Supreme Court18 Oct 2016Disposed Off
Rahul Gupta Vs Delhi Devt.Auth.& Ors
Supreme Court Of India · (2016) 10 SC CK 0116
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 560 of 2,993
Supreme Court18 Oct 2016Disposed Of
Delhi Development Authority Vs Devesh Chhabra
Supreme Court Of India · (2016) 10 JT 331
Constitution of India, 1950 — Article 133
Supreme Court18 Oct 2016Disposed Of
Electricity Department, Rep. By Its Superintending Engineer, Port Blair Vs M/s Suryachakra Power Corporation Limited
Supreme Court Of India · (2016) 10 Scale 328
Constitution of India, 1950 — Article 133
Supreme Court18 Oct 2016Allowed
Rajender Bansal Vs Bhuru (D) Thr. Lrs.
Supreme Court Of India · (2017) 2 ADJ 518 : (2016) 168 AIC 259 : (2016) AIR(SCW) 4919 : (2016) AIRSC 4919 : (2017) AllSCR 635 : (2017) 1 AllWC 76 : (2017) 121 ALR 234 : (2017) 1 ApexCourtJudgments(SC) 307 : (2016) 3 ARC 528 : (2017) 2 CalLT 54 : (2017) 1 CivCC 387 : (2016) 122 Cu
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3), 13(1)Transfer of Property Act, 1882 — Section 106
Supreme Court18 Oct 2016Disposed Of
Vikas Sankhala Vs Vikas Kumar Agarwal
Supreme Court Of India · (2016) AIR(SCW) 5265 : (2016) AIRSC 5265 : (2016) 6 ALLMR 933 : (2017) 1 ApexCourtJudgments(SC) 363 : (2017) 1 BCR 284 : (2017) 123 CutLT 34 : (2017) 1 GCD 178 : (2017) 2 JCR 37 : (2016) 4 JLJR 286 : (2016) 10 JT 264 : (2016) 4 LawHeraldSC 2987 : (2017) L
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2Right of Children to Free and Compulsory Education Act, 2009 — Section 23
Supreme Court18 Oct 2016Dismissed
Vivek Batra Vs Union of India
Supreme Court Of India · (2016) 97 ACrC 989 : (2016) 168 AIC 20 : (2016) AIR(SCW) 4770 : (2017) 1 AIRBomRCri 30 : (2016) AIRSC 4770 : (2016) AllSCRCrl 1706 : (2017) 1 ALTCrl 1 : (2016) 2 AndhLDCriminal 906 : (2016) 3 ApexCourtJudgments(SC) 638 : (2016) 4 BLJud 187 : (2017) 1 BomC
Central Vigilance Commission Act, 2003 — Section 8(g)Prevention of Corruption Act, 1988 — Section 19
Supreme Court18 Oct 2016Dismissed
Montecarlo Ltd. Vs NTPC Ltd.
