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Supreme Court Of India judgments

59,848 judgments · page 542 of 2,993

Supreme Court31 Jan 2017Allowed

Ambadas Khanduji Shinde Vs Ashok Sadashiv Mamurkar

Supreme Court Of India · 2017 AIR(SCW) 2527 : AIR 2017 SC 2527 : (2017) 1 RCRRent 562 : (2017) 3 RecentApexJudgments(RAJ) 681 : (2017) 5 Scale 271 : (2017) SCR 966 : (2017) 6 JT 492

Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 133
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Supreme Court31 Jan 2017Disposed Of

Ivy C.Da. Conceicao Vs State of Goa

Supreme Court Of India · 2017 AIR(SCW) 1834 : (2017) 3 AIRBomR 582 : AIR 2017 SC 1834 : (2017) 1 ApexCourtJudgments(SC) 735 : (2017) 2 CTC 667 : (2017) 1 JLJR 399 : (2017) 2 JT 34 : (2017) LIC 1937 : (2017) 1 LLN 273 : (2017) 2 MLJ 215 : (2017) 2 PLJR 52 : (2017) 2 Scale 173 : (2

Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 226, Article 30Goa School Education Rules, 1986 - Rule 74, Rule 86
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Supreme Court30 Jan 2017Dismissed

Saint Asha Ram Vs State of Rajasthan

Supreme Court Of India · 2017 AIR(SCW) 726 : AIR 2017 SC 726 : 2017 AllSCRCrl 508 : (2017) 2 JT 25 : (2017) 1 RCRCriminal 1019 : (2017) 1 RecentApexJudgments(RAJ) 494 : (2017) 2 Scale 266 : (2017) 5 SCC 811

Penal Code, 1860 (IPC) - Section 439
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Supreme Court27 Jan 2017Allowed

New Okhla Industrial Development Authority Vs Harkishan (Dead)

Supreme Court Of India · (2017) 171 AIC 65 : 2017 AIR(SCW) 854 : AIR 2017 SC 854 : (2017) 2 AllLJ 760 : (2017) 2 AllWC 1145 : (2017) 121 ALR 487 : (2017) 3 AndhLD 29 : (2017) 1 ApexCourtJudgments(SC) 444 : (2017) 1 CalLJ 214 : (2017) 1 CivilLJ 848 : (2017) 123 CutLT 970 : (2017)

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 2Land Acquisition Act, 1894 - Section 4
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Supreme Court27 Jan 2017Dismissed

Ganga Ram Sah Vs State of Bihar

Supreme Court Of India · (2017) 98 ACrC 943 : (2017) 171 AIC 56 : (2017) 2 AICLR 558 : 2017 AIR(SCW) 655 : AIR 2017 SC 655 : (2017) 1 AllCrlRulings 743 : 2017 AllSCRCrl 300 : (2017) 2 ALTCrl 1 : (2017) 1 BBCJ 169 : (2017) 1 BLJud 237 : (2017) 2 CriCC 223 : (2017) CriLR 136 : (201

Arms Act, 1959 - Section 25A, Section 26Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 325, Section 332
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Supreme Court27 Jan 2017Allowed

Haryana Urban Development Authority Vs Orchid Infrastructure Developers P. Ltd.

Supreme Court Of India · (2017) 171 AIC 97 : 2017 AIR(SCW) 882 : AIR 2017 SC 882 : (2017) 121 ALR 467 : (2017) 1 ApexCourtJudgments(SC) 720 : (2017) 1 ARC 543 : (2017) 1 BBCJ 174 : (2017) 1 JLJR 372 : (2017) 1 JT 503 : (2017) 1 LAR 354 : (2017) 2 MLJ 519 : (2017) 1 PLJ 326 : (201

Haryana Urban Development Authority Act, 1977 - Section 15(2)Specific Relief Act, 1963 - Section 41(h)
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Supreme Court24 Jan 2017Allowed

