COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 549 of 2,993

Supreme Court15 Dec 2016Disposed Of

The State of Tamilnadu Rep. By Its Secretary Home, Prohobition and Excise Dept and Ors - Appellants @HASH K Balu and Anr

Supreme Court Of India · (2017) 1 ACC 1 : (2017) AIR(SCW) 262 : (2017) AIRSC 262 : (2017) AllSCR 39 : (2017) 1 AllWC 335 : (2017) 1 ApexCourtJudgments(SC) 327 : (2017) ILRKarnataka 311 : (2017) 2 JCR 174 : (2017) 1 JLJR 231 : (2016) 12 JT 82 : (2017) 1 KantLJ 177 : (2017) 1 KerLJ

Motor Vehicles Act, 1988 - Section 215Punjab Excise Act, 1914 - Section 26A

Supreme Court15 Dec 2016Dismissed

Mohammed Zubair Corporal No. 781467-G - Appellant @HASH Union of India and Others

Supreme Court Of India · (2017) AIR(SCW) 107 : (2017) AIRSC 107 : (2017) AllSCR 248 : (2017) 1 ApexCourtJudgments(SC) 708 : (2017) 1 ESC 16 : (2017) 152 FLR 417 : (2016) 12 JT 4 : (2017) 1 LawHeraldSC 351 : (2017) 2 LW 685 : (2017) 3 MhLJ 490 : (2016) 8 MLJ 737 : (2017) 1 RCRCivi

Supreme Court15 Dec 2016Disposed Of

M/s. Centrotrade Minerals and Metal Inc. - Appellant @HASH Hindustan Copper Ltd.

Supreme Court Of India · (2017) 171 AIC 236 : (2017) AIR(SCW) 185 : (2017) AIRSC 185 : (2017) 1 ApexCourtJudgments(SC) 564 : (2017) 1 GujLH 314 : (2016) 12 JT 315 : (2017) 1 KantLJ 513 : (2017) 3 MhLJ 771 : (2017) 1 RAJ 690 : (2017) 2 RCRCivil 706 : (2016) 12 Scale 1015 : (2017)

Arbitration and Conciliation Act, 1996 - Section 48

Supreme Court15 Dec 2016Disposed Of

National Campaign On Dalit Human Rights and Others - Appellants @HASH Union of India and Others

Supreme Court Of India · (2017) AIR(SCW) 132 : (2017) AIRSC 132 : (2017) AllSCR 61 : (2017) 1 AllWC 325 : (2017) 2 BCR 1 : (2017) CriLJ 1522 : (2017) 1 Crimes 261 : (2017) 2 JCR 164 : (2017) 1 JLJR 200 : (2016) 12 JT 334 : (2017) 1 LawHeraldSC 193 : (2017) 66 OrissaCriR 999 : (20

Parliament Enacted the Untouchability (Offences) Act, 1955 - Article 17

Supreme Court15 Dec 2016Dismissed

Sita Ram - Petitioner @HASH Balbir @ Bali

Supreme Court Of India · (2017) AIR(SCW) 242 : (2017) AIRSC 242 : (2017) AllSCRCrl 86 : (2017) 3 ALT 31 : (2017) 1 AndhLDCriminal 473 : (2017) 1 ApexCourtJudgments(SC) 597 : (2017) CriLJ 1045 : (2017) 1 JBCJ 218 : (2016) 12 JT 105 : (2016) 12 Scale 936 : (2017) 2 SCC 456 : (2017)

Contempt of Courts Act, 1971 - Section 12

Supreme Court15 Dec 2016Dismissed

Justice (Retd.) Markandey Katju - Petitioner @HASH The Lok Sabha and Another

Supreme Court Of India · (2017) AIR(SCW) 1379 : (2017) AIRSC 1379 : (2017) AllSCR 286 : (2017) 1 AllWC 485 : (2016) 12 JT 346 : (2017) 1 LW 779 : (2017) 1 RCRCivil 849 : (2017) 1 RecentApexJudgments(RAJ) 350 : (2016) 12 Scale 912 : (2017) 2 SCC 384 : (2017) 1 UAD 56

