COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 548 of 2,993

Supreme Court02 Jan 2017Dismissed

Board of Control for Cricket in India Vs Cricket Association of Bihar

Supreme Court Of India · 2017 AllSCR 1160 : (2017) 1 AllWC 810 : (2017) 1 JCR 318 : (2017) 1 JT 1 : (2017) 1 MLJ 300 : (2017) 1 Scale 96 : (2017) 2 SCC 333 : (2017) 1 SCR 525

Criminal Procedure Code, 1973 (CrPC) — Section 340

Supreme Court02 Jan 2017Dismissed

Ram Chander Vs State of Haryana

Supreme Court Of India · (2017) 98 ACrC 613 : (2017) 170 AIC 30 : 2017 AIR(SCW) 568 : AIR 2017 SC 568 : (2017) 1 AllCrlRulings 466 : 2017 AllSCRCrl 168 : (2017) 1 ApexCourtJudgments(SC) 473 : (2017) 1 BBCJ 72 : (2017) 1 BLJud 117 : (2017) 1 CriCC 649 : (2017) CriLR 78 : (2017) 1

Evidence Act, 1872 — Section 3Indian Penal Code, 1860 (IPC) — Section 302

Supreme Court02 Jan 2017Dismissed

Harjas Rai Makhija (D) Thr. Lrs. Vs Pushparani Jain

Supreme Court Of India · (2017) 170 AIC 38 : 2017 AllSCR 228 : (2017) 120 ALR 698 : (2017) 1 ApexCourtJudgments(SC) 404 : (2017) 1 ARC 208 : (2017) 1 BBCJ 402 : (2017) 1 CalLJ 149 : (2017) 1 CGLJ 380 : (2017) 1 CivCC 581 : (2017) 1 CTC 323 : (2017) 123 CutLT 635 : (2017) DNJ 17 :

Supreme Court02 Jan 2017Disposed Of

Yash Pal Vs Union of India

Supreme Court Of India · 2017 AIR(SCW) 680 : 2017 AIR SC 680 : 2017 AllSCR 933 : (2017) 1 ApexCourtJudgments(SC) 432 : (2017) 1 ESC 100 : (2017) 1 JT 382 : (2017) 1 LawHeraldSC 155 : (2017) LIC 895 : (2017) 1 LLN 1 : (2017) 1 MLJ 431 : (2017) 1 RecentApexJudgments(RAJ) 653 : (201

Armed Forces Tribunals Act, 2007 — Section 14, 30, 31Army Act, 1950 — Section 20, 20(3)Army Rules, 1954 — Rule 17

Supreme Court02 Jan 2017Disposed Of

Krishna Kumar Singh Vs State of Bihar

Supreme Court Of India · 2017 AllSCR 418 : (2017) 1 AllWC 639 : (2017) 1 HLT 230 : (2017) 1 HLT 70 : (2017) 1 JT 67 : (2017) 1 MLJ 698 : (2017) 1 RecentApexJudgments(RAJ) 104 : (2017) 1 Scale 178 : (2017) 3 SCC 1 : (2017) 1 UAD 380

Constitution of India, 1950 — Article 123, Article 213(2)

Supreme Court02 Jan 2017Disposed Of

Imtiyaz Ahmad Vs State of U.P.

Supreme Court Of India · (2017) 98 ACrC 628 : (2017) 1 ADJ 695 : (2017) 170 AIC 8 : (2017) 1 AllCrlRulings 363 : (2017) 1 Crimes 1 : (2017) 1 ECrC 330 : (2017) 1 JBCJ 234 : (2017) 1 JLJR 347 : (2017) 1 JT 443 : (2017) 1 LawHeraldSC 427 : (2017) 1 LW 481 : (2017) 1 MLJCriminal 229

Constitution Of India, 1950 — Article 21

Supreme Court02 Jan 2017Disposed Of

State of Uttar Pradesh Vs Jai Bir Singh

Supreme Court Of India · (2017) 153 FLR 2 : (2017) 2 JT 32 : (2017) 1 Scale 292 : (2017) 3 SCC 311 : (2017) 1 SCCLS 618 : (2017) 1 SCR 83

Industrial Disputes Act, 1947 — Section 2(j)

Supreme Court02 Jan 2017Disposed Of

Alamelu Ammal Vs S. Rani

Supreme Court Of India · 2017 AIR(SCW) 2612 : AIR 2017 SC 2612

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28

Supreme Court30 Dec 2016Dismissed

National Lawyers'' Campaign for Judicial Transparency And Reforms Vs Hon''ble Shri Justice J.S. Khehar

Supreme Court Of India · (2017) 1 RCRCivil 907 : (2017) 1 RecentApexJudgments(RAJ) 429 : (2017) 1 SCT 644

