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59,848 judgments · page 544 of 2,993

Supreme Court18 Jan 2017Allowed

Shailja Vs Khobbanna

Supreme Court Of India · 2017 AIR(SCW) 1174 : (2017) 2 AirKarR 314 : AIR 2017 SC 1174 : (2017) CriLJ 2306 : (2017) 2 ICC 639 : (2017) 2 LawHerald 940 : (2017) 1 LawHeraldSC 777 : (2017) 2 RCRCivil 701 : (2017) 2 RCRCriminal 497 : (2017) 2 RecentApexJudgments(RAJ) 650 : (2018) 12

Criminal Procedure Code, 1973 (CrPC) - Section 125
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Supreme Court17 Jan 2017Disposed Of

Prabha Sharma Vs Sunil Goyal

Supreme Court Of India · (2017) 2 Scale 19 : (2017) 2 WLN 42 : (2017) 11 SCC 77

Constitution of India, 1950 - Article 133, Article 141
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Supreme Court17 Jan 2017Allowed

Anil Kumar Vs State of Punjab

Supreme Court Of India · (2017) 99 ACrC 309 : (2017) 172 AIC 242 : (2017) 1 AICLR 965 : (2017) 1 CalLJ 97 : (2017) 1 Crimes 142 : (2017) 1 JT 524 : (2017) 66 OrissaCriR 751 : (2017) 1 RCRCriminal 691 : (2017) 1 RecentApexJudgments(RAJ) 365 : (2017) 1 Scale 561 : (2017) 5 SCC 53 :

Criminal Procedure Code, 1973 (CrPC) - Section 427, Section 427(1)Drugs and Cosmetics Act, 1940 - Section 28Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
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Supreme Court17 Jan 2017Disposed Of

Prem Jeevan Vs K.S. Venkata Raman

Supreme Court Of India · 2017 AIR(SCW) 623 : (2017) 2 AIRJharR 9 : AIR 2017 SC 623 : (2017) 3 AndhLD 8 : (2017) 1 ApexCourtJudgments(SC) 611 : (2017) 2 CivCC 1 : (2017) DNJ 189 : (2017) 2 ICC 594 : (2017) 1 Scale 666 : (2017) 11 SCC 57

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12ASpecific Relief Act, 1963 - Section 28(1), Section 28(1)
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Supreme Court16 Jan 2017Allowed

Meera Santosh Pal Vs Union of India

Supreme Court Of India · (2017) 171 AIC 83 : 2017 AIR(SCW) 461 : AIR 2017 SC 461 : 2017 AllSCR 321 : (2017) 1 AllWC 1043 : (2017) 1 BBCJ 157 : (2017) 1 CriCC 682 : (2017) 2 CTC 642 : (2017) DNJ 109 : (2017) 1 ICC 817 : (2017) 1 JBCJ 319 : (2017) 2 JCR 12 : (2017) 1 JT 333 : (2017

Medical Termination of Pregnancy Act, 1971 - Section 3(2)(i)
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Supreme Court16 Jan 2017Allowed

Rajivkumar Panjabi Vs Vinod Rode

Supreme Court Of India · (2017) 2 MhLJ 373 : (2017) 2 MPLJ 293 : (2017) 12 SCC 777

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2AConstitution of India, 1950 - Article 133
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Supreme Court13 Jan 2017Disposed Of

Sandeep Singh Vs Union of India

Supreme Court Of India · (2017) 292 CurTR 361 : (2017) 393 ITR 77 : (2017) 1 JT 404 : (2017) 5 SCC 241 : (2017) 245 Taxman 336

Income Tax Act, 1961 - Section 245H(1A)
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Supreme Court12 Jan 2017Disposed Of

Shri Kailash Vijayvargiya Vs Antar Singh Darbar

Supreme Court Of India · (2017) 1 BBCJ 156 : (2017) 1 BLJud 236 : (2017) 123 CutLT 998 : (2017) 1 JBCJ 447 : (2017) 66 OrissaCriR 763 : (2017) 1 PCCR 326 : (2017) 2 Scale 32 : (2017) 1 SCCriR 275 : (2018) 12 SCC 373

Constitution of India, 1950 - Article 133
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Supreme Court12 Jan 2017Disposed Of

Union of India Vs K.P. Singh

Supreme Court Of India · 2017 AIR(SCW) 549 : AIR 2017 SC 549 : 2017 AllSCR 984 : (2017) 1 ESC 150 : (2017) 1 JT 264 : (2017) LIC 741 : (2017) 1 Scale 523 : (2017) 3 SCC 289 : (2017) 1 SCCLS 596 : (2017) 2 SCT 787 : (2017) 1 SCR 492

Armed Forces Tribunals Act, 2007 - Section 30, Section 31Constitution of India, 1950 - Article 32
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Supreme Court12 Jan 2017Dismissed

Reliance Telecom Ltd. Vs Union of India

Supreme Court Of India · 2017 AIR(SCW) 337 : AIR 2017 SC 337 : (2017) 1 JT 603 : (2017) 1 Scale 453 : (2017) 4 SCC 269 : 2017 (4 ) SCR 972

Constitution of India, 1950 - Article 226
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Supreme Court12 Jan 2017Disposed Of

Parivartan Vs Union of India

Supreme Court Of India · (2017) 1 Scale 680 : (2018) 12 SCC 630

Constitution of India, 1950 - Article 32Whistle Blowers Protection Act, 2011 - Section 1(3)
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Supreme Court11 Jan 2017Disposed Of

Hoshiar Singh (D) Thr. Lrs Vs State of Punjab

Supreme Court Of India · (2017) 172 AIC 256 : (2017) 121 ALR 884 : (2017) 2 JT 265 : (2017) 2 Scale 25 : (2017) 5 SCC 243

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Land Acquisition Act, 1894 - Section 4
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