Supreme Court01 Mar 2017Disposed Of

Bhagwati @ Reena Vs Anil Choubey

Supreme Court Of India · 2017 AIR(SCW) 1957 : AIR 2017 SC 1957 : (2017) 5 JT 79 : (2017) 2 LawHeraldSC 1047 : (2017) 2 RCRCivil 749 : (2017) 2 RecentApexJudgments(RAJ) 698 : (2017) 4 Scale 502 : (2017) 4 SCR 421 : (2017) 13 SCC 582

Hindu Marriage Act, 1955 - Section 12(1)(c), Section 5(iii)
Supreme Court01 Mar 2017Disposed Of

Shaira Bano Vs Rizwan Ahmad

Supreme Court Of India · (2017) 2 RCRCivil 706 : (2017) 2 RecentApexJudgments(RAJ) 679

Civil Procedure Code, 1908 (CPC) - Section 24
Supreme Court01 Mar 2017Allowed

Management of State Bank of India Vs Smita Sharad Deshmukh

Supreme Court Of India · 2017 AIR(SCW) 1191 : (2017) 3 AIRBomR 63 : AIR 2017 SC 1191 : (2017) 3 ALLMR 456 : (2017) 3 AndhLD 60 : (2017) 1 CLR 926 : (2017) 153 FLR 108 : (2017) 2 JBCJ 16 : (2017) 2 JCR 155 : (2017) 2 JLJR 131 : (2017) 3 JT 1 : (2017) LabLR 430 : (2017) 1 LawHerald

Supreme Court01 Mar 2017Dismissed

JSW Infrastructure Limited Vs Kakinada Seaports Limited

Supreme Court Of India · (2017) 172 AIC 7 : 2017 AIR(SCW) 1175 : AIR 2017 SC 1175 : (2017) AllSCR 1098 : (2017) 121 ALR 867 : (2017) 2 CGLJ 163 : (2017) 3 JT 77 : (2017) 3 MLJ 731 : (2017) 2 RAJ 455 : (2017) 2 RecentApexJudgments(RAJ) 312 : (2017) 3 Scale 216 : (2017) 4 SCC 170 :

Supreme Court01 Mar 2017Dismissed

Dnyandeo Sabaji Naik Vs Pradnya Prakash Khadekar

Supreme Court Of India · (2017) 172 AIC 1 : (2017) 3 ALLMR 431 : (2017) 121 ALR 861 : (2017) 1 ARC 752 : (2017) 2 BCR 713 : (2017) 2 CivCC 537 : (2017) 2 CTC 776 : (2017) 1 GujLH 817 : (2017) 2 ICC 437 : (2017) 3 JT 222 : (2017) 1 LawHeraldSC 737 : (2017) 2 RCRCivil 310 : (2017)

Civil Procedure Code, 1908 (CPC) - Section 35, Section 35A
Supreme Court01 Mar 2017Disposed Of

N. Paraeswaran Unni Vs G. Kannan

Supreme Court Of India · 2017 AIR(SCW) 1681 : AIR 2017 SC 1681 : (2017) 1 AndhLDCriminal 1023 : (2017) CriLJ 2838 : (2017) CriLR 494 : (2017) 2 Crimes 62 : (2017) 1 DCR 417 : (2017) 2 KerLJ 572 : (2017) 2 LawHerald 1292 : (2017) 2 LawHeraldSC 899 : (2017) 1 MPWN 361 : (2017) 1 NI

Criminal Procedure Code, 1973 (CrPC) — Section 320, Section 357Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court01 Mar 2017Dismissed

Oil & Natural Gas Corp. Ltd. Vs Gujarat Energy Transmission Corporation. Ltd.

Supreme Court Of India · 2017 AIR(SCW) 1352 : AIR 2017 SC 1352 : (2017) 1 CPR 763 : (2017) DNJ 373 : (2017) 4 MLJ 61 : (2017) 2 RCRCivil 382 : (2017) 2 RecentApexJudgments(RAJ) 381 : (2017) 3 Scale 415 : (2017) 5 SCC 42

Electricity Act, 2003 — Section 125Limitation Act, 1963 — Section 14, Section 29(2), Section 5, Section 4Constitution Of India, 1950 — Article 142, 32
Supreme Court28 Feb 2017Allowed

