Supreme Court04 Jan 2017Dismissed

Patel Brothers Vs State of Assam

Supreme Court Of India · 2017 AIR(SCW) 383 : AIR 2017 SC 383 : (2017) 345 ELT 578 : (2017) 391 ITR 244 : (2017) 1 JLJR 289 : (2017) 1 JT 389 : (2017) 1 LW 920 : (2017) 1 MLJ 871 : (2017) 1 PLJR 407 : (2017) 1 RJ 1 : (2017) 1 Scale 302 : (2017) 2 SCC 350 : (2017) 95 UPTC 105

Assam Value Added Tax Act, 2003 - Section 81Limitation Act, 1963 - Section 5
Supreme Court04 Jan 2017Dismissed

Gautam Jain Vs Union of India

Supreme Court Of India · (2017) 99 ACrC 325 : (2017) 171 AIC 143 : 2017 AIR(SCW) 230 : (2017) 1 AIRBomRCri 519 : AIR 2017 SC 230 : (2017) 1 AllCrlRulings 833 : 2017 AllSCRCrl 261 : (2017) 1 BBCJ 104 : (2017) CriLJ 965 : (2017) 1 Crimes 39 : (2017) 1 ECrC 344 : (2017) 345 ELT 586

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1), Section 3(2), Section 5A, Section 5AConstitution of India, 1950 - Article 22(5), Article 22(5)
Supreme Court04 Jan 2017Disposed Of

Vijendra Singh Vs State of Uttar Pradesh

Supreme Court Of India · (2017) 98 ACrC 656 : (2017) 99 ACrC 365 : (2017) 1 ADJ 759 : (2017) 170 AIC 53 : (2017) 172 AIC 48 : 2017 AIR(SCW) 860 : AIR 2017 SC 860 : (2017) 1 AllCrlRulings 558 : (2017) 3 AllLJ 225 : 2017 AllMRCri 883 : (2017) 1 AndhLDCriminal 648 : (2017) 1 ApexCou

Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
Supreme Court04 Jan 2017Allowed

H.V.P.N. Ltd. Vs Bal Govind

Supreme Court Of India · 2017 AIR(SCW) 617 : AIR 2017 SC 617 : (2017) 1 CLR 668 : (2017) 153 FLR 213 : (2017) 1 JT 467 : (2017) LIC 938 : (2017) 1 Scale 561 : (2017) 2 SCC 382 : (2017) 1 SCCLS 344

Constitution of India, 1950 - Article 133
Supreme Court04 Jan 2017Allowed

Dr. Ramegowda Vs State of Karnataka

Supreme Court Of India · 2017 AllMRCri 880

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, Section 119, Section 120B, Section 167, Section 218, Section 420, Section 464, Section 468, Section 470Prevention of Corruption Act, 1988 - Section 13(1)(b), Section 13(2), Section 9
Supreme Court03 Jan 2017Dismissed

Jairam Vs State of Maharashtra

Supreme Court Of India · (2017) 98 ACrC 954 : (2017) 171 AIC 207 : 2017 AIR(SCW) 653 : (2017) 1 AIRBomRCri 612 : AIR 2017 SC 653 : 2017 AllMRCri 459 : (2017) 1 BBCJ 80 : (2017) 1 BLJud 97 : (2017) 2 BomCR(Cri) 27 : (2017) 1 CriCC 632 : (2017) CriLR 87 : (2017) sup1 CutLTCriminal

Indian Penal Code, 1860 (IPC) — Section 120(B), 406, 409
Supreme Court03 Jan 2017Dismissed

Pepsu Road Transport Corporation, Patiala Vs Amandeep Singh

Supreme Court Of India · 2017 AIR(SCW) 321 : AIR 2017 SC 321 : 2017 AllSCR 916 : (2017) 2 ALT 18 : (2017) 1 ApexCourtJudgments(SC) 508 : (2017) 1 BBCJ 82 : (2017) 1 CLR 647 : (2017) DNJ 84 : (2017) 152 FLR 605 : (2017) 1 JBCJ 322 : (2017) 1 JLJR 268 : (2017) 1 JT 56 : (2017) 1 La

