CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 540 of 2,993

Supreme Court07 Feb 2017Dismissed

Durga Prasad Vs Narayan Ramchandaani (D)

Supreme Court Of India · (2017) 172 AIC 145 : 2017 AIR(SCW) 915 : AIR 2017 SC 915 : (2017) 2 AllLJ 685 : (2017) 122 ALR 40 : (2017) 2 ALT 12 : (2017) 1 ARC 561 : (2017) DNJ 138 : (2017) 2 JT 237 : (2017) 1 LAR 160 : (2017) 2 MLJ 199 : (2017) 1 RCRCivil 1037 : (2017) 1 RCRRent 199

Hindu Succession Act, 1956 - Section 15(1)(b)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a), Section 3(a)
Read judgment
Supreme Court07 Feb 2017Allowed

Mrs. X Vs Union of India

Supreme Court Of India · (2017) 2 AICLR 666 : 2017 AIR(SCW) 1055 : (2017) 3 AIRBomR 32 : AIR 2017 SC 1055 : (2017) 3 ALLMR 449 : (2017) 1 ApexCourtJudgments(SC) 699 : (2017) 2 CriCC 148 : (2017) 2 JT 443 : (2017) 1 LAR 204 : (2017) 1 RCRCivil 1010 : (2017) 1 RCRCriminal 1023 : (2

Medical Termination of Pregnancy Act, 1971 - Section 3(2)(i), Section 5
Read judgment
Supreme Court07 Feb 2017Allowed

Vijay Kumar Ahluwalia Vs Bishan Chand Maheshwari

Supreme Court Of India · (2017) 98 ACrC 1003 : (2017) 171 AIC 61 : 2017 AIR(SCW) 792 : AIR 2017 SC 792 : (2017) 121 ALR 464 : (2017) 1 ARC 531 : (2017) 1 BBCJ 318 : (2017) 237 DLT 538 : (2017) DNJ 153 : (2017) 1 ICC 788 : (2017) 2 JT 210 : (2017) 1 LawHerald 426 : (2017) 1 LawHer

Delhi Rent Control Act, 1958 - Section 14(1)(e), Section 25B(4)
Read judgment
Supreme Court06 Feb 2017Disposed Of

Sangita Vilas Ingle Vs State of Maharashtra

Supreme Court Of India · (2017) 99 ACrC 358 : (2017) 172 AIC 34 : 2017 AIR(SCW) 1423 : (2017) 2 AIRBomRCri 127 : AIR 2017 SC 1423 : (2017) 1 BBCJ 289 : (2017) CriLR 458 : (2017) 2 ECrC 36 : (2017) 2 JBCJ 93 : (2017) 2 JT 328 : (2017) 1 PCCR 468 : (2017) 3 Scale 256 : (2017) 2 SCC

Constitution of India, 1950 - Article 132
Read judgment
Supreme Court06 Feb 2017Disposed Of

State of U.P. Vs Puran Singh

Supreme Court Of India · (2017) 153 FLR 325 : (2017) 2 JT 294 : (2017) 3 Scale 255 : (2017) 3 SCC 617 : (2017) 1 SCCLS 699 : (2017) 2 SCT 510 : (2017) 3 SCALE 255

Constitution of India, 1950 - Article 133
Read judgment
Supreme Court06 Feb 2017Allowed

Manoranjana Sinh @ Gupta Vs Central Bureau of Investigation

Supreme Court Of India · (2017) 99 ACrC 346 : (2017) 172 AIC 157 : (2017) 2 AICLR 192 : 2017 AIR(SCW) 769 : (2017) 1 AIRJharR 843 : AIR 2017 SC 769 : (2017) 1 AllCrlRulings 664 : (2017) AllSCRCrl 350 : (2017) 2 BLJud 8 : (2017) CriLR 190 : (2017) 1 Crimes 302 : (2017) 2 ECrC 89 :

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 420
Read judgment
Supreme Court03 Feb 2017Disposed Of

