COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 551 of 2,993

Supreme Court09 Dec 2016Disposed Of

Chief Executive Officer, Krishna District Cooperative Central Bank Ltd. and Another - Appellants @HASH K. Hanumantha Rao and Another

Supreme Court Of India · (2017) 1 ApexCourtJudgments(SC) 287 : (2017) 1 CLR 531 : (2017) 152 FLR 131 : (2017) 152 FLR 757 : (2017) 1 JBCJ 179 : (2017) 1 JLJR 53 : (2016) 11 JT 548 : (2017) LabLR 116 : (2017) 1 LLN 283 : (2017) 1 PLJR 172 : (2017) 1 RecentApexJudgments(RAJ) 314 :

Supreme Court09 Dec 2016Disposed Of

Shyam Narayan Chouksey - Petitioners @HASH Union of India

Supreme Court Of India · (2017) 1 RCRCivil 873 : (2017) 1 RecentApexJudgments(RAJ) 402 : (2017) 1 SCC 421

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i), Section 2(t)

Supreme Court08 Dec 2016Disposed Of

Ved Prakash - Appellants @HASH Union of India and Others

Supreme Court Of India · (2017) AIR(SCW) 578 : (2017) AIRSC 578 : (2016) 11 JT 542 : (2017) 2 LLN 18 : (2017) 1 RecentApexJudgments(RAJ) 319 : (2016) 12 Scale 608 : (2017) 1 SCC 783 : (2017) 1 SCCLS 312 : (2017) 1 SCT 453

Armed Forces Tribunals Act, 2007 - Section 31

Supreme Court08 Dec 2016Disposed Of

State of Jammu and Kashmir and Others - Appellants @HASH District Bar Association, Bandipora

Supreme Court Of India · (2017) AIR(SCW) 11 : (2017) AIRSC 11 : (2017) 1 ApexCourtJudgments(SC) 336 : (2017) 1 JBCJ 5 : (2017) 1 JLJR 39 : (2017) LIC 706 : (2017) 1 PLJR 215 : (2017) 1 RecentApexJudgments(RAJ) 303 : (2016) 12 Scale 534 : (2017) 3 SCC 410 : (2017) 1 SCCLS 620 : (2

Supreme Court08 Dec 2016Allowed

Chief Administrator, H.U.D.A. and Another - Appellants @HASH Shakuntla Devi

Supreme Court Of India · (2017) 169 AIC 20 : (2017) AIR(SCW) 70 : (2017) 2 AIRJharR 474 : (2017) AIRSC 70 : (2017) 1 AllWC 42 : (2017) 120 ALR 209 : (2017) 1 ApexCourtJudgments(SC) 1 : (2017) 1 CivilLJ 887 : (2017) 1 ConLT 1 : (2017) 1 CPJ 3 : (2016) 4 CPR 600 : (2017) 1 CPR 149

Consumer Protection Act, 1986 - Section 14(1)(d)

Supreme Court08 Dec 2016Disposed Of

Reena Banerjee and Another - Appellants @HASH Govt. of NCT of Delhi and Others

Supreme Court Of India · (2017) AIR(SCW) 1250 : (2017) AIRSC 1250 : (2017) 1 AllWC 194 : (2017) 237 DLT 519 : (2017) 1 JCR 186 : (2016) 12 JT 370 : (2017) 3 RCRCivil 241 : (2017) 2 RCRCriminal 1006 : (2016) 12 Scale 584 : (2017) 2 SCC 94 : (2017) 1 UAD 623

Supreme Court08 Dec 2016Disposed Of

Delhi Development Authority - Appellants @HASH Ran Singh and Others

Supreme Court Of India · (2017) AIR(SCW) 928 : (2017) AIRSC 928

Supreme Court08 Dec 2016Allowed

Jeans Knit Private Ltd. Vs Deputy Commissioner of Income Tax Bangalore

Supreme Court Of India · (2017) 291 CurTR 13 : (2017) 390 ITR 10

Constitution of India, 1950 - Article 133Income Tax Act, 1961 - Section 148

Supreme Court08 Dec 2016Disposed Of

T. Senthil Kumar and Others - Appellants @HASH P. Selva Sundaram and Others

Supreme Court Of India · (2016) 12 SC CK 0028

Civil Procedure Code, 1908 (CPC) - Section 151Provincial Insolvency Act, 1920 - Section 13, Section 6, Section 7, Section 9