Constitution of India, 1950 - Article 32

Supreme Court23 Dec 2016Disposed Of

National Lawyers'' Campaign for Judicial Transparency and Reforms Rep. by its Himansu Luthra Vs Union of India

Supreme Court Of India · (2017) 1 RecentApexJudgments(RAJ) 257

Constitution of India, 1950 - Article 124, Article 32

Supreme Court16 Dec 2016Disposed Of

Vivek Narayan Sharma - Petitioners @HASH Union of India

Supreme Court Of India · (2017) AIR(SCW) 221 : (2017) AIRSC 221 : (2017) AllSCR 1153 : (2017) 1 AllWC 538 : (2017) 1 JCR 227 : (2016) 12 JT 33 : (2017) 1 KerLJ 72 : (2017) 2 RCRCivil 535 : (2017) 2 RecentApexJudgments(RAJ) 487 : (2016) 12 Scale 986 : (2017) 1 SCC 388 : (2016) 2 S

Reserve Bank of India Act, 1934 - Section 17, Section 23, Section 24, Section 26(2), Section 29, Section 42, Section 7

Supreme Court16 Dec 2016Disposed Of

Delhi Development Authority Vs Ajay Singh

Supreme Court Of India · (2017) 1 Scale 573

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)

Supreme Court16 Dec 2016Disposed Of

C.I.T. and Another - Appellants @HASH M/s Yokogawa India Ltd.

Supreme Court Of India · (2017) AIR(SCW) 463 : (2017) 1 AirKarR 752 : (2017) AIRSC 463 : (2017) 291 CurTR 1 : (2017) 1 HimLR 582 : (2017) 391 ITR 274 : (2016) 12 JT 253 : (2017) 1 RecentApexJudgments(RAJ) 283 : (2016) 12 Scale 992 : (2017) 2 SCC 1 : (2017) 244 Taxman 273

Income Tax Act, 1961 - Section 10A

Supreme Court16 Dec 2016Disposed Of

Ahmedabad Municipal Corporation Vs GTL Infrastructure Ltd. and Others Etc.

Supreme Court Of India · (2017) AIR(SCW) 597 : (2017) AIRSC 597 : (2017) 1 ALLMR 931 : (2017) 1 KerLJ 89 : (2017) 1 LawHeraldSC 311 : (2017) 1 RecentApexJudgments(RAJ) 674 : (2016) 12 Scale 1002 : (2017) 3 SCC 545 : (2017) 1 UAD 38

Gujarat Provincial Municipal Corporations Act, 1949 - Section 145A

Supreme Court16 Dec 2016Allowed

State Bank of India - Appellant @HASH Santosh Gupta and Another Etc.

Supreme Court Of India · (2017) 171 AIC 209 : (2017) AIR(SCW) 25 : (2017) AIRSC 25 : (2017) AllSCR 1 : (2017) 121 ALR 505 : (2017) 1 BBCJ 331 : (2017) 1 BC 289 : (2017) 202 CompCas 249 : (2017) 1 DCR 422 : (2017) DNJ 34 : (2017) 1 DRTC 471 : (2017) 2 JBCJ 268 : (2016) 4 JKJ 32 :

Transfer of Property Act, 1882 - Section 69, Section 69A

Supreme Court16 Dec 2016Dismissed

Lalita Ramesh Lase and Others - Petitioners @HASH Jairaj Kantilal Sonawala and Others

Supreme Court Of India · (2017) AIR(SCW) 180 : (2017) AIRSC 180 : (2017) 1 ALLMR 944 : (2017) 1 ApexCourtJudgments(SC) 393 : (2017) 2 BCR 84 : (2016) 12 JT 1 : (2017) 134 RD 407 : (2017) 1 RecentApexJudgments(RAJ) 667 : (2016) 12 Scale 982 : (2017) 2 SCC 160 : (2017) 1 UAD 491

Constitution of India, 1950 - Article 136

Supreme Court16 Dec 2016Allowed

Center for PIL Vs Union of India

Supreme Court Of India · (2017) 3 SCC 566 : (2017) 2 SCCCri 209

Supreme Court16 Dec 2016Dismissed

Siddharth Mehta Vs Union of India

Supreme Court Of India · (2017) 393 ITR 312 : (2017) 244 Taxman 289

Constitution of India, 1950 - Article 32Finance Act, 2016 - Section 199D(2), Section 199E, Section 199F

Supreme Court16 Dec 2016Disposed Of

Delhi Development Authority Vs Lajinder Singh

Supreme Court Of India · (2017) 1 Scale 570

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)

Supreme Court16 Dec 2016Disposed Of

Delhi Development Authority Vs Kanta Bahri

Supreme Court Of India · (2017) 1 Scale 571

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)