Supreme Court Of India · (2016) AIR(SCW) 4946 : (2016) AIRSC 4946 : (2016) AllSCR 2183 : (2016) 6 AllWC 6223 : (2016) 6 CTC 315 : (2016) 4 JBCJ 480 : (2017) 1 JLJR 24 : (2016) 10 JT 229 : (2017) 1 PLJR 200 : (2016) 6 RAJ 752 : (2016) 6 RecentApexJudgments(RAJ) 344 : (2016) 10 Sca
Supreme Court18 Oct 2016Allowed
Additional Commissioner of Commercial Taxes, Bangalore Vs Ayili Stone Industries
Supreme Court Of India · (2017) 1 AirKarR 742 : (2016) 12 JT 301 : (2017) 1 RecentApexJudgments(RAJ) 33 : (2016) 10 Scale 85 : (2017) 1 SCC 225
Karnataka Sales Tax Act, 1957 — Section 24(1)
Supreme Court18 Oct 2016Dismissed
Lanco Anpara Power Limited Vs State of Uttar Pradesh
Supreme Court Of India · (2017) 2 ALLMR 926 : (2016) 6 AllWC 6023 : (2017) 1 BCR 418 : (2016) 3 CLR 990 : (2016) 151 FLR 796 : (2017) 1 ILRCuttack 187 : (2016) 4 JBCJ 459 : (2017) 1 JLJR 9 : (2016) 10 JT 534 : (2016) 4 KLT 86 : (2017) LabLR 223 : (2017) 1 MhLJ 946 : (2017) 1 MPLJ
Supreme Court18 Oct 2016Disposed Of
State of Karnataka Vs State of T. Nadu
Supreme Court Of India · (2016) 10 Scale 117 : (2016) 10 SCC 617
Supreme Court18 Oct 2016Allowed
Soumya Das - Appellant @HASH Ratan Chatterjee and Another
Supreme Court Of India · (2016) AllSCRCrl 1895
Criminal Procedure Code, 1973 (CrPC) - Section 439
Supreme Court18 Oct 2016Allowed
Jhabar Singh - Petitioner @HASH State of Haryana
Supreme Court Of India · (2016) AllSCRCrl 1874
Prevention of Corruption Act, 1988 - Section 20, Section 7
Supreme Court17 Oct 2016Disposed Of
Asha Ranjan Vs State of Bihar
Supreme Court Of India · (2016) 10 Scale 2
Constitution of India, 1950 — Article 32
Supreme Court17 Oct 2016Disposed Of
Delhi Development Authority Vs Usha Devi
Supreme Court Of India · (2016) 10 SC CK 0084
Constitution of India, 1950 — Article 133
Supreme Court07 Oct 2016Disposed Of
Sachin Kelkar Vs Homai Mahal Premises Cooperative Society Ltd.
Supreme Court Of India · (2016) 10 Scale 1 : (2016) 15 SCC 157
Supreme Court07 Oct 2016Disposed Of
Board of Control For Cricket Vs Cricket Aasociation of Bihar
Supreme Court Of India · (2016) 9 Scale 771 : (2016) 10 SCC 23
Supreme Court07 Oct 2016Disposed Of
Union of India Vs M/s Meghmani Organics Ltd.
Supreme Court Of India · (2016) AIR(SCW) 4733 : (2016) AIRSC 4733 : (2016) 340 ELT 449 : (2016) 11 JT 214 : (2016) 9 Scale 723 : (2016) 10 SCC 28
Supreme Court07 Oct 2016Dismissed
Anil Hoble Vs Kashinath Jairam Shetye
Supreme Court Of India · (2016) 168 AIC 65 : (2016) AIR(SCW) 5293 : (2017) 1 AIRBomR 322 : (2016) AIRSC 5293 : (2017) 1 ALLMR 466 : (2016) 6 BCR 735 : (2016) 6 FLT 803 : (2017) 2 JCR 91 : (2016) 10 JT 36 : (2017) 2 MhLJ 514 : (2017) 2 MPLJ 91 : (2016) 6 RecentApexJudgments(RAJ) 3
National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 13National Greens Tribunal Act, 2010 — Section 14(1), 14(3)
Supreme Court07 Oct 2016Disposed Of
Tin Plate Dealers Association Pvt. Ltd. Vs Satish Chandra Sanwalka
Supreme Court Of India · (2016) AIR(SCW) 4705 : (2016) AIRSC 4705 : (2017) AllSCR 615 : (2016) 199 CompCas 205 : (2017) 1 CompLJ 216 : (2016) 9 Scale 758 : (2016) 10 SCC 1
Civil Procedure Code, 1908 (CPC) — Section 100(4)Companies Act, 1956 — Section 397, 398
Supreme Court07 Oct 2016Dismissed
Archana Sinha Vs Registrar General, High Court of Delhi
Supreme Court Of India · (2016) 10 SC CK 0035
Constitution of India, 1950 — Article 32