CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 538 of 2,993

Supreme Court16 Feb 2017Disposed Of

Sabu Mathew George Vs Union of India

Supreme Court Of India · (2017) 1 Crimes 323 : (2017) 66 OrissaCriR 981 : (2017) 2 RCRCivil 19 : (2017) 2 RCRCriminal 102 : (2017) 1 RecentApexJudgments(RAJ) 648 : (2017) 3 Scale 86 : (2017) 7 SCC 657

Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 22
Read judgment
Supreme Court15 Feb 2017Allowed

Lal Singh Marabi Vs National Insurance Company Ltd.

Supreme Court Of India · (2017) AAC 1146 : (2017) ACJ 1362 : 2017 AIR(SCW) 1753 : AIR 2017 SC 1753 : (2017) 3 JT 287 : (2017) 1 LAR 297 : (2017) 1 LawHeraldSC 686 : (2017) 67 OrissaCriR 170 : (2017) 1 PLJ 581 : (2017) 2 RCRCivil 238 : (2017) 2 RecentApexJudgments(RAJ) 323 : (2017

Motor Vehicles Act, 1988 - Section 166
Read judgment
Supreme Court15 Feb 2017Disposed Of

Asha Ranjan Vs State of Bihar

Supreme Court Of India · (2017) 99 ACrC 270 : (2017) 172 AIC 202 : 2017 AIR(SCW) 1079 : (2017) 2 AIRBomRCri 18 : AIR 2017 SC 1079 : (2017) AllSCRCrl 445 : (2017) 1 BBCJ 368 : (2017) CriLJ 2272 : (2017) 1 Crimes 221 : (2017) sup1 CutLTCriminal 801 : (2017) 2 ECrC 172 : (2017) 1 HL

Constitution Of India, 1950 — Article 14, 19, 19(1)(a), 20, 21, 25(1), 32, 142, 142(1), 144, 145, 226, 358Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 323, 341, 364, 380, 435Prisoners Act, 1900 — Section 29, 29(1), 29(2)
Read judgment
Supreme Court14 Feb 2017Disposed Of

M. Thangavel Vs R. Palani

Supreme Court Of India · (2017) 172 AIC 253 : (2017) 121 ALR 902 : (2017) 1 RCRRent 308 : (2017) 2 RecentApexJudgments(RAJ) 603 : (2017) 3 Scale 267 : (2018) 12 SCC 345 : (2017) 11 JT 563

Read judgment
Supreme Court14 Feb 2017Disposed Of

Shivakumar M. Vs Managing Director, BMTC

Supreme Court Of India · (2017) 172 AIC 194 : (2017) 122 ALR 18 : (2017) 2 BLJud 123 : (2017) 2 JBCJ 83 : (2017) 3 JT 49 : (2017) 67 OrissaCriR 229 : (2017) 3 RCRCivil 195 : (2017) 3 RecentApexJudgments(RAJ) 333 : (2017) 3 Scale 265 : (2017) 5 SCC 79 : (2017) 2 TAC 11 : (2017) 2

Read judgment
Supreme Court14 Feb 2017Dismissed

Union of India Vs N.C. Murali

Supreme Court Of India · 2017 AIR(SCW) 1496 : AIR 2017 SC 1496 : (2017) LIC 1759 : (2017) 3 Scale 187 : (2017) 13 SCC 575

Constitution of India, 1950 - Article 133
Read judgment
Supreme Court14 Feb 2017Dismissed

Dilip Mallick Vs State of West Bengal

Supreme Court Of India · (2017) 99 ACrC 319 : (2017) 172 AIC 189 : (2017) 2 AICLR 555 : 2017 AIR(SCW) 1133 : AIR 2017 SC 1133 : (2017) AllSCRCrl 347 : (2017) 1 BBCJ 322 : (2017) 2 CriCC 213 : (2017) CriLR 199 : (2017) 1 Crimes 328 : (2017) 2 ECrC 124 : (2017) 2 JT 415 : (2017) 1

Penal Code, 1860 (IPC) - Section 302
Read judgment
Supreme Court14 Feb 2017Partly Allowed

Arjun Vs State of Chhattisgarh

Supreme Court Of India · (2017) 99 ACrC 303 : (2017) 172 AIC 195 : (2017) 2 AICLR 541 : 2017 AIR(SCW) 1150 : AIR 2017 SC 1150 : (2017) AllSCRCrl 321 : (2017) 1 AndhLDCriminal 353 : (2017) 1 BBCJ 282 : (2017) 2 BLJud 42 : (2017) 2 CalCriLR 1 : (2017) 2 CriCC 139 : (2017) CriLR 183

Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 300
Read judgment
Supreme Court13 Feb 2017Allowed

Guria Swayam Sevi Sansthan Vs Satyabhama

Supreme Court Of India · 2017 AIR(SCW) 1506 : AIR 2017 SC 1506 : (2018)13 SCC 387

Criminal Procedure Code, 1973 (CrPC) - Section 438Immoral Traffic (Prevention) Act, 1956 - Section 3, Section 4, Section 5, Section 6, Section 7, Section 9Penal Code, 1860 (IPC) - Section 370, Section 373
Read judgment
Supreme Court13 Feb 2017Disposed Of

Kuyadat Ali Vs State of U.P.

Supreme Court Of India · (2017) 99 ACrC 345 : (2017) 172 AIC 249 : (2017) 67 OrissaCriR 63 : (2017) 1 PCCR 467 : (2017) 3 Scale 546 : (2017) 11 JT 412

Criminal Procedure Code, 1973 (CrPC) - Section 173(2)
Read judgment
Supreme Court13 Feb 2017Dismissed

Reena Suresh Alhat Vs State of Maharashtra

Supreme Court Of India · 2017 AIR(SCW) 967 : AIR 2017 SC 967 : (2017) 1 BBCJ 366 : (2017) 2 BCR 863 : (2017) 2 JT 413 : (2017) 2 RecentApexJudgments(RAJ) 486 : (2017) 3 Scale 83 : (2017) 3 SCC 119 : (2017) 1 SCR 600

Read judgment
Supreme Court13 Feb 2017Disposed Of

Vivek Singh Vs Romani Singh

Supreme Court Of India · (2017) 172 AIC 173 : 2017 AIR(SCW) 929 : AIR 2017 SC 929 : (2017) AllSCR 588 : (2017) 2 AllWC 1407 : (2017) 122 ALR 30 : (2017) 3 AndhLD 18 : (2017) 1 BBCJ 309 : (2017) 2 BCR 768 : (2017) 2 CivCC 187 : (2017) 2 CTC 97 : (2017) 123 CutLT 801 : (2017) DNJ 2

Guardians and Wards Act, 1890 - Section 10, Section 12Hindu Minority and Guardianship Act, 1956 - Section 17, Section 7
Read judgment