Supreme Court26 Oct 2016Disposed Of

State of Punjab Vs Jagjit Singh

Supreme Court Of India · (2016) AIR(SCW) 5176 : (2016) AIRSC 5176 : (2017) AllSCR 164 : (2016) 3 CLR 1011 : (2016) DNJ 1031 : (2017) 1 GauLT 47 : (2017) 2 HimLR 1091 : (2016) 2 ILRCuttack 1127 : (2016) 4 ILRKerala 419 : (2016) 4 JBCJ 305 : (2016) 4 JLJR 349 : (2016) 10 JT 434 : (

Constitution of India, 1950 — Article 141
Supreme Court26 Oct 2016Disposed Of

Dravya Finance Pvt. Ltd. Vs S.K. Roy

Supreme Court Of India · (2016) 168 AIC 24 : (2017) 1 ALLMR 483 : (2016) 119 ALR 898 : (2017) 1 BC 184 : (2017) 1 BCR 575 : (2016) DNJ 992 : (2016) 10 JT 320 : (2016) 6 RecentApexJudgments(RAJ) 201 : (2016) 10 Scale 400 : (2017) 1 SCC 75

Insurance Regulatory and Development Authority (Protection of Policyholders Interests) Regulations, 2002 — Regulation 8
Supreme Court24 Oct 2016Dismissed

Cheviti Venkanna Yadav Vs State of Telangana

Supreme Court Of India · (2016) AIR(SCW) 4982 : (2016) AIRSC 4982 : (2017) 1 AndhLD 193 : (2017) 2 CalLT 33 : (2016) 122 CutLT 1001 : (2017) 123 CutLT 85 : (2016) 11 JT 310 : (2016) 6 RecentApexJudgments(RAJ) 331 : (2016) 10 Scale 385 : (2017) 1 SCC 283

Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 2015 — Section 5(3)Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 5
Supreme Court24 Oct 2016Dismissed

Saroj Agarwalla (Dead) Thr. LR Abhishek Agrawalla Vs Yasheel Jain

Supreme Court Of India · (2017) 169 AIC 162 : (2016) 168 AIC 269 : (2016) 6 AllWC 6484 : (2017) 120 ALR 755 : (2017) 2 ARC 230 : (2017) 1 BCR 494 : (2017) 1 CivCC 256 : (2017) 1 CivilLJ 237 : (2016) DNJ 978 : (2016) 4 LawHeraldSC 3052 : (2017) 2 LW 848 : (2017) 1 PLJ 486 : (2016)

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Succession Act, 1925 — Section 276, 278, 298
Supreme Court21 Oct 2016Disposed Of

Union of India Vs M/s. Cipla Ltd.

Supreme Court Of India · (2016) AIR(SCW) 5025 : (2016) AIRSC 5025 : (2017) 1 AllLJ 363 : (2017) 1 AllWC 705 : (2016) 122 CutLT 1091 : (2016) 11 JT 556 : (2016) 4 RCRCivil 891 : (2016) 6 RecentApexJudgments(RAJ) 141 : (2016) 10 Scale 255 : (2017) 5 SCC 262

Drugs (Prices Control) Order, 1995 — Paragraph 7, Paragraph 8, Paragraph 9Essential Commodities Act, 1955 — Section 3
Supreme Court21 Oct 2016Disposed Of

State of Jammu and Kashmir Vs Vichar Kranti International

Supreme Court Of India · (2016) 11 ADJ 9 : (2017) 169 AIC 240 : (2017) AllSCR 910 : (2017) 1 AllWC 269 : (2017) 1 ApexCourtJudgments(SC) 79 : (2016) DNJ 995 : (2016) 151 FLR 811 : (2016) 10 JT 295 : (2016) 4 LawHeraldSC 3181 : (2016) 10 Scale 378 : (2017) 1 SCT 120 : (2017) 2 SLJ

Jammu and Kashmir Government Employees (Conduct) Rules, 1971 — Rule 10Jammu and Kashmir Public Men and Public Servants (Declaration of Assets and Other Provisions) Act, 1983 — Section 13
Supreme Court21 Oct 2016Disposed Of

Ashok Kumar Vs State of Bihar

Supreme Court Of India · (2016) 11 ADJ 9 : (2016) AIR(SCW) 5069 : (2016) AIRSC 5069 : (2017) 1 ALLMR 914 : (2017) 2 AllWC 1475 : (2017) 3 AndhLD 92 : (2017) 1 ApexCourtJudgments(SC) 5 : (2016) 4 JLJR 221 : (2016) 4 LawHeraldSC 3175 : (2017) LIC 156 : (2016) 4 PLJR 272 : (2016) 4

Bihar Civil Court Staff (Class III and Class IV) (Amendment) Rules, 2001 — Rule 6
Supreme Court21 Oct 2016Disposed Of

Het Ram Beniwal Vs Raghuveer Singh

Supreme Court Of India · (2016) 168 AIC 90 : (2016) AIR(SCW) 4940 : (2016) AIRSC 4940 : (2016) AllSCRCrl 1781 : (2017) 1 ALTCrl 213 : (2017) 1 AndhLDCriminal 181 : (2016) 3 ApexCourtJudgments(SC) 593 : (2017) 1 BLJud 33 : (2017) 2 CalCriLR 510 : (2017) CriLJ 175 : (2016) CriLR 11

Contempt of Courts Act, 1971 — Section 12, 12(1), 2(c)
Supreme Court20 Oct 2016Dismissed

Harbeer Singh Vs Sheeshpal

Supreme Court Of India · (2016) 97 ACrC 920 : (2016) 168 AIC 95 : (2017) 1 AICLR 506 : (2016) AIR(SCW) 4958 : (2016) 3 AIRBomRCri 856 : (2017) 1 AIRJharR 385 : (2016) AIRSC 4958 : (2016) AllSCRCrl 1773 : (2017) 1 ALTCrl 93 : (2017) 1 AndhLDCriminal 552 : (2016) 3 ApexCourtJudgmen

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302