Savita Sachin Patil Vs Union of India

Supreme Court Of India · (2017) 2 CriCC 346 : (2017) 2 RCRCivil 326 : (2017) 2 RecentApexJudgments(RAJ) 350 : (2017) 13 SCC 436 : (2017) 7 SCALE 295

Constitution of India, 1950 - Article 32
Supreme Court28 Feb 2017Dismissed

Gandi Doddabasappa @ Gandhi Basavaraj Vs State of Karnataka

Supreme Court Of India · 2017 AIR(SCW) 1208 : (2017) 2 AirKarR 444 : AIR 2017 SC 1208 : (2017) AllMRCri 2196 : (2017) 1 AndhLDCriminal 966 : (2017) 2 CriCC 154 : (2017) CriLJ 2028 : (2017) 1 Crimes 350 : (2017) 2 JBCJ 32 : (2017) 3 JT 241 : (2017) 2 MLJCriminal 74 : (2017) 66 Ori

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304
Supreme Court28 Feb 2017Disposed Of

State of M.P. Vs Kedia Great Galeon Ltd.

Supreme Court Of India · (2017) 5 JT 61 : (2017) 3 MLJ 550 : (2017) 3 Scale 221 : (2017) 4 SCR 163 : (2017) 13 SCC 836 : (2017) 5 JT 61

Madhya Pradesh Breweries Rules, 1970 - Rule 22Madhya Pradesh Excise Act, 1915 - Section 27, Section 28
Supreme Court28 Feb 2017Disposed Of

Municipal Council, Nangal Vs Aruna Saini

Supreme Court Of India · (2017) 1 CLR 931 : (2017) 153 FLR 617 : (2017) 3 JT 6 : (2017) LabLR 561 : (2017) 1 LawHeraldSC 678 : (2017) 2 LLN 6 : (2017) 3 Scale 176 : (2017) 4 SCC 645 : (2017) 2 SCT 558 : (2017) 2 SLJ 1

Supreme Court28 Feb 2017Allowed

Chikkamma Vs Parvathamma

Supreme Court Of India · (2017) AAC 1145 : 2017 AIR(SCW) 1732 : (2017) 2 AirKarR 794 : AIR 2017 SC 1732

Motor Vehicles Act, 1988 - Section 168, Section 171
Supreme Court28 Feb 2017Dismissed

Parasa Koteswararao Vs Eede Sree Hari

Supreme Court Of India · (2017) 2 AICLR 353 : 2017 AIR(SCW) 1327 : AIR 2017 SC 1327 : (2017) 2 ALTCrl 27 : (2017) 2 JLJR 35 : (2017) 1 LawHeraldSC 610 : (2017) 2 MLJCriminal 292 : (2017) 1 MPWN 267 : (2017) 2 NCC 79 : (2017) 1 PCCR 389 : (2017) 2 PLJR 200 : (2017) 2 RCRCriminal 9

Penal Code, 1860 (IPC) - Section 302, Section 307, Section 324
Supreme Court28 Feb 2017Dismissed

Chhanga @ Manoj Vs State of M.P.

Supreme Court Of India · 2017 AIR(SCW) 1415 : AIR 2017 SC 1415 : (2017) 2 ALTCrl 69 : (2017) 1 BBCJ 498 : (2017) 2 CriCC 335 : (2017) CriLR 460 : (2017) 2 Crimes 51 : (2017) 1 HLT(Crl) 265 : (2017) 1 JabLJ 361 : (2017) 2 JLJR 33 : (2017) 3 JT 82 : (2017) 1 LawHeraldSC 635 : (2017

Criminal Procedure Code, 1973 (CrPC) - Section 235Penal Code, 1860 (IPC) - Section 307, Section 5
Supreme Court28 Feb 2017Allowed

Rajagopal Vs Muthupandi @ Thavakkalai

Supreme Court Of India · 2017 AIR(SCW) 1230 : AIR 2017 SC 1230 : (2017) AllSCRCrl 537 : (2017) 2 ALTCrl 32 : (2017) 2 CriCC 392 : (2017) 3 JT 269 : (2017) 1 LawHeraldSC 644 : (2017) 2 MLJCriminal 361 : (2017) 2 NCC 90 : (2017) 67 OrissaCriR 167 : (2017) 1 PCCR 392 : (2017) 2 RCRC

Penal Code, 1860 (IPC) - Section 142, Section 148, Section 307