 509
Constitution of India, 1950 — Article 133
Supreme Court11 Nov 2016Disposed Of
Delhi Development Authority Vs S.K. Garg
Supreme Court Of India · (2016) 12 Scale 351
Constitution of India, 1950 — Article 133Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 24
Supreme Court11 Nov 2016Dismissed
In re Blog Published by Justice Markandey Katju in Facebook
Supreme Court Of India · (2017) 1 AICLR 437 : (2016) AIR(SCW) 5378 : (2016) AIRSC 5378 : (2017) 1 AndhLDCriminal 561 : (2017) CriLJ 1109 : (2016) CriLR 1138 : (2016) 4 LawHeraldSC 3204 : (2016) 4 RCRCriminal 886 : (2016) 6 RecentApexJudgments(RAJ) 378 : (2016) 12 Scale 276
Evidence Act, 1872 — Section 113A, 3, 6Penal Code, 1860 (IPC) — Section 302
Supreme Court11 Nov 2016Dismissed
In re Blog Published By Justice Markandey Katju
Supreme Court Of India · (2017) 66 OrissaCriR 83 : (2016) 12 Scale 275