Supreme Court15 Dec 2016Allowed

Vijay Shankar Mishra - Appellant @HASH Union of India and Others

Supreme Court Of India · (2017) AllSCR 927 : (2017) 1 ESC 87 : (2017) 152 FLR 545 : (2017) 1 JabLJ 84 : (2017) 1 JLJR 104 : (2016) 12 JT 57 : (2017) 1 PLJR 259 : (2016) 12 Scale 979 : (2017) 1 SCC 795 : (2017) 1 SCCLS 169 : (2017) 2 SCT 6 : (2017) 1 SLJ 357 : (2017) 1 UAD 551

Army Rules, 1954 - Rule 13, Rule 13(3)III(v)

Supreme Court15 Dec 2016Disposed Of

Bhushan Power and Steel Limited - Petitioners @HASH Mr. S.L. Seal Addl. Secretary (Steel and Mines) Government of Odisha and Others

Supreme Court Of India · (2017) 2 JCR 183 : (2016) 12 JT 132 : (2017) 1 MLJ 68 : (2017) 2 RCRCivil 33 : (2017) 1 RecentApexJudgments(RAJ) 703 : (2016) 12 Scale 801 : (2017) 2 SCC 125 : (2017) 1 UAD 267

Supreme Court15 Dec 2016Disposed Of

State of Himachal Pradesh - Appellants @HASH Sanjay Kumar @ Sunny

Supreme Court Of India · (2017) 98 ACrC 645 : (2017) 170 AIC 217 : (2017) AIR(SCW) 835 : (2017) AIRSC 835 : (2017) AllSCRCrl 1 : (2017) 1 AndhLDCriminal 588 : (2017) 1 BLJud 134 : (2017) 1 BomCR(Cri) 370 : (2017) 2 CalCriLR 145 : (2017) 2 CriCC 121 : (2017) CriLJ 1443 : (2017) Cr

Penal Code, 1860 (IPC) - Section 376(2)(f), Section 376(2)(f)

Supreme Court15 Dec 2016Dismissed

H.D. Sikand (D) Through L.Rs. - Appellants @HASH Central Bureau of Investigation and Another

Supreme Court Of India · (2017) 99 ACrC 5 : (2017) 170 AIC 143 : (2017) 1 AICLR 266 : (2017) AIR(SCW) 164 : (2017) AIRSC 164 : (2017) 1 AllCrlRulings 75 : (2017) AllSCRCrl 14 : (2017) 1 BLJud 146 : (2017) 1 BomCR(Cri) 631 : (2017) 2 CalCriLR 130 : (2017) CriLR 58 : (2016) 4 Crime

Penal Code, 1860 (IPC) - Section 302

Supreme Court15 Dec 2016Disposed Of

Laliteshwar Prasad Singh and Others @APPELLLANT @Hash S.P. Srivastava (D) Thr. Lrs.

Supreme Court Of India · (2017) 170 AIC 170 : (2017) AllSCR 329 : (2017) 121 ALR 222 : (2017) 1 ApexCourtJudgments(SC) 453 : (2017) 1 ARC 240 : (2017) 1 BBCJ 54 : (2017) 1 CalLJ 43 : (2017) 1 CivCC 657 : (2017) 1 HLT 50 : (2017) 1 ICC 726 : (2017) 1 JLJR 167 : (2016) 12 JT 178 :

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11

Supreme Court15 Dec 2016Disposed Of

Digvijaya Singh Vs State of M.P.

