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Supreme Court Of India judgments

59,848 judgments · page 533 of 2,993

Supreme Court09 Mar 2017Disposed Of

Hussain Vs Union of India

Supreme Court Of India · (2017) 99 ACrC 675 : (2017) 173 AIC 1 : (2017) 2 AICLR 362 : 2017 AIR(SCW) 1362 : AIR 2017 SC 1362 : (2017) AllMRCri 1737 : (2017) 2 ALTCrl 163 : (2017) 1 AndhLDCriminal 946 : (2017) 1 BBCJ 438 : (2017) 2 BomCR(Cri) 289 : (2017) CriLJ 2234 : (2017) CriLR

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 436A, Section 436A, Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c)
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Supreme Court09 Mar 2017Disposed Of

Oriental Insurance Co. Ltd. Vs Baby Radhika Gupta

Supreme Court Of India · (2017) AllSCR 841 : (2017) 3 BCR 120 : (2017) DNJ 215 : (2017) 1 LawHeraldSC 699 : (2017) 67 OrissaCriR 452 : (2017) 1 PCCR 466 : (2017) 3 RCRCivil 89 : (2017) 3 RecentApexJudgments(RAJ) 134 : (2017) 4 Scale 274 : (2017) 4 SCC 159 : (2017) 2 SCCCri 320 :

Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 166
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Supreme Court09 Mar 2017Disposed Of

Krishna Veni Nagam Vs Harish Nagam

Supreme Court Of India · 2017 AIR(SCW) 1345 : (2017) 2 AIRJharR 462 : AIR 2017 SC 1345 : (2017) AllSCR 900 : (2017) 3 AndhLD 151 : (2017) 3 BCR 62 : (2017) 2 BLJud 142 : (2017) 2 CivCC 294 : (2017) 2 CTC 457 : (2017) 123 CutLT 1054 : (2017) 2 DMC 173 : (2017) DNJ 220 : (2017) 2 G

Civil Procedure Code, 1908 (CPC) - Section 24Evidence Act, 1872 - Section 65A, Section 65BHindu Marriage Act, 1955 - Section 13, Section 19
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Supreme Court09 Mar 2017Disposed Of

Parasmal Lodha Vs Director General of Police

Supreme Court Of India · 2017 AIR(SCW) 1326 : AIR 2017 SC 1326 : (2017) CriLJ 2255 : (2017) CriLR 472 : (2017) 67 OrissaCriR 69 : (2017) 2 RCRCriminal 414 : (2017) 2 RecentApexJudgments(RAJ) 495 : (2017) 3 Scale 428 : (2017) 4 SCC 569 : (2017) 2 SCCCri 458

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Supreme Court09 Mar 2017Dismissed

Ananda Bapu Punde @ Koli Vs Balasaheb Anna Koli

Supreme Court Of India · 2017 AIR(SCW) 1321 : (2017) 2 AIRBomRCri 129 : AIR 2017 SC 1321 : (2017) AllMRCri 1731 : (2017) 1 AndhLDCriminal 988 : (2017) 1 BBCJ 415 : (2017) 2 BLJud 110 : (2017) CriLR 329 : (2017) 2 ECrC 138 : (2017) 1 HLT(Crl) 244 : (2017) 2 JBCJ 121 : (2017) 3 JT

Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 306, Section 34, Section 498A
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Supreme Court08 Mar 2017Disposed Of

Suman Singh Vs Sanjay Singh

Supreme Court Of India · (2017) 173 AIC 203 : 2017 AIR(SCW) 1316 : AIR 2017 SC 1316 : (2017) AllSCR 817 : (2017) 2 AllWC 1895 : (2017) 2 ALT 33 : (2017) 3 AndhLD 104 : (2017) 1 BBCJ 452 : (2017) 3 BCR 43 : (2017) 2 BLJud 89 : (2017) 2 CivCC 354 : (2017) 2 CTC 635 : (2017) 2 DMC 2

Hindu Marriage Act, 1955 - Section 13(1)(i-a), Section 13(1)(i-a)
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Supreme Court08 Mar 2017Disposed Of

