Supreme Court05 Dec 2016Disposed Of
Jainarayan Gurjar - Appellants @HASH State of Rajasthan
Supreme Court Of India · (2016) 12 SC CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 420
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 552 of 2,993
Supreme Court05 Dec 2016Disposed Of
Vashrambhai Dhanabhai Vegad - Appellants @HASH State of Gujarat and Others
Supreme Court Of India · (2017) 1 Scale 430 : (2017) 2 SCC 508 : (2017) 1 SCCLS 456
Supreme Court05 Dec 2016Disposed Of
Delhi Development Authority - Appellants @HASH Hans Raj and Others
Supreme Court Of India · (2016) 12 SC CK 0079
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court05 Dec 2016Disposed Of
Delhi Development Authority - Appellants @HASH Bhag Rati and Others
Supreme Court Of India · (2016) 12 SC CK 0065
Supreme Court05 Dec 2016Disposed Of
Joint Registrar of Co-Operative Societies, (General) and Etc. Etc. - Appellants @HASH Cherian Eapen and Others Etc. Etc.
Supreme Court Of India · (2017) 1 Scale 428 : (2017) 2 SCC 375
Supreme Court02 Dec 2016Partly Allowed
Gurpal Singh - Appellant @HASH State of Punjab
Supreme Court Of India · (2017) 98 ACrC 292 : (2017) 169 AIC 1 : (2017) 1 AICLR 331 : (2017) AIR(SCW) 471 : (2017) AIRSC 471 : (2017) 1 AllCrlRulings 65 : (2016) ALLMRCri 5373 : (2017) 1 BLJud 48 : (2017) 1 CalLJ 65 : (2017) 1 CGLJ 117 : (2017) 1 CriCC 546 : (2016) CriLR 1195 : (
Penal Code, 1860 (IPC) - Section 304
Supreme Court02 Dec 2016Disposed Of
Nair Mohan Sivaram - Appellant @HASH State of Kerala
Supreme Court Of India · (2017) AIR(SCW) 1116 : (2017) AIRSC 1116 : (2017) AllSCRCrl 274
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, Section 304A
Supreme Court02 Dec 2016Allowed
Securities and Exchange Board of India - Appellant @HASH Burren Energy India Ltd. and Others
Supreme Court Of India · (2016) AIR(SCW) 5519 : (2016) AIRSC 5519 : (2017) AllSCR 35 : (2017) 1 BC 71 : (2017) 1 BCR 1 : (2017) 1 CalLJ 137 : (2017) 200 CompCas 583 : (2017) 1 CompLJ 321 : (2017) 1 DCR 224 : (2016) 12 Scale 406 : (2017) 1 SCC 345 : (2017) 139 SCL 147
Companies Act, 1956 - Section 253Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 - Regulation 22(7)
Supreme Court02 Dec 2016Disposed Of
Vishnu Babu Tambe Vs Apurva Vishnu Tambe
Supreme Court Of India · (2017) 1 Scale 429 : (2017) 2 SCC 454: (2017) 2 WLN 43 : (2017) 2 UC 811 : (2017) 4 Mahlj 673 : (2017) 3 MPLJ 335 : (2017) 1 KHC 597 : (2017) 6 ALLMR 911 : (2017) 5 JKJ 193
Supreme Court02 Dec 2016Disposed Of
Delhi Development Authority - Appellants @HASH Munshi Ram and Others
Supreme Court Of India · (2016) 12 SC CK 0068
Constitution of India, 1950 - Article 133
Supreme Court02 Dec 2016Disposed Of
Delhi Development Authority - Appellants @HASH Ved Prakash and Others
Supreme Court Of India · (2016) 12 SC CK 0067
Constitution of India, 1950 - Article 133
Supreme Court02 Dec 2016Disposed Of
Maneesh Bawa and Others - Appellants @HASH Special Land Acquisition Officer (7),Bombay and Another
Supreme Court Of India · (2016) 12 SC CK 0066
Constitution of India, 1950 - Article 133Land Acquisition Act, 1894 - Section 6Monopolies and Restrictive Trade Practices Act, 1969 - Section 126(4)
Supreme Court02 Dec 2016Disposed Of
Swaraj Abhiyan and Another - Petitioners @HASH Union of India and Others
Supreme Court Of India · (2016) 12 Scale 481
Constitution of India, 1950 - Article 32
Supreme Court01 Dec 2016Dismissed
Ramvilas (Dead) Thr. Lrs. and Another - Appellants @HASH Karim Khan and Another
Supreme Court Of India · (2017) 169 AIC 41 : (2017) 120 ALR 213 : (2017) 1 ApexCourtJudgments(SC) 252 : (2017) 1 ARC 15 : (2017) 1 BBCJ 214 : (2017) 1 CalLJ 101 : (2017) 1 CGLJ 167 : (2017) 1 CivCC 328 : (2017) DNJ 30 : (2017) 1 HLT 30 : (2017) 1 ICC 928 : (2017) 1 JLJR 36 : (201
Constitution of India, 1950 - Article 133Transfer of Property Act, 1882 - Section 58 (e)
Supreme Court01 Dec 2016Disposed Of
State of Andhra Pradesh - Appellant @HASH The Chief Commissioner of Income Tax and Others Etc.
Supreme Court Of India · (2017) 294 CurTR 29 : (2017) 391 ITR 302 : (2017) 1 Scale 423 : (2017) 2 SCC 482 : (2017) 244 Taxman 287
Supreme Court01 Dec 2016Disposed Of
High Court of Judicature At Patna Vs Ajay Kumar Srivastava
Supreme Court Of India · (2017) 5 SCC 138
Constitution of India, 1950 - Article 133
Supreme Court30 Nov 2016Disposed Of
M/s. Sahara India Commercial, Corp. Ltd. and Others Vs State of U.P. and Others
Supreme Court Of India · (2016) 12 Scale 495
Land Acquisition Act, 1894 — Section 11A, Section 17, Section 4
Supreme Court30 Nov 2016Disposed Of
State of Haryana Vs State of Punjab and Another
Supreme Court Of India · (2016) 11 SC CK 0112
Supreme Court30 Nov 2016Allowed
Shyam Narayan Chouksey Vs Union of India
Supreme Court Of India · (2016) 4 LawHeraldSC 3270 : (2017) 66 OrissaCriR 152 : (2017) 1 RCRCivil 302 : (2017) 1 RCRCriminal 132 : (2016) 6 RecentApexJudgments(RAJ) 578 : (2016) 12 Scale 404 : (2017) 1 SCC 421
Constitution of India, 1950 — Article 31A, Article 32
Supreme Court29 Nov 2016Allowed
Bindeshwari Chaudhary - Appellant @HASH State of Bihar and Others
Supreme Court Of India · (2017) 1 AllWC 47 : (2017) 1 ApexCourtJudgments(SC) 70 : (2017) 1 BLJud 86 : (2017) 1 CLR 632 : (2017) 1 ESC 165 : (2017) 152 FLR 137 : (2017) 1 JBCJ 273 : (2017) 1 JCR 268 : (2017) 1 JLJR 163 : (2016) 11 JT 305 : (2017) LIC 702 : (2017) 1 LLN 289 : (2017
Bihar Pension Rules, 1957 - Rule 139, Rule 43(b)