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59,848 judgments · page 550 of 2,993

Supreme Court14 Dec 2016Disposed Of

Harshita Bhasin - Petitioner @HASH State of West Bengal and Ors

Supreme Court Of India · (2017) AIR(SCW) 1117 : (2017) AIRSC 1117 : (2017) AllSCR 245 : (2017) 3 AndhLD 54 : (2017) 1 CivilLJ 639 : (2017) 1 ICC 814 : (2017) 1 JCR 214 : (2016) 12 JT 12 : (2017) 1 LawHeraldSC 295 : (2017) 1 OJR 331 : (2017) 1 RCRCivil 373 : (2016) 6 RecentApexJud

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Supreme Court14 Dec 2016Disposed Of

Vishram @ Prasad Govekar and Others - Appellants @HASH Sudesh Govekar (D) By Lrs. and Others

Supreme Court Of India · (2017) 170 AIC 113 : (2017) AIR(SCW) 583 : (2017) 2 AIRBomR 321 : (2017) 2 AIRJharR 238 : (2017) AIRSC 583 : (2017) AllSCR 570 : (2017) 120 ALR 745 : (2017) 1 ApexCourtJudgments(SC) 353 : (2017) 1 JT 545 : (2017) 1 RCRCivil 535 : (2017) 135 RD 80 : (2017)

Benami Transactions (Prohibition) Act, 1988 - Section 4Constitution of India, 1950 - Article 142Specific Relief Act, 1963 - Section 34
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Supreme Court14 Dec 2016Dismissed

The Power Grid Corporation of India Limited - Appellants @HASH Century Textiles and Industries Limited and Others

Supreme Court Of India · (2017) 3 ADJ 261 : (2017) 170 AIC 100 : (2017) AIR(SCW) 1141 : (2017) AIRSC 1141 : (2017) 120 ALR 736 : (2017) 2 JLJR 143 : (2017) 2 PLJR 152 : (2017) 1 RecentApexJudgments(RAJ) 696 : (2016) 12 Scale 859 : (2017) 5 SCC 143

Constitution of India, 1950 - Article 226, Article 227Electricity Act, 2003 - Section 68, Section 69Telegraph Act, 1885 - Section 10
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Supreme Court14 Dec 2016Allowed

Sharat Babu Digumarti - Appellants @HASH Govt. of NCT of Delhi

Supreme Court Of India · (2017) 99 ACrC 14 : (2017) 170 AIC 156 : (2017) 2 AICLR 21 : (2017) AIR(SCW) 150 : (2017) AIRSC 150 : (2017) AllSCRCrl 59 : (2017) 1 AndhLDCriminal 602 : (2017) 1 BomCR(Cri) 289 : (2017) 2 CalCriLR 30 : (2017) 1 CriCC 421 : (2017) CriLJ 977 : (2017) CriLR

Information Technology Act, 2000 - Section 67, Section 79, Section 81Penal Code, 1860 (IPC) - Section 229
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Supreme Court14 Dec 2016Allowed

Abhijit Pawar - Appellants @HASH Hemant Madhukar Nimbalkar and Another

Supreme Court Of India · (2017) 2 AICLR 309 : (2017) AIR(SCW) 299 : (2017) 1 AIRBomRCri 547 : (2017) AIRSC 299 : (2017) AllSCRCrl 236 : (2017) 1 AndhLDCriminal 898 : (2017) 1 ApexCourtJudgments(SC) 491 : (2017) 1 CriCC 730 : (2016) 4 Crimes 379 : (2017) 1 MLJCriminal 100 : (2017)

Criminal Procedure Code, 1973 (CrPC) - Section 177, Section 178, Section 202
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Supreme Court14 Dec 2016Dismissed

Shama - Appellants @HASH State of Haryana

Supreme Court Of India · (2017) 98 ACrC 640 : (2017) 170 AIC 123 : (2017) ALLMRCri 448 : (2017) 1 BBCJ 48 : (2017) 1 BLJud 229 : (2017) 1 CriCC 711 : (2016) 4 Crimes 390 : (2017) 1 Crimes 118 : (2017) 2 ECrC 259 : (2017) 2 JT 224 : (2017) 2 MhLJCrl 72 : (2017) 66 OrissaCriR 465 :

Arms Act, 1878 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
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Supreme Court14 Dec 2016Disposed Of

Greaves Cotton Limited - Appellant @HASH United Machinery and Appliances

Supreme Court Of India · (2017) 170 AIC 73 : (2017) AIR(SCW) 120 : (2017) AIRSC 120 : (2017) AllSCR 82 : (2017) 1 ApexCourtJudgments(SC) 299 : (2017) 1 ArbiLR 1 : (2017) 2 BCR 344 : (2017) 1 CivilLJ 629 : (2017) DNJ 236 : (2017) 1 HLT 46 : (2017) 1 JBCJ 215 : (2016) 12 JT 62 : (2

Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 5, Section 8
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Supreme Court09 Dec 2016Dismissed

HDFC Securities Ltd. and Others - Appellants @HASH State of Maharashtra and Another

Supreme Court Of India · (2017) 98 ACrC 277 : (2017) 169 AIC 24 : (2017) 1 AICLR 910 : (2017) AIR(SCW) 61 : (2017) 1 AIRBomRCri 563 : (2017) AIRSC 61 : (2017) 1 AllCrlRulings 131 : (2017) AllSCRCrl 32 : (2017) 1 ApexCourtJudgments(SC) 260 : (2017) 1 BC 212 : (2017) 1 CriCC 308 :

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 190, Section 200
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