Supreme Court27 Feb 2017Allowed

Ravada Sasikala Vs State of Andhra Pradesh

Supreme Court Of India · (2017) 2 AICLR 622 : 2017 AIR(SCW) 1166 : AIR 2017 SC 1166 : (2017) 1 AllCrlRulings 1029 : (2017) AllSCRCrl 435 : (2017) 2 ALTCrl 60 : (2017) 1 AndhLDCriminal 363 : (2017) 2 BomCR(Cri) 208 : (2017) 2 CriCC 260 : (2017) CriLJ 2256 : (2017) CriLR 276 : (201

Criminal Procedure Code, 1973 (CrPC) - Section 357APenal Code, 1860 (IPC) - Section 326
Supreme Court23 Feb 2017Disposed Of

Albert Morris Vs J.B. Simons

Supreme Court Of India · (2017) 2 ICC 443 : (2017) 1 LawHeraldSC 746 : (2017) 3 Scale 552 : (2017) 11 SCC 110

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
Supreme Court23 Feb 2017Allowed

State of Kerala Vs Yusuff

Supreme Court Of India · (2017) 2 JT 557 : (2017) 3 RecentApexJudgments(RAJ) 106 : (2017) 3 Scale 150 : (2017) 1 WLN 154 : (2017) 11 SCC 48

Supreme Court23 Feb 2017Disposed Of

Swami Shivshankargiri Chella Swami Vs Satya Gyan Niketan

Supreme Court Of India · 2017 AIR(SCW) 1221 : (2017) 2 AIRJharR 468 : AIR 2017 SC 1221 : (2017) 3 ALLMR 949 : (2017) 2 AllWC 1722 : (2017) 2 AndhLD 39 : (2017) 1 ApexCourtJudgments(SC) 666 : (2017) 1 ARC 745 : (2017) 1 BBCJ 253 : (2017) 3 BCR 355 : (2017) 2 BLJud 111 : (2017) 2 C

Civil Procedure Code, 1908 (CPC) - Section 92Trusts Act, 1882 - Section 3
Supreme Court23 Feb 2017Dismissed

Sheikh Juman Vs State of Bihar

Supreme Court Of India · 2017 AIR(SCW) 1121 : (2017) 2 AIRJharR 668 : AIR 2017 SC 1121 : (2017) 1 AllCrlRulings 1024 : (2017) 1 BBCJ 237 : (2017) 2 BLJud 24 : (2017) CriLR 255 : (2017) 1 Crimes 346 : (2017) 2 ECrC 101 : (2017) 2 JLJR 284 : (2017) 2 JT 560 : (2017) 1 LawHeraldSC 6

Arms Act, 1959 - Section 27Explosive Substances Act, 1908 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 149, Section 302, Section 302
Supreme Court23 Feb 2017Dismissed

Central Bureau of Investigation Vs Sadhu Ram Singla

Supreme Court Of India · (2017) 2 AICLR 251 : 2017 AIR(SCW) 1312 : AIR 2017 SC 1312 : (2017) 1 AllCrlRulings 1020 : (2017) AllSCRCrl 428 : (2017) 1 AndhLDCriminal 981 : (2017) CriLJ 2269 : (2017) CriLR 236 : (2017) 1 Crimes 361 : (2017) 2 ECrC 127 : (2017) 2 GauLT 34 : (2017) 2 J

Criminal Procedure Code, 1973 (CrPC) - Section 320(9)Penal Code, 1860 (IPC) - Section 420, Section 471
Supreme Court22 Feb 2017Dismissed

State of Andhra Pradesh Vs Shaik Mahibulla Sharief

Supreme Court Of India · 2017 AIR(SCW) 1233 : AIR 2017 SC 1233 : (2017) 2 AndhLD 35 : (2017) 153 FLR 326 : (2017) 1 LawHeraldSC 521 : (2017) LIC 1455 : (2017) 3 Scale 130 : (2017) 5 SCC 237 : (2017) 2 SCT 574 : (2017) 2 SLJ 4

Andhra Pradesh Direct Recruitment for the post of Teachers (Scheme of Selection) Rules, 2012 - Rule 4 (2) (iii)(a)
Supreme Court22 Feb 2017Disposed Of

Paryavaran Suraksha Samiti Vs Union of India

Supreme Court Of India · (2017) 2 AllWC 1718 : (2017) 2 KLT 798 : (2017) 2 MLJ 745 : (2017) 2 RCRCivil 350 : (2017) 2 RecentApexJudgments(RAJ) 353 : (2017) 3 Scale 651 : (2017) 5 SCC 326

Constitution of India, 1950 - Article 243W
Supreme Court22 Feb 2017Allowed

Ex. Gnr. Laxmanram Poonia (Dead) Vs Union of India

Supreme Court Of India · 2017 AIR(SCW) 1179 : (2017) 3 AIRBomR 34 : AIR 2017 SC 1179 : (2017) 1 ESC 125 : (2017) 153 FLR 216 : (2017) 2 JBCJ 21 : (2017) 2 JT 536 : (2017) LIC 1240 : (2017) 3 MLJ 274 : (2017) 2 RecentApexJudgments(RAJ) 426 : (2017) 1 RSJ 563 : (2017) 3 Scale 110 :

Armed Forces Tribunals Act, 2007 — Section 30, 31Army Rules, 1954 — Rule 13(3)(iii)Entitlement Rules For Casualty Pensionary Awards, 1982 — Rule 5, 9, 14, 14(a), 14(b), 14(c), 14(d)
Supreme Court21 Feb 2017Disposed Of

Bank of New York Mellon London Branch Vs Zenith Infotech Limited

Supreme Court Of India · (2017) 173 AIC 146 : 2017 AIR(SCW) 1735 : AIR 2017 SC 1735 : (2017) AllSCR 500 : (2017) 201 CompCas 280 : (2017) 2 CompLJ 6 : (2017) 1 DRTC 457 : (2017) 2 JT 524 : (2017) 1 LAR 254 : (2017) 3 MLJ 614 : (2017) 3 Scale 98 : (2017) 5 SCC 1 : (2017) 140 SCL 3