Supreme Court02 Feb 2017Dismissed

Mohammed Ansari Vs Union of India

Supreme Court Of India · (2017) 6 JT 225 : (2017) 1 LawHeraldSC 527 : (2017) 2 MLJ 688 : (2017) 2 Scale 154 : (2017) 3 SCC 740 : (2017) 1 SCCLS 761 : (2017) 2 SCT 61 : (2017) 1 SCR 422

Army Act, 1950 — Section 4, 4(1), 4(4), 5, 10, 11, 13, 14, 15, 16, 17, 18, 20, 21, 22, 23, 24, 29, 43, 44, 71(d), 71(e), 71(f), 71(g), 71(k), 72(d), 72(e), 72(f), 72(g), 72(k), 73(d), 73(e), 73(f), 73(g), 73(k), 74(e), 74(e), 74(f), 74(g), 74(k)¸ 75(d), 75(e), 75(f), 75(g), 75(k), 76(d), 76(e), 76(f), 76(g), 76(k), 77(d), 77(e), 77(f), 77(g), 77(k), 78(d), 78(e), 78(f), 78(g), 78(k), 80(e), 80(f), 80(j), 84(a)Armed Forces Tribunal Act, 2007 — Section 2, 2(1), 3(o)Administrative Tribunals Act, 1985 — Section 2(a), 3(q)
Supreme Court02 Feb 2017Allowed

Vijay Pandurang Thakre Vs State of Maharashtra

Supreme Court Of India · (2017) 171 AIC 119 : (2017) 2 AICLR 346 : 2017 AIR(SCW) 897 : (2017) 1 AIRBomRCri 770 : AIR 2017 SC 897 : (2017) AllSCRCrl 421 : (2017) 2 ALTCrl 53 : (2017) 2 BomCR(Cri) 44 : (2017) 2 CalCriLR 499 : (2017) 2 CriCC 76 : (2017) CriLR 144 : (2017) 1 Crimes 2

Indian Penal Code, 1860 (IPC) — Section 149
Supreme Court02 Feb 2017Disposed Of

Richard Lee Vs Girish Soni

Supreme Court Of India · (2017) 171 AIC 18 : 2017 AIR(SCW) 921 : (2017) 2 AIRJharR 250 : AIR 2017 SC 921 : (2017) 121 ALR 530 : (2017) 3 AndhLD 16 : (2017) 2 ARC 194 : (2017) 1 BBCJ 243 : (2017) 2 BLJud 107 : (2017) 2 CivCC 124 : (2017) DNJ 156 : (2017) 2 JBCJ 401 : (2017) 3 JT 2

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
Supreme Court02 Feb 2017Allowed

P. Sivanandi Vs Rajeev Kumar

Supreme Court Of India · 2017 AIR(SCW) 714 : AIR 2017 SC 714 : (2017) 1 ApexCourtJudgments(SC) 577 : (2017) 1 CGLJ 519 : (2017) 152 FLR 942 : (2017) 1 HLT 306 : (2017) 2 JT 161 : (2017) 1 LawHeraldSC 416 : (2017) LIC 905 : (2017) 1 LLN 575 : (2017) 1 RSJ 353 : (2017) 2 Scale 149

Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5
Supreme Court01 Feb 2017Partly Allowed

Najabhai Desurbhai Wagh Vs Valerabhai Deganbhai Vagh

Supreme Court Of India · (2017) 98 ACrC 975 : (2017) 171 AIC 49 : (2017) 2 AICLR 480 : AIR 2017 SC 2827 : (2017) 1 AllCrlRulings 670 : (2017) AllMRCri 1722 : (2017) AllSCRCrl 403 : (2017) 2 ALTCrl 85 : (2017) 1 ApexCourtJudgments(SC) 713 : (2017) 2 BomCR(Cri) 184 : (2017) 2 CriCC

Criminal Procedure Code, 1973 (CrPC) — Section 357Indian Penal Code, 1860 (IPC) — Section 149, Section 34
Supreme Court01 Feb 2017Allowed

Umarmiya Ismailmiya Saiyed @ Mamumiya Panju Miya Vs State of Gujarat

Supreme Court Of India · (2017) 98 ACrC 951 : (2017) 171 AIC 114 : 2017 AIR(SCW) 707 : AIR 2017 SC 707 : (2017) AllSCRCrl 532 : (2017) 2 BomCR(Cri) 136 : (2017) CriLR 160 : (2017) 2 ECrC 64 : (2017) 2 JT 54 : (2017) 2 MhLJCrl 432 : (2017) 1 PCCR 329 : (2017) 1 RCRCriminal 1011 :

Arms Act, 1959 - Section 25 (1A), Section 25(1AA), Section 25(1B)Explosives Act, 1884 - Section 9-BPenal Code, 1860 (IPC) - Section 120 B, Section 121, Section 122 B, Section 123, Section 34
Supreme Court01 Feb 2017Allowed

Umarmia Alias Mamumia Vs State of Gujarat

Supreme Court Of India · (2017) 98 ACrC 948 : (2017) 171 AIC 116 : 2017 AIR(SCW) 721 : AIR 2017 SC 721 : (2017) 2 BomCR(Cri) 120 : (2017) CriLR 162 : (2017) 1 Crimes 278 : (2017) 2 ECrC 33 : (2017) 2 JBCJ 90 : (2017) 2 JT 49 : (2017) 2 MhLJCrl 516 : (2017) 2 NCC 30 : (2017) 1 PCC