Pepsu Road Transport Corporation Employees Pension/Gratuity and General Provident Fund Regulations, 1992 — Regulation 13, Regulation 4
Supreme Court03 Jan 2017Dismissed

Kishore Bhadke Vs State of Maharashtra

Supreme Court Of India · (2017) 98 ACrC 957 : (2017) 171 AIC 182 : 2017 AIR(SCW) 279 : (2017) 1 AIRBomRCri 501 : AIR 2017 SC 279 : 2017 AllMRCri 1316 : 2017 AllSCRCrl 182 : (2017) 1 ALTCrl 261 : (2017) 1 AndhLDCriminal 990 : (2017) 1 BBCJ 190 : (2017) 1 BomCR(Cri) 347 : (2017) Cr

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 411
Supreme Court03 Jan 2017Allowed

Alka Bapu Gund Vs Prakash Kanhaiyalal Kankaria

Supreme Court Of India · (2017) 2 AICLR 630 : 2017 AIR(SCW) 724 : (2017) 1 AIRBomRCri 712 : AIR 2017 SC 724 : (2017) 2 CriCC 68 : (2017) CriLR 283 : (2017) 11 SCC 108

Criminal Procedure Code, 1973 (CrPC) — Section 204, Section 482
Supreme Court02 Jan 2017Allowed

Abhiram Singh Vs C.D. Commachen (Dead) By Lrs.

Supreme Court Of India · 2017 AIR(SCW) 401 : (2017) 2 AIRBomR 34 : AIR 2017 SC 401 : 2017 AllSCR 337 : (2017) 1 AllWC 652 : (2017) 1 BCR 710 : (2017) 1 HLT 100 : (2017) 1 ILRKerala 89 : (2017) 1 JT 196 : (2017) 1 KLT 229 : (2017) 1 LawHeraldSC 1 : (2017) 1 MLJ 522 : (2017) 1 RCRC

Constitution of India, 1950 — Article 25Representation of the People Act, 1951 — Section 123(3A), 123(2), 123(3)
Supreme Court02 Jan 2017Allowed

Vitusah Oberoi Vs Court of Its Own Motion

Supreme Court Of India · (2017) 170 AIC 43 : (2017) 1 AICLR 831 : 2017 AIR(SCW) 225 : AIR 2017 SC 225 : (2017) 1 AllCrlRulings 462 : 2017 AllMRCri 454 : (2017) 120 ALR 708 : (2017) 2 ALTCrl 48 : (2017) 1 ApexCourtJudgments(SC) 414 : (2017) 1 BBCJ 62 : (2017) 2 BomCR(Cri) 12 : (20

Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 10
Supreme Court02 Jan 2017Disposed Of

Indira Jaising Vs Supreme Court of India through Secretary General

Supreme Court Of India · (2017) 1 AllWC 440 : (2017) 1 BBCJ 71 : (2017) 1 BLJud 96 : (2017) 1 JBCJ 354 : (2017) 1 JCR 317 : (2017) 1 JT 491 : (2017) 1 RCRCivil 631 : (2017) 1 RecentApexJudgments(RAJ) 152 : (2017) 1 Scale 94 : (2017) 2 SCC 362 : (2017) 1 SCCCri 431 : (2017) 1 SCCL

Advocates Act, 1961 — Section 16, Section 23(5)
Supreme Court02 Jan 2017Dismissed

Allahabad Bank Vs Krishna Narayan Tewari

Supreme Court Of India · 2017 AIR(SCW) 330 : AIR 2017 SC 330 : 2017 AllSCR 277 : (2017) 1 AllWC 437 : (2017) 1 ApexCourtJudgments(SC) 641 : (2017) 1 BBCJ 67 : (2017) 1 CGLJ 292 : (2017) 1 CLR 643 : (2017) DNJ 196 : (2017) 1 ESC 83 : (2017) 152 FLR 600 : (2017) 1 HLT 65 : (2017) 1