Supreme Court Of India · (2017) 1 Scale 551

Constitution of India, 1950 - Article 32

Supreme Court15 Dec 2016Allowed

Mahadeo Vs Shakuntalabai

Supreme Court Of India · (2017) 2 MhLJ 371

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 - Section 57Constitution of India, 1950 - Article 133Specific Relief Act, 1963 - Section 34, Section 6

Supreme Court15 Dec 2016Allowed

Vijay Shankar Mishra Vs Union of India

Supreme Court Of India · (2017) AllSCR 927 : (2017) 1 ESC 87 : (2017) 152 FLR 545 : (2017) 1 JabLJ 84 : (2017) 1 JLJR 104 : (2016) 12 JT 57 : (2017) 1 PLJR 259 : (2016) 12 Scale 979 : (2017) 1 SCC 795 : (2017) 1 SCCLS 169 : (2017) 2 SCT 6 : (2017) 1 SLJ 357 : (2017) 1 UAD 551

Army Rules, 1954 - Rule 13, Rule 13(3)III(v)

Supreme Court15 Dec 2016Disposed Of

Bhushan Power & Steel Ltd. Vs S.L. Seal Addl. Secretary (Steel & Mines) Government of Odisha

Supreme Court Of India · (2017) 2 JCR 183 : (2016) 12 JT 132 : (2017) 1 MLJ 68 : (2017) 2 RCRCivil 33 : (2017) 1 RecentApexJudgments(RAJ) 703 : (2016) 12 Scale 801 : (2017) 2 SCC 125 : (2017) 1 UAD 267

Mines and Minerals (Development and Regulation) Amendment Act, 2015 - Section 10A(1)

Supreme Court15 Dec 2016Disposed Of

Kokaiyabai Yadav Vs State of Chhattisgarh

Supreme Court Of India · (2017) 66 OrissaCriR 939 : (2017) 2 Scale 622

Criminal Procedure Code, 1973 (CrPC) - Section 433Penal Code, 1860 (IPC) - Section 302

Supreme Court15 Dec 2016Dismissed

Ram Naresh Rawat Vs Sri Ashwini Ray

Supreme Court Of India · (2017) 1 ApexCourtJudgments(SC) 517 : (2017) 1 BBCJ 221 : (2017) 1 CLR 656 : (2017) 1 ESC 22 : (2017) 153 FLR 601 : (2017) 1 JLJR 329 : (2016) 12 JT 225 : (2017) 1 LLJ 1 : (2016) 4 LLN 557 : (2017) 2 PLJR 1 : (2016) 12 Scale 816 : (2017) 3 SCC 436 : (2017

Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 - Section 21, Section 3(c), Section 6

Supreme Court14 Dec 2016Allowed

Central Industrial Security Force and Others - Appellants @HASH Abrar Ali

Supreme Court Of India · (2017) AIR(SCW) 200 : (2017) AIRSC 200 : (2017) 1 ApexCourtJudgments(SC) 238 : (2017) 1 CLR 637 : (2017) 152 FLR 431 : (2017) 2 JT 213 : (2017) LIC 916 : (2017) 1 LLN 603 : (2017) 2 RSJ 293 : (2016) 12 Scale 853 : (2017) 4 SCC 507 : (2017) 1 SCT 682 : (20

Supreme Court14 Dec 2016Disposed Of

Karma Dorjee and Others - Petitioners @HASH Union of India and Others

Supreme Court Of India · (2017) 170 AIC 178 : (2017) AIR(SCW) 113 : (2017) AIRSC 113 : (2017) AllSCR 73 : (2017) 1 ApexCourtJudgments(SC) 777 : (2017) 1 CalLJ 70 : (2017) 1 ESC 3 : (2017) 1 GauLT 41 : (2017) 1 JCR 207 : (2016) 12 JT 124 : (2016) 8 MLJ 707 : (2017) 1 RecentApexJud

Supreme Court14 Dec 2016Disposed Of

Union of India - Appellant @HASH Rajasthan High Court and Ors

Supreme Court Of India · (2017) AIR(SCW) 101 : (2017) AIRSC 101 : (2017) 1 ESC 10 : (2016) 12 JT 262 : (2017) 1 RecentApexJudgments(RAJ) 237 : (2016) 12 Scale 763 : (2017) 2 SCC 599 : (2017) 1 UAD 479 : (2017) 1 WLN 99

Aircraft Act, 1934 - Section 5(e)Aircraft Rules, 1937 - Rule 8(a)Arms Act, 1959 - Section 13, Section 21