Arms Act, 1959 — Section 25 (1A), Section 25(1AA), Section 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 439, 154Explosives Act, 1884 — Section 9-B
Supreme Court01 Feb 2017Disposed Of

Gulam Mohammad Malik Vs State of Gujarat

Supreme Court Of India · 2017 AIR(SCW) 1465 : AIR 2017 SC 1465 : (2018) 14 SCC 473

Evidence Act, 1872 — Section 28Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), Section 20, Section 29, Section 29, Section 31, Section 8, Section 8(c)
Supreme Court01 Feb 2017Disposed Of

Kamrunnissa Vs Union of India

Supreme Court Of India · (2017) AAC 979 : 2017 AIR(SCW) 1436 : AIR 2017 SC 1436 : (2017) DNJ 389 : (2017) 3 RCRCivil 300 : (2017) 3 RecentApexJudgments(RAJ) 566

Railways Act, 1989 — Section 124, Section 124A
Supreme Court01 Feb 2017Disposed Of

Munshi Lal Vs Santosh

Supreme Court Of India · (2017) 172 AIC 263 : 2017 AIR(SCW) 1057 : AIR 2017 SC 1057 : (2017) 2 ARC 166 : (2017) DNJ 216 : (2017) 2 HLT 1 : (2017) 2 JLJR 368 : (2017) 3 JT 85 : (2017) 1 KerLJ 865 : (2017) 1 LAR 226 : (2017) 2 RCRCivil 141 : (2017) 1 RCRRent 262 : (2017) 2 RecentAp

Delhi Rent Control Act, 1958 — Section 14(1)(b), Section 14(4)
Supreme Court01 Feb 2017Allowed

State of Gujarat Vs Maliben Nathubhai (D)

Supreme Court Of India · (2017) 171 AIC 93 : (2017) 121 ALR 447 : (2017) 2 AndhLD 90 : (2017) 1 HLR 563 : (2017) 2 ICC 429 : (2017) 3 JT 236 : (2017) 1 LawHeraldSC 524 : (2017) 2 RCRCivil 157 : (2017) 135 RD 429 : (2017) 2 RecentApexJudgments(RAJ) 282 : (2017) 2 Scale 107 : (2017

Hindu Succession Act, 1956 — Section 6Urban Land (Ceiling And Regulation) Act, 1976 — Section 10, Section 6(1)
Supreme Court31 Jan 2017Allowed

State of Bihar Vs Ramesh Prasad Verma (Dead) Thr. Lrs.

Supreme Court Of India · (2017) 171 AIC 71 : 2017 AIR(SCW) 734 : AIR 2017 SC 734 : (2017) 1 BLJud 250 : (2017) DNJ 204 : (2017) 7 FLT 249 : (2017) 2 JBCJ 139 : (2017) 1 JLJR 421 : (2017) 2 JT 14 : (2017) 1 PLJR 478 : (2017) 2 RecentApexJudgments(RAJ) 565 : (2017) 2 Scale 62 : (20

Supreme Court31 Jan 2017Allowed

Ajay Kumar Ghoshal Vs State of Bihar

Supreme Court Of India · (2017) 98 ACrC 928 : (2017) 171 AIC 77 : (2017) 2 AICLR 186 : 2017 AIR(SCW) 804 : AIR 2017 SC 804 : (2017) 1 AllCrlRulings 677 : 2017 AllSCRCrl 289 : (2017) 1 AndhLDCriminal 835 : (2017) 1 BLJud 244 : (2017) 1 CalLJ 193 : (2017) 1 CriCC 700 : (2017) CriLJ

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 302, Section 304B, Section 498A
Supreme Court31 Jan 2017Dismissed

Jagdamba Devi Vs Union of India

Supreme Court Of India · 2017 AIR(SCW) 674 : AIR 2017 SC 674 : (2017) 2 AllWC 1151 : (2017) 152 FLR 803 : (2017) 2 JCR 17 : (2017) 1 JLJR 388 : (2017) 2 JT 7 : (2017) 1 LawHeraldSC 280 : (2017) 2 PLJR 42 : (2017) 2 Scale 112 : (2017) 3 SCC 688 : (2017) 1 SCCLS 753 : (2017) 1 SCT

Supreme Court31 Jan 2017Dismissed

State of Haryana Vs Mohinder Singh

Supreme Court Of India · (2017) 1 ApexCourtJudgments(SC) 628 : (2017) 1 CLR 934 : (2017) 2 JT 267 : (2017) 3 Scale 143 : (2017) 4 SCC 587 : (2017) 2 SCT 185

Constitution of India, 1950 - Article 309
Supreme Court31 Jan 2017Dismissed

Ishwar Yadav Patil Vs State of Maharashtra

Supreme Court Of India · (2017) 99 ACrC 337 : (2017) 172 AIC 237 : (2017) 2 JT 273 : (2017) 66 OrissaCriR 997 : (2017) 2 Scale 245 : (2017) 11 SCC 79

Penal Code, 1860 (IPC) - Section 302, Section 34