Amit Kumar Vs Bhushan Lal

Supreme Court Of India · (2017) 6 JT 158 : (2017) 1 RCRRent 559 : (2017) 3 RecentApexJudgments(RAJ) 678 : (2017) 4 Scale 286

Constitution of India, 1950 - Article 133
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Supreme Court08 Mar 2017Allowed

Pawan @ Rajinder Singh Vs State of Haryana

Supreme Court Of India · (2017) 2 AICLR 415 : 2017 AIR(SCW) 1323 : AIR 2017 SC 1323 : (2017) 1 AllCrlRulings 997 : (2017) AllSCRCrl 495 : (2017) 1 AndhLDCriminal 985 : (2017) 1 BBCJ 447 : (2017) 2 BLJud 208 : (2017) 2 BomCR(Cri) 349 : (2017) 2 CalCriLR 257 : (2017) 2 CGLJ 31 : (2

Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 302, Section 34
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Supreme Court07 Mar 2017Dismissed

National Insurance Co. Ltd. Vs Rekhaben

Supreme Court Of India · 2017 AIR(SCW) 2580 : AIR 2017 SC 2580 : (2017) 5 JT 601 : (2017) 3 RCRCivil 289 : (2017) 3 RecentApexJudgments(RAJ) 561 : (2017) 2 SCR 691 : (2017) 13 SCC 547 : (2017) 6 Scale 337

Motor Vehicles Act, 1988 - Section 166, Section 168
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Supreme Court07 Mar 2017Allowed

Himanshu Mohan Rai Vs State of U.P.

Supreme Court Of India · (2017) 99 ACrC 669 : (2017) 173 AIC 208 : 2017 AIR(SCW) 1425 : AIR 2017 SC 1425 : (2017) 1 AllCrlRulings 990 : (2017) 3 AllLJ 353 : (2017) AllMRCri 1753 : (2017) 1 AndhLDCriminal 958 : (2017) 2 BomCR(Cri) 331 : (2017) 2 CGLJ 122 : (2017) CriLJ 2250 : (201

Penal Code, 1860 (IPC) - Section 302
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Supreme Court07 Mar 2017Allowed

Ravish Vs R. Bharathi

Supreme Court Of India · 2017 AIR(SCW) 1341 : AIR 2017 SC 1341 : (2017) 1 ARC 768 : (2017) 1 BBCJ 421 : (2017) 2 BLJud 104 : (2017) DNJ 350 : (2017) 2 ICC 359 : (2017) 2 JBCJ 301 : (2017) 3 JT 181 : (2017) 1 LawHeraldSC 696 : (2017) 2 RecentApexJudgments(RAJ) 551 : (2017) 1 RJ 56

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Section 100, Section 96
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Supreme Court07 Mar 2017Dismissed

Pratibha Pratisthan Vs Manager, Canara Bank

Supreme Court Of India · (2017) 173 AIC 103 : 2017 AIR(SCW) 1303 : (2017) 3 AIRBomR 67 : AIR 2017 SC 1303 : (2017) AllSCR 914 : (2017) 2 ALT 38 : (2017) 3 BCR 55 : (2017) 2 CompLJ 193 : (2017) 2 ConLT 6 : (2017) 2 CPR 5 : (2017) 2 CTC 574 : (2017) DNJ 395 : (2017) 2 HimLR 1268 :

Consumer Protection Act, 1986 - Section 2(b), Section 2(d), Section 2(m)
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Supreme Court07 Mar 2017Allowed

Mohan Kumar Vs State of Madhya Pradesh

Supreme Court Of India · (2017) 173 AIC 262 : (2017) 2 CGLJ 70 : (2017) 1 HLT 323 : (2017) 2 ICC 340 : (2017) 3 JT 120 : (2017) 1 LawHeraldSC 640 : (2017) 1 RCRRent 279 : (2017) 2 RecentApexJudgments(RAJ) 667 : (2017) 1 RJ 569 : (2017) 3 Scale 379 : (2017) 4 SCC 92 : (2017) 1 WLN

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A, Section 100
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