Umesh Vs State of Kerala

Supreme Court Of India · (2017) 173 AIC 223 : (2017) AllMRCri 1315 : (2017) 2 JT 330 : (2017) 3 Scale 251 : (2017) 3 SCC 112 : (2017) 2 SCCCri 5 : (2017) 1 SCCriR 282

Read judgment
Supreme Court03 Feb 2017Allowed

Mukesh Vs State for NCT of Delhi

Supreme Court Of India · (2017) 67 OrissaCriR 72 : (2017) 3 Scale 356 : (2017) 3 SCC 717 : (2017) 2 SCCCri 253

Criminal Procedure Code, 1973 (CrPC) - Section 235(2)
Read judgment
Supreme Court03 Feb 2017Dismissed

MGR Industries Association Vs State of U.P.

Supreme Court Of India · (2017) 171 AIC 28 : 2017 AIR(SCW) 709 : AIR 2017 SC 709 : (2017) 2 AllLJ 678 : (2017) 1 AllWC 1034 : (2017) 121 ALR 458 : (2017) 1 ESC 120 : (2017) 2 JT 93 : (2017) 2 RecentApexJudgments(RAJ) 561 : (2017) 1 RJ 445 : (2017) 2 Scale 230 : (2017) 3 SCC 494 :

Constitution of India, 1950 - Article 243Q(1)Uttar Pradesh Industrial Area Development Act, 1976 - Section 2(d), Section 21-A
Read judgment
Supreme Court03 Feb 2017Allowed

State of Rajasthan Vs Fatehkaran Mehdu

Supreme Court Of India · (2017) 98 ACrC 987 : (2017) 171 AIC 40 : (2017) 2 AICLR 612 : 2017 AIR(SCW) 796 : AIR 2017 SC 796 : (2017) AllSCRCrl 356 : (2017) 2 ALTCrl 174 : (2017) 1 AndhLDCriminal 842 : (2017) 1 BBCJ 291 : (2017) 2 BLJud 69 : (2017) 2 CriCC 235 : (2017) CriLJ 1433 :

Criminal Procedure Code, 1973 (CrPC) - Section 228, Section 397Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
Read judgment
Supreme Court02 Feb 2017Disposed Of

Sandeep Khanuja Vs Atul Dande

Supreme Court Of India · (2017) 1 ACC 438 : (2017) ACJ 979 : (2017) 171 AIC 33 : (2017) AllSCR 646 : (2017) 121 ALR 452 : (2017) 1 AnWR 220 : (2017) 1 ApexCourtJudgments(SC) 502 : (2017) 2 BCR 501 : (2017) DNJ 118 : (2017) 1 HLT 331 : (2017) 2 JCR 1 : (2017) 2 JT 68 : (2017) 1 KL

Motor Vehicles Act, 1988 — Section 166, Section 173, Section 173 A
Read judgment
Supreme Court02 Feb 2017Allowed

State of Himachal Pradesh Vs Naval Kumar alias Rohit Kumar

Supreme Court Of India · (2017) AAC 563 : (2017) 1 ACC 400 : (2017) ACJ 701 : (2017) 171 AIC 126 : 2017 AIR(SCW) 718 : AIR 2017 SC 718 : (2017) 121 ALR 444 : (2017) 1 ApexCourtJudgments(SC) 408 : (2017) 2 BCR 532 : (2017) DNJ 115 : (2017) 2 JCR 9 : (2017) 2 JT 56 : (2017) 1 LAR 2

Read judgment
Supreme Court02 Feb 2017Dismissed

Amrutbhai Shambhubhai Patel Vs Sumanbhai Kantibhai Patel

Supreme Court Of India · (2017) 98 ACrC 907 : (2017) 171 AIC 1 : (2017) 2 AICLR 322 : 2017 AIR(SCW) 774 : (2017) 1 AIRJharR 848 : AIR 2017 SC 774 : (2017) AllSCRCrl 369 : (2017) 1 ALTCrl 231 : (2017) 1 AndhLDCriminal 852 : (2017) 1 ApexCourtJudgments(SC) 581 : (2017) 2 BomCR(Cri)

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), Section 173(8), 8
Read judgment