Supreme Court08 Dec 2016Dismissed

Lakhan Singh Vs Beti Bai

Supreme Court Of India · (2017) 1 JabLJ 160

Constitution of India, 1950 - Article 133Specific Relief Act, 1963 - Section 34

Supreme Court08 Dec 2016Disposed Of

High Court of Judicature Vs Ajay Kumar Srivastava

Supreme Court Of India · (2017) 5 SCC 138

Constitution of India, 1950 - Article 133

Supreme Court07 Dec 2016Disposed Of

Kaushal Kishor - Petitioners @HASH State of Uttar Pradesh and Others

Supreme Court Of India · (2017) 2 SCC 369 : (2017) 1 SCCCri 728

Supreme Court07 Dec 2016Disposed Of

Robust Hotels Pvt. Ltd and Others - Appellants @HASH EIH Limited and Others

Supreme Court Of India · (2017) 171 AIC 261 : (2017) 121 ALR 494 : (2017) 2 AndhLD 70 : (2017) 1 BC 116 : (2017) 1 BLJud 104 : (2017) 1 DCR 244 : (2017) 1 HLT 34 : (2017) 1 JBCJ 361 : (2016) 11 JT 520 : (2017) 3 MhLJ 1 : (2017) 1 RecentApexJudgments(RAJ) 153 : (2016) 12 Scale 515

Supreme Court07 Dec 2016Disposed Of

S.D. Bhoskar and Co. and Another - Appellant @HASH Bank of Baroda and Another

Supreme Court Of India · (2017) 2 SCC 485 : (2017) 2 WLN 69

Supreme Court07 Dec 2016Allowed

Siemens Public Communication Networks Pvt. Ltd. Vs CIT Bangalore

Supreme Court Of India · (2017) 291 CurTR 22 : (2017) 390 ITR 1 : (2017) 244 Taxman 188

Constitution of India, 1950 - Article 133Income Tax Act, 1961 - Section 4

Supreme Court07 Dec 2016Disposed Of

State of Arunachal Pradesh Vs M/s. Nefa Udyog

Supreme Court Of India · (2017) AIR(SCW) 1120 : (2017) AIRSC 1120

Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 - Section 1

Supreme Court06 Dec 2016Disposed Of

Delhi Development Authority - Appellants @HASH Geeta Gulati and Others

Supreme Court Of India · (2016) 12 SC CK 0083

Supreme Court06 Dec 2016Allowed

Jorsingh Govind Vanjari @APPELLANTS @HASH Divisional Controller Maharashtra, State Road Transport Corporation, Jalgaon Division, Jalgaon S

Supreme Court Of India · (2017) AIR(SCW) 57 : (2017) 2 AIRBomR 127 : (2017) AIRSC 57 : (2017) 1 ALLMR 473 : (2017) 1 ApexCourtJudgments(SC) 271 : (2017) 2 BCR 62 : (2017) 1 CalLJ 57 : (2017) 1 CGLJ 56 : (2017) 1 CLR 526 : (2017) 152 FLR 127 : (2017) 1 JBCJ 1 : (2017) 1 JCR 203 :

Supreme Court06 Dec 2016Allowed

Somesh Sharma Vs Union Territory Chandigarh

Supreme Court Of India · (2017) ALLMRCri 881

Criminal Procedure Code, 1973 (CrPC) - Section 482

Supreme Court05 Dec 2016Allowed

Maharao Bhim Singh of Kota Thr. Maharao Brij Raj Singh, Kota - Appellants @HASH Commissioner of Income-tax, Rajasthan-II, Jaipur

Supreme Court Of India · (2017) AIR(SCW) 142 : (2017) AIRSC 142 : (2016) 290 CurTR 601 : (2017) 390 ITR 532 : (2016) 11 JT 443 : (2016) 12 Scale 500 : (2017) 1 SCC 554 : (2017) 244 Taxman 139 : (2017) 1 UAD 821

Income Tax Act, 1922 - Section 60A