Supreme Court22 Mar 2017Disposed Of

Dinshaw Rusi Mehta Vs State of Maharashtra

Supreme Court Of India · (2017) 173 AIC 64 : 2017 AIR(SCW) 1557 : (2017) 3 AIRBomR 464 : AIR 2017 SC 1557 : (2017) 122 ALR 466 : (2017) DNJ 346 : (2017) 2 GCD 1020 : (2017) 3 Scale 685 : (2017) 5 SCC 157 : (2017) 2 SCR 727

Bombay Public Trusts Act, 1950 - Section 36
Supreme Court22 Mar 2017Disposed Of

Ram Janki Mandir Vs Nuruddin Bharmal

Supreme Court Of India · (2017) 173 AIC 112 : 2017 AIR(SCW) 2693 : AIR 2017 SC 2693 : (2017) 3 RCRCivil 352 : (2017) 3 RecentApexJudgments(RAJ) 701 : (2017) 4 Scale 270 : (2017) 13 SCC 267 : (2017) 6 JT 511

Constitution of India, 1950 - Article 133
Supreme Court22 Mar 2017Allowed

Manjusree Chakraborty Vs M/s. M. Ahmed Bhuyan & Co.

Supreme Court Of India · 2017 AIR(SCW) 2059 : AIR 2017 SC 2059 : (2017) 1 RCRRent 554 : (2017) 3 RecentApexJudgments(RAJ) 577 : (2018) 12 SCC 551

Assam Non-Agricultural Urban Areas Tenancy Act, 1955 - Section 5Assam Urban Areas Rent Control Act, 1972 - Section 5(1)(e), Section 5(4)
Supreme Court21 Mar 2017Allowed

Larsen & Toubro Ltd. Vs State of Jharkhand

Supreme Court Of India · 2017 AIR(SCW) 2065 : AIR 2017 SC 2065 : (2017) 61 GST 176 : (2017) 5 JT 569 : (2017) 3 Scale 614 : (2017) 96 UPTC 433 : (2017) 4 SCR 680 : (2017) 13 SCC 780

Bihar Sales Tax Rules, 1983 - Rule 12
Supreme Court21 Mar 2017Allowed

Ali Mohammad Beigh Vs State of J&K

Supreme Court Of India · 2017 AIR(SCW) 1518 : AIR 2017 SC 1518 : (2017) AllSCR 813 : (2017) 1 BBCJ 411 : (2017) 2 BLJud 169 : (2017) 3 JT 312 : (2017) 3 RecentApexJudgments(RAJ) 511 : (2017) 3 Scale 600 : (2017) 4 SCC 717

Jammu and Kashmir Land Acquisition Act, 1990 - Section 4(1)
Supreme Court21 Mar 2017Allowed

Brakewel Automotive Components (India) Pvt. Ltd. Vs P.R. Selvam Alagappan

Supreme Court Of India · (2017) 173 AIC 214 : 2017 AIR(SCW) 1577 : (2017) 2 AIRJharR 702 : AIR 2017 SC 1577 : (2017) AllSCR 798 : (2017) 3 ALT 21 : (2017) 3 BCR 439 : (2017) 123 CutLT 1106 : (2017) 2 GujLH 164 : (2017) 5 JT 534 : (2017) 2 LawHerald 1326 : (2017) 2 LawHeraldSC 944

Civil Procedure Code, 1908 (CPC) - Section 47
Supreme Court21 Mar 2017Allowed

Om Prakash Vs Mishri Lal (Dead) Represented By His Lr. Savitri Devi

Supreme Court Of India · 2017 AIR(SCW) 1597 : AIR 2017 SC 1597 : (2017) 3 AllLJ 557 : (2017) 2 AllWC 2024 : (2017) 122 ALR 123 : (2017) 1 ARC 858 : (2017) DNJ 254 : (2017) 3 JT 301 : (2017) 2 LawHerald 1318 : (2017) 2 LawHeraldSC 936 : (2017) 1 RCRRent 409 : (2017) 2 RecentApexJu

Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
Supreme Court21 Mar 2017Disposed Of

Vasanthi Vs Venugopal (D) Thr. L.Rs.

Supreme Court Of India · (2017) 173 AIC 121 : 2017 AIR(SCW) 1569 : (2017) 2 AIRJharR 695 : AIR 2017 SC 1569 : (2017) 3 ALLMR 461 : (2017) 1 ARC 875 : (2017) 3 BCR 391 : (2017) 123 CutLT 1001 : (2017) DNJ 298 : (2017) 2 JLJR 123 : (2017) 3 JT 437 : (2017) 2 PLJR 242 : (2017) 2 RCR

Specific Relief Act, 1963 - Section 16Transfer of Property Act, 1882 - Section 53A
Supreme Court21 Mar 2017Allowed

K. Sitaram Vs CFL Capital Financial Service Ltd.

Supreme Court Of India · 2017 AIR(SCW) 1560 : (2017) 2 AIRBomRCri 239 : AIR 2017 SC 1560 : (2017) 2 BomCR(Cri) 566 : (2017) 202 CompCas 98 : (2017) CriLR 395 : (2017) 2 Crimes 21 : (2017) sup1 CutLTCriminal 868 : (2017) 2 ECrC 224 : (2017) 6 JT 52 : (2017) 67 OrissaCriR 185 : (20

Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 200
Supreme Court21 Mar 2017Dismissed

Neeraj Kumar Sainy Vs State of U.P.

Supreme Court Of India · 2017 AIR(SCW) 1524 : AIR 2017 SC 1524 : (2017) AllSCR 1173 : (2017) 2 AllWC 1976 : (2017) 3 JT 406 : (2017) 3 Scale 583 : (2017) 2 SCT 605 : (2017) 4 SCR 881 : (2017) 14 SCC 136

Postgraduate Medical Education Regulations, 2000 - Regulation 9
Supreme Court21 Mar 2017Allowed

Ram Kishan Fauji Vs State of Haryana

Supreme Court Of India · 2017 AIR(SCW) 1535 : AIR 2017 SC 1535 : (2017) 1 ALTCrl 295 : (2017) 3 CTC 839 : (2017) DNJ 325 : (2017) 2 JLJR 483 : (2017) 3 JT 447 : (2017) 2 RCRCriminal 356 : (2017) 2 RecentApexJudgments(RAJ) 452 : (2017) 2 RSJ 149 : (2017) 3 Scale 561 : (2017) 5 SCC

Constitution Of India, 1950 — Article 133, 226, 227Haryana Lokayukta Act, 2002 — Section 8(1), 14, 39Prevention Of Corruption Act, 1988 — Section 7, 8