Union of India Vs M. Selvakumar

Supreme Court Of India · 2017 AIR(SCW) 740 : AIR 2017 SC 740 : 2017 AllSCR 653 : (2017) 1 ApexCourtJudgments(SC) 460 : (2017) 1 ESC 106 : (2017) 2 JBCJ 104 : (2017) 2 JCR 24 : (2017) 1 JLJR 427 : (2017) 1 JT 468 : (2017) 1 LawHeraldSC 338 : (2017) LIC 940 : (2017) 1 RecentApexJud

Constitution of India, 1950 - Article 14
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Supreme Court24 Jan 2017Allowed

Kuldeep Singh Pathania Vs Bikram Singh Jaryal

Supreme Court Of India · (2017) 171 AIC 86 : 2017 AIR(SCW) 593 : (2017) 2 AIRJharR 247 : AIR 2017 SC 593 : 2017 AllSCR 1123 : (2017) 121 ALR 484 : (2017) 3 AndhLD 178 : (2017) 1 ApexCourtJudgments(SC) 548 : (2017) 1 BBCJ 166 : (2017) 2 BLJud 4 : (2017) 1 CalLJ 204 : (2017) 2 CivC

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2 (2), Order 7 Rule 11 (a)
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Supreme Court24 Jan 2017Disposed Of

Jasbir Kaur Vs Satbir Singh

Supreme Court Of India · (2017) 1 ApexCourtJudgments(SC) 450 : (2017) 2 JT 263 : (2017) 2 PLR 563 : (2017) 1 RCRCivil 878 : (2017) 1 RecentApexJudgments(RAJ) 406 : (2017) 2 Scale 10 : (2017) 11 SCC 166

Hindu Marriage Act, 1955 - Section 13
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Supreme Court24 Jan 2017Allowed

V. Rajendran Vs Annasamy Pandian (D) Thr. Lrs. Karthyayani Natchiar

Supreme Court Of India · (2017) 172 AIC 125 : 2017 AIR(SCW) 685 : (2017) 2 AIRJharR 16 : AIR 2017 SC 685 : (2017) 122 ALR 26 : (2017) 1 ApexCourtJudgments(SC) 532 : (2017) 1 CalLJ 166 : (2017) 2 CivCC 103 : (2017) 1 CTC 762 : (2017) DNJ 192 : (2017) 1 ICC 971 : (2017) 1 PLJ 465 :

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3)
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Supreme Court23 Jan 2017Dismissed

D.M., Oriental Insurance Co. Ltd. Vs Swapna Nayak

Supreme Court Of India · (2017) AAC 565 : (2017) 1 ACC 351 : (2017) ACJ 697 : (2017) 171 AIC 140 : 2017 AIR(SCW) 692 : AIR 2017 SC 692 : 2017 AllSCR 930 : (2017) 121 ALR 254 : (2017) 3 AndhLD 12 : (2017) 1 AnWR 200 : (2017) 1 ApexCourtJudgments(SC) 411 : (2017) 1 BBCJ 163 : (2017

Motor Vehicles Act, 1988 - Section 166
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Supreme Court23 Jan 2017Disposed Of

Common Cause Vs Union of India

Supreme Court Of India · 2017 AIR(SCW) 577 : AIR 2017 SC 577 : (2017) 1 AllWC 1042 : (2017) 2 JCR 22 : (2017) 1 JT 466 : (2017) 1 LawHeraldSC 298 : (2017) 1 Scale 637 : (2017) 3 SCC 501 : (2017) 2 SCCCri 189 : (2017) 1 SCCriR 273 : (2017) 1 WLN 208 : (2017) 1 SCR 556

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Supreme Court23 Jan 2017Disposed Of

Rishabh Choudhary Vs Union of India

Supreme Court Of India · (2017) 171 AIC 89 : 2017 AIR(SCW) 609 : AIR 2017 SC 609 : 2017 AllSCR 1086 : (2017) 1 AllWC 1039 : (2017) 122 ALR 11 : (2017) 1 ESC 147 : (2017) 1 JLJR 477 : (2017) 1 LawHeraldSC 247 : (2017) 2 PLJR 92 : (2017) 1 RecentApexJudgments(RAJ) 420 : (2017) 2 RS

Constitution of India, 1950 - Article 32
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