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59,848 judgments · page 546 of 2,993

Supreme Court09 Jan 2017Dismissed

Umesh Manan Vs State of M.P. Through Special Police Establishment Lokayukta Office

Supreme Court Of India · (2017) 173 AIC 156 : 2017 AllSCRCrl 283 : (2017) 1 ApexCourtJudgments(SC) 558 : (2017) 1 Crimes 34 : (2017) 1 JT 399 : (2017) 66 OrissaCriR 732 : (2017) 1 RCRCriminal 581 : (2017) 1 RecentApexJudgments(RAJ) 244 : (2017) 1 Scale 439 : (2017) 3 SCC 608 : (2

Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(e), Section 7
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Supreme Court09 Jan 2017Allowed

Devendri Vs State of Uttar Pradesh

Supreme Court Of India · 2017 AllSCRCrl 411

Constitution of India, 1950 - Article 134Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 407, Section 420, Section 506
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Supreme Court06 Jan 2017Disposed Of

Behram Tejani Vs Azeem Jagani

Supreme Court Of India · (2017) 170 AIC 47 : 2017 AIR(SCW) 273 : (2017) 1 AIRBomR 828 : (2017) 2 AIRJharR 11 : AIR 2017 SC 273 : (2017) 1 ALLMR 925 : (2017) 1 AllWC 805 : (2017) 120 ALR 702 : (2017) 3 AndhLD 1 : (2017) 1 ApexCourtJudgments(SC) 247 : (2017) 1 ARC 212 : (2017) 1 BB

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Supreme Court06 Jan 2017Disposed Of

State of Telangana Vs Habib Abdullah Jeelani

Supreme Court Of India · (2017) 98 ACrC 605 : (2017) 170 AIC 20 : (2017) 1 AICLR 929 : 2017 AIR(SCW) 373 : AIR 2017 SC 373 : (2017) 1 AllCrlRulings 894 : 2017 AllSCRCrl 250 : (2017) 1 ALTCrl 158 : (2017) 1 AndhLDCriminal 372 : (2017) 1 ApexCourtJudgments(SC) 764 : (2017) 1 BBCJ 1

Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 482
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Supreme Court06 Jan 2017Dismissed

Ajay Singh Vs State of Chhattisgarh

Supreme Court Of India · (2017) 98 ACrC 934 : (2017) 171 AIC 251 : (2017) 1 AICLR 968 : 2017 AIR(SCW) 310 : AIR 2017 SC 310 : (2017) 1 AllCrlRulings 353 : 2017 AllSCRCrl 222 : (2017) 1 AndhLDCriminal 911 : (2017) 1 BBCJ 121 : (2017) 1 BomCR(Cri) 680 : (2017) CriLR 18 : (2017) 1 C

Criminal Procedure Code, 1973 (CrPC) — Section 353, Section 363, Section 228, 229, 230, 231, 227, 194, 362, 482, 465Indian Penal Code, 1860 — Section 45, 306
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Supreme Court06 Jan 2017Allowed

Sri Ganesh Vs State of Tamil Nadu

Supreme Court Of India · (2017) 99 ACrC 1 : (2017) 171 AIC 176 : (2017) 2 AICLR 199 : 2017 AIR(SCW) 537 : AIR 2017 SC 537 : (2017) 1 AllCrlRulings 458 : 2017 AllSCRCrl 178 : (2017) 1 ApexCourtJudgments(SC) 481 : (2017) 1 BBCJ 117 : (2017) 1 BLJud 156 : (2017) 1 BomCR(Cri) 716 : (

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7A
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Supreme Court05 Jan 2017Dismissed

Secretary Mahatama Gandhi Mission Vs Bhartiya Kamgar Sena

Supreme Court Of India · 2017 AIR(SCW) 505 : (2017) 2 AIRBomR 85 : AIR 2017 SC 505 : (2017) 1 ALLMR 947 : (2017) 2 GCD 1038 : (2017) 1 JT 569 : (2017) 1 LawHeraldSC 202 : (2017) LIC 717 : (2017) 1 LLN 545 : (2017) 1 Scale 325 : (2017) 4 SCC 449 : (2017) 1 SCCLS 842 : (2017) 2 SCT

Constitution of India, 1950 - Article 14Maharashtra Universities Act, 1994 - Section 14(8), Section 8(3)
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Supreme Court04 Jan 2017Dismissed

State of U.P. Vs Abdul Ali

Supreme Court Of India · (2017) 2 ADJ 153 : (2017) 173 AIC 160 : (2017) 1 BBCJ 410 : (2017) 1 BLJud 243 : (2017) DNJ 77 : (2017) 2 JBCJ 144 : (2017) 2 JT 91 : (2017) 1 LAR 52 : (2017) 1 LawHeraldSC 321 : (2017) 3 SCC 108

Land Acquisition Act, 1894 - Section 4(1), Section 6
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Supreme Court04 Jan 2017Dismissed

Gopal and Sons (HUF) Vs CIT Kolkata-XI

Supreme Court Of India · 2017 AIR(SCW) 257 : AIR 2017 SC 257 : (2017) 291 CurTR 321 : (2017) 1 HLT 214 : (2017) 391 ITR 1 : (2017) 1 JT 297 : (2017) 1 Scale 296 : (2017) 3 SCC 574 : (2017) 245 Taxman 48 : (2017) 1 UAD 86 : (2017) 1 SCR 86

Income Tax Act, 1961 - Section 2(22)(e)
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