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59,848 judgments · page 534 of 2,993

Supreme Court07 Mar 2017Dismissed

Faridabad Complex Administration Vs M/s Iron Master India (P) Ltd.

Supreme Court Of India · 2017 AIR(SCW) 1330 : AIR 2017 SC 1330 : (2017) 3 AndhLD 174 : (2017) 2 ARC 200 : (2017) 2 CivCC 499 : (2017) DNJ 353 : (2017) 2 ICC 591 : (2017) 3 JT 200 : (2017) 1 LawHeraldSC 637 : (2017) 1 PLJ 545 : (2017) 2 RCRCivil 240 : (2017) 2 RecentApexJudgments(

Civil Procedure Code, 1908 (CPC) - Section 100
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Supreme Court07 Mar 2017Disposed Of

National Securities Depository Ltd. Vs Securities and Exchange Board of India

Supreme Court Of India · 2017 AIR(SCW) 1714 : AIR 2017 SC 1714 : (2017) AllSCR 822 : (2017) 2 BC 617 : (2017) 202 CompCas 22 : (2017) 2 CompLJ 415 : (2017) 4 Scale 79 : (2017) 5 SCC 517 : (2017) 140 SCL 642 : (2017) 4 SCR 901

Mineral Concession Rules, 1949 - Rule 54Securities and Exchange Board of India Act, 1992 - Section 11(1)
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Supreme Court06 Mar 2017Disposed Of

Mukesh Vs State For NCT of Delhi

Supreme Court Of India · (2017) 67 OrissaCriR 70 : (2017) 3 Scale 361 : (2017) 3 SCC 717 : (2017) 2 SCCCri 253

Constitution of India, 1950 - Article 136
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Supreme Court06 Mar 2017Dismissed

Manik Chand Jain Vs Md. Ahiya

Supreme Court Of India · 2017 AIR(SCW) 1623 : AIR 2017 SC 1623 : (2017) 3 MLJ 453 : (2017) 1 RCRRent 308 : (2017) 2 RecentApexJudgments(RAJ) 709 : (2017) 3 Scale 389 : (2017) 3 SCR 564 : (2017) 13 SCC 199

Assam Urban Areas Rent Control Act, 1972 - Section 5(1)(e), Section 5(4)Constitution of India, 1950 - Article 136
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Supreme Court03 Mar 2017Disposed Of

Vishnu Vs State of Rajasthan

Supreme Court Of India · 2017 AIR(SCW) 1611 : (2017) 2 AIRJharR 842 : AIR 2017 SC 1611 : (2017) 11 SCC 124 : (2017) 6 JT 34

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 323, Section 324, Section 325, Section 341
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Supreme Court03 Mar 2017Dismissed

Sasi (D) Vs Aravindakshan Nari

Supreme Court Of India · (2017) 172 AIC 18 : 2017 AIR(SCW) 1432 : AIR 2017 SC 1432 : (2017) AllSCR 896 : (2017) 3 AndhLD 163 : (2017) 2 ARC 197 : (2017) 2 CivCC 458 : (2017) 2 CTC 452 : (2017) DNJ 370 : (2017) 1 HLT 327 : (2017) 2 ICC 337 : (2017) 1 ILRKerala 839 : (2017) 2 JLJR

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
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Supreme Court03 Mar 2017Disposed Of

Bhogireddi Varalakshmi Vs Mani Muthupandi

Supreme Court Of India · (2017) AAC 993 : (2017) 2 ACC 460 : (2017) ACJ 1391 : (2017) 172 AIC 21 : 2017 AIR(SCW) 1195 : AIR 2017 SC 1195 : (2017) AllSCR 908 : (2017) 3 AndhLD 52 : (2017) 2 BCR 733 : (2017) 2 BLJud 79 : (2017) DNJ 413 : (2017) 2 HimLR 1246 : (2017) 2 JBCJ 400 : (2

Motor Vehicles Act, 1988 - Section 166
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Supreme Court02 Mar 2017Disposed Of

Kempaiah Vs S.S. Murthy

Supreme Court Of India · (2017) AAC 1339 : 2017 AIR(SCW) 1822 : AIR 2017 SC 1822 : (2018) 12 SCC 706

Motor Vehicles Act, 1988 - Section 147, Section 168
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Supreme Court02 Mar 2017Disposed Of

Kumari Achal Saxena (D) Vs Sudhir Yadav

Supreme Court Of India · (2017) 2 KerLJ 150 : (2017) 1 LawHeraldSC 668 : (2017) 2 RCRCivil 355 : (2017) 2 RecentApexJudgments(RAJ) 370 : (2017) 13 SCC 657 : (2017) 6 JT 512 : (2018) 1 Scale 332

Advocates Act, 1961 — Section 35, Section 36BIndian Penal Code, 1860 (IPC) — Section 420, Section 467, Section 468, Section 471, Section 506
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Supreme Court02 Mar 2017Allowed

Canara Bank Vs M. Amarender Reddy

Supreme Court Of India · (2017) ACD 565 : 2017 AIR(SCW) 1441 : AIR 2017 SC 1441 : (2017) 3 AndhLD 117 : (2017) 2 CTC 790 : (2017) DNJ 380 : (2017) 2 JBCJ 8 : (2017) 3 JT 212 : (2017) 3 MLJ 317 : (2017) 3 Scale 304 : (2017) 4 SCC 735 : (2017) 3 SCR 748

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)Security Interest (Enforcement) Rules, 2002 — Rule 9
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Supreme Court01 Mar 2017Disposed Of

Unnikrishnan @ Unnikuttan Vs State of Kerala

Supreme Court Of India · 2017 AIR(SCW) 1745 : AIR 2017 SC 1745 : (2017) AllSCRCrl 524 : (2017) 2 KerLJ 153 : (2017) 3 RCRCriminal 269 : (2018) 15 SCC